A. Abdul Salam vs V.P. Joy
2022 Latest Caselaw 8912 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                CON.CASE(C) NO. 985 OF 2022
 AGAINST THE ORDER/JUDGMENT IN WP(C) 31363/2009 OF HIGH
                      COURT OF KERALA
PETITIONER/S:

          A. ABDUL SALAM
          AGED 70 YEARS
          S/O AHAMMED HUSSAIN, AGED 70 YEARS, KAITHAVARAM
          BUNGALOW, THIRUMULLAVARAM P.O., KOLLAM WEST
          VILLAGE, KOLLAM TALUK, MANAGING PARTNER, M/S.
          KAIKKARA CONSTRUCTION COMPANY, KAITHAVARAM
          BUNGALOW, THIRUMULLAVARAM PO., KOLLAM, PIN -
          691012
          BY ADVS.
          K.BABU THOMAS
          MARYKUTTY BABU
          AMBIKA C.


RESPONDENT/S:

    1     V.P. JOY
          AGED 58 YEARS
          S/O NOT KNOWN TO THE PETITIONER, AGED ABOUT 58
          YEARS, CHIEF SECRETARY TO GOVERNMENT OF KERALA,
          SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
    2     JOMON K. GEORGE
          AGED 53 YEARS
          S/O NOT KNOWN TO THE PETITIONER, AGED 53 YEARS,
          THE CHIEF ENGINEER, HARBOUR ENGINEERING
          DEPARTMENT, GOVERNMENT OF KERALA, KAMALESWARAM,
          THIRUVANANTHAPURAM, PIN - 695008
    3     KUNHIMAMMU PARAVATH
          AGED 53 YEARS
          S/O NOT KNOWN TO THE PETITIONER, AGED 53 YEARS,
          THE SUPERINTENDING ENGINEER, HARBOUR ENGINEERING
          NORTH CIRCLE, ERANHIPALAM P.O., KOZHIKODE, PIN -
          673006
                                  -2-
Con.Case (C). No. 985 of 2022



      4        RAJIV M.T.
               AGED 53 YEARS
               S/O NOT KNOWN TO THE PETITIONER, AGED 53 YEARS,
               THE EXECUTIVE ENGINEER, HARBOUR ENGINEERING
               DIVISION, MALAPPURAM, PONNANI, PIN - 679583
      5        V.R. PREMKUMAR
               AGED 35 YEARS
               S/O NOT KNOWN TO THE PETITIONER, AGED ABOUT 35
               YEARS, THE DISTRICT COLLECTOR, KOLLAM, PIN -
               691013
      6        AFSANA PARVEEN
               AGED 35 YEARS
               W/O JAFFER MALIK, AGED ABOUT 35 YEARS, THE
               DISTRICT COLLECTOR, KOLLAM, PIN - 691013
      7        SASIDHARAN PILLAI S.
               AGED 52 YEARS
               S/O NOT KNOWN TO THE PETITIONER, AGED ABOUT 52
               YEARS, THE TAHSILDAR, REVENUE RECOVERY, KOLLAM,
               PIN - 691013
               BY ADV GOVERNMENT PLEADER


OTHER PRESENT:

               SRI.K.V.MANOJ KUMAR, SR.GP


          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 07.07.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                                    -3-
Con.Case (C). No. 985 of 2022



                          P.V.KUNHIKRISHNAN, J.
                          ======================================================

                        Cont. Case (C) No.985 of 2022
                       =============================================================

                      Dated this the 7th day of July, 2022

                                       JUDGMENT

The counsel for the petitioner submitted that the judgment

dated 11.03.2022 in WP(C) No.31363 of 2009 is modified by

the Division Bench in the Writ Appeal.

In the light of the above submission, this Contempt of

Court case is closed. sd/-

P.V.KUNHIKRISHNAN JUDGE das

Con.Case (C). No. 985 of 2022

APPENDIX OF CON.CASE(C) 985/2022

PETITIONER ANNEXURES Annexure1 ANNEXURE A1: TRUE COPY OF JUDGMENT IN W.P.(C) NO.31363 OF 2009 OF THIS HON. COURT Annexure2 TRUE COPY OF LAWYER NOTICE ISSUED TO THE RESPONDENTS ALONG WITH POSTAL RECEIPTS