Arattupuzha Kizhakkekara Kucs ... vs The Director, Directorate Of ...
2022 Latest Caselaw 8918 Ker

WP(C) No.2237/2020                            1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                      THE HONOURABLE MR. JUSTICE SATHISH NINAN
              Thursday, the 7th day of July 2022 / 16th Ashadha, 1944
                     IA.NO.3/2022 IN WP(C) NO. 2237 OF 2020(D)
   PETITIONER/PETITIONER:

          ARATTUPUZHA KIZHAKKEKARA KUCS LTD. NO. A 294(D), APCOS, MUTHUKULAM
          SOUTH P. O., ALAPPUZHA - 690 506, REPRESENTED BY ITS CHIEF PROMOTER,
          AJIMON P. S., AGED 44 YEARS, S/O. SUNDARAN, PUTHENVEETTIL,
          MUTHUKULAM SOUTH P. O., ALAPPUZHA - 690 506.

   RESPONDENTS/RESPONDENTS:

      1. THE DIRECTOR, DIRECTORATE OF DIARY DEVELOPMENT DEPARTMENT PATTOM,
         THIRUVANANTHAPURAM - 695 004.
      2. THE DEPUTY DIRECTOR, OFFICE OF THE DEPUTY DIRECTOR, DAIRY
         DEVELOPMENT DEPARTMENT, ALAPPUZHA - 688 011.
      3. THE DAIRY EXTENSION OFFICER, DAIRY EXTENSION SERVICE UNIT,
         MUTHUKULAM, 2ND FLOOR, MINI CIVIL STATION, KAYAMKULAM P. O.,
         ALAPPUZHA - 690 502.
      4. MUTHUKULAM GRAMA PANCHAYAT, MUTHUKULAM P. O., ALAPPUZHA - 690 506,
         REPRESENTED BY ITS SECRETARY.
      5. MUTHUKULAM SOUTH KUCS NO.A 75(D), APCOS, MUTHUKULAM SOUTH P. O.,
         ALAPPUZHA - 690 506, REPRESENTED BY ITS SECRETARY.
      6. MUTHUKULAM KSHEEROLPADAKA SAHAKARANA SANGAM LIMITED NO.A 82(D)
         MUTHUKULAM SOUTH P. O., ALAPPUZHA - 690 506, REPRESENTED BY ITS
         SECRETARY.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to enlarge the time
   for shifting the collection centre of the petitioner society as fixed in
   the judgment in WP(C) No.2237/2020 dated 02.03.2022 for 45 days from
   30.06.2022.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's Judgment
   dated 02.03.2022 and upon hearing the arguments of M/S.P.B.SAHASRANAMAN &
   T.S.HARIKUMAR, Advocates for the petitioner in IA/WP(C) and of GOVERNMENT
   PLEADER for respondents 1 to 3 in IA/WP(C), M/S.M.R.ANISON, P.A.RINUSA &
   V.BHARGAVI (PANANGAD) Advocates for the respondent 5 in IA/WP(C), the
   court passed the following:
                                      ORDER

Time extended till 30.07.2022.

Sd/- SATHISH NINAN JUDGE

07-07-2022 /True Copy/ Assistant Registrar