Elias P.P vs State Of Kerala
2022 Latest Caselaw 8899 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                       THE HONOURABLE MR. JUSTICE T.R.RAVI
         THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                                WP(C) NO.11569 OF 2021
PETITIONER:

              ELIAS P.P.
              AGED 61 YEARS, S/O. LATE PAILY,
              PULIYAKULATHIL HOUSE,
              PAZHOOR EAST, PIRAVOM P.O.
              PIRAVOM VILLAGE, MUVATTUPUZHA TALUK,
              ERNAKULAM DISTRICT.

              BY ADV VARGHESE C.KURIAKOSE

RESPONDENTS:

     1        STATE OF KERALA
              REP. BY SECRETARY, DEPT. OF CO-OPERATION,
              SECRETARIAT, TRIVANDRUM 695 001.
     2        THE REGISTRAR OF CO-OP SOCIETIES,
              O/O THE REGISTRAR OF CO-OP, SOCIETIES,
              TRIVANDRUM, 695 001.
     3        THE JOINT REGISTRAR,
              KERALA STATE CO-OP BANK,(KERALA BANK),
              HEAD OFFICE, COBANK TOWER, TRIVANDRUM 695 001.
     4        THE SPECIAL SALE OFFICER,
              KERALA STATE CO-OP. BANK, THRISSUR REGION, ERNAKULAM,
              HAVING CAMP OFFICE AT KERALA STATE CO-OP. BANK LTD.,
              KAKKANADU, KOCHI 682 030.
     5        THE KERALA STATE CO-OP. BANK LTD.,
              (KERALA BANK), PIRAVOM BRANCH
              REP. BY ITS GENERAL MANAGER 683 665.
     6        SMT. BINDHU.B. NAIR,
              BRANCH MANAGER, KERALA STATE CO-OP BANK,
              PIRAVOM BRANCH 683 665.

              BY ADVS.
              N.RAGHURAJ

              SMT. MABLE C. KURIAN SR.GP.

     THIS     WRIT   PETITION     (CIVIL)   HAVING   COME    UP     FOR   ADMISSION    ON
07.07.2022,    ALONG    WITH   WP(C).11577/2021,     THE    COURT   ON    THE   SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.11569 OF 2021& WP(C) NO.11577 OF 2021
                                       2



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                     THE HONOURABLE MR. JUSTICE T.R.RAVI
         THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                           WP(C) NO.11577 OF 2021
PETITIONER:

              JAMES T.P
              AGED 60 YEARS
              S/O LATE THOMAS, PULICKAL HOUSE,
              PAZHOOR EAST, PIRAVOM P.O,
              PIRAVOM VILLAGE, MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT.

              BY ADV SUSANTH SHAJI

RESPONDENTS:

     1        STATE OF KERALA
              REPRESENTED BY SECRETARY, DEPARTMENT OF CO-OPERATION,
              SECRETARIAT, TRIVANDRUM-695 001.
     2        THE REGISTRAR OF CO-OPERATIVE SOCIETIES
              OFFICE OF THE REGISTRAR CO-OPERATIVE SOCIETIES,
              TRIVANDRUM-695 001.
     3        THE JOINT REGISTRAR
              KERALA STATE CO-OPERATIVE BANK, (KERALA BANK),
              HEAD OFFICE, COBANK TOWER, TRIVANDRUM-695 001.
     4        THE SPECIAL SALE OFFICER
              KERALA STATE CO-OPERATIVE BANK,
              THRISSUR REGION, ERNAKULAM HAVING CAMP OFFICE AT KERALA
              STATE CO-OPERATIVE BANK LTD, KAKKANADU, KOCHI-682 030.
     5        THE KERALA STATE CO-OPERATIVE BANK LTD, (KERALA BANK)
              PIRAVOM BRANCH, REPRESENTED BY ITS GENERAL MANAGER-683 665.
     6        BINDHU.B. NAIR.
              BRANCH MANAGER, KERALA STATE CO-OPERATIVE BANK,
              PIRAVOM BRANCH-683 665.

              BY ADV N.RAGHURAJ
              SMT. MABLE C. KURIAN SR.GP.


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 07.07.2022,
ALONG WITH WP(C).11569/2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO.11569 OF 2021& WP(C) NO.11577 OF 2021
                                        3




                                T.R.RAVI, J.
                      ----------------------------------------
                       WP(C)No.11569 of 2021 &
                       WP(C)No.11577 of 2021
                     -------------------------------------------
                 Dated this the 07th day of July, 2022

                             JUDGMENT

When the cases are taken up today, it is submitted by

both side that the loan accounts involved in these cases have

already been closed.

The writ petitions are hence dismissed as infructuous.

Sd/-

T.R.RAVI

JUDGE sn