Tuesday, 21, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Jayasree vs Joint Regional Transport Officer
2022 Latest Caselaw 8900 Ker

Citation : 2022 Latest Caselaw 8900 Ker
Judgement Date : 7 July, 2022

Kerala High Court
Jayasree vs Joint Regional Transport Officer on 7 July, 2022
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
         THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                         WP(C) NO. 20450 OF 2022
PETITIONER/S:
           JAYASREE,
           W/O. SOMAN NAIR, MUNDAPPILLIL HOUSE,
           PUTHENVELIKKARA.P.O., ENAKULAM DISTRICT - 683594.

             BY ADVS.
             G.HARIHARAN
             PRAVEEN.H.
             K.S.SMITHA
             V.R.SANJEEV KUMAR
             ANJALY T.A



RESPONDENT/S:
     1     JOINT REGIONAL TRANSPORT OFFICER,
           SUB REGIONAL TRANSPORT OFFICE, NORTH PARUR, ERNAKULAM
           DISTRICT - 683513.

     2       M/S. STATE BANK OF INDIA,
             PUTHENVELIKKARA BRANCH. PUTHENVELIKKARA, NORTH PARUR,
             ERNAKULAM DISTRICT - 683594 REPRESENTED BY ITS BRANCH
             MANAGER.

             BY ADVS.
             BINDUMOL JOSEPH
             PUSHKARAKSHAN V.P
             SRIVIDYA K



OTHER PRESENT:

             SR GP SRI V K SUNIL


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20450 OF 2022




                                JUDGMENT

Learned counsel for the petitioner seeks permission to

withdraw the writ petition with a liberty to file fresh writ petition.

Permission is granted. Accordingly, the writ petition is dismissed as

withdrawn with the aforementioned liberty.

Sd/-

sab                                                 AMIT RAWAL

                                                     JUDGE
 WP(C) NO. 20450 OF 2022



APPENDIX OF WP(C) 20450/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE CONTRACT CARRIAGE PERMIT DATED 28.01.2017 ISSUED BY THE 1ST RESPONDENT.

Exhibit P2 TRUE COPY OF THE REGISTRATION CERTIFICATE OF VEHICLE NO.KL-42M 6718.

Exhibit P3 TRUE COPY OF THE REQUEST DATED 02.01.2022 MADE BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

Exhibit P4 TRUE COPY OF THE DECLARATION DATED 27.01.2022 SENT BY THE PETITIONER ADDRESSED TO THE 1ST RESPONDENT.

Exhibit P5 TRUE COPY OF THE RECEIPT DATED 19.03.2022 ISSUED BY THE 1ST RESPONDENT EVIDENCING RECEIPT OF RENEWAL OF PERMIT.

Exhibit P6 TRUE COPY OF THE JUDGMENT MADE IN WPC NO.32495/2018 DATED 05.10.2018.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter