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K.T. Thomas vs Emily Sam Thomas
2022 Latest Caselaw 8915 Ker

Citation : 2022 Latest Caselaw 8915 Ker
Judgement Date : 7 July, 2022

Kerala High Court
K.T. Thomas vs Emily Sam Thomas on 7 July, 2022
OP (FC) No.305/2022                          1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
                  Thursday, the 7th day of July 2022 / 16th Ashadha, 1944

                                OP (FC) NO. 305 OF 2022(R)

         E.P.86/2017 IN O.P NO.1120/2012 OF FAMILY COURT, THIRUVANANTHAPURAM

      PETITIONER/JUDGMENT DEBTOR/RESPONDENT:

                K.T. THOMAS, AGED 55 YEARS, 7H2, ABM TOWER,

                KADAVANTHARA, ERNAKULAM, PIN - 682 020.

      RESPONDENT/DECREE HOLDERS/PETITIONERS:

          1. EMILY SAM THOMAS, MULAMOOTTIL HOUSE, BAPUJI NAGAR, MEDICAL COLLEGE
             P.O., THIRUVANANTHAPURAM, PIN CODE 695 011, NOW RESIDING AT FLAT
             NO.4B, 4TH FLOOR, LASAN LAVANYA, NO.16/10, TEMPLE AVENUE,
             SRINAGAR COLONY, SAIDAPET, PIN - 600 015.
          2. DINA THOMAS, MULAMOOTTIL HOUSE, BAPUJI NAGAR, MEDICAL COLLEGE
             P.O., THIRUVANANTHAPURAM, PIN CODE 695 011, NOW RESIDING AT FLAT
             NO.4B, 4TH FLOOR, LASAN LAVANYA, NO.16/10, TEMPLE AVENUE,
             SRINAGAR COLONY, SAIDAPET, PIN - 600 015.
          3. INA THOMAS, MULAMOOTTIL HOUSE, BAPUJI NAGAR, MEDICAL COLLEGE
             P.O., THIRUVANANTHAPURAM, PIN CODE 695 011, NOW RESIDING AT FLAT
             NO.4B, 4TH FLOOR, LASAN LAVANYA, NO.16/10, TEMPLE AVENUE, SRINAGAR
             COLONY, SAIDAPET, PIN - 600 015.


           OP (family court) praying inter alia that in the circumstances
      stated in the affidavit filed along with the OP (FC) the High Court be
      pleased to stay the order dated 01/02/2019 in EP.86/2017 on the file of
      the Family Court, Thiruvananthapuram and effect of Exhibit P10 order and
      direct release of the petitioner from civil prison forthwith, pending
      disposal of the above Original Petition (Family Court).

           This petition again coming on for orders upon perusing the
      petition and the affidavit filed in support of OP (FC) and this Court's
      order dated 16/06/2022 and upon hearing the arguments of M/S.P.SANJAY,
      A.PARVATHI MENON, BIJU MEENATTOOR, RAHUL RAJ P., KIRAN NARAYANAN,
      P.A.MOHAMMED ASLAM, PAUL VARGHESE (PALLATH), PRASOON SUNNY & AMRUTHA
      M.NAIR, Advocates for the petitioner and of M/S AJIT JOY & SAYUJYA,
      Advocates for R1, the court passed the following:

                                                   (P.T.O)
 OP (FC) No.305/2022                           2/2




                                         ORDER

We direct both parties to appear before this Court along with children on 02/08/2022.

Interim order will continue till then.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

07-07-2022 /True Copy/ Assistant Registrar

 
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