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Neema C.P vs Cochin University Of Science And ...
2022 Latest Caselaw 8869 Ker

Citation : 2022 Latest Caselaw 8869 Ker
Judgement Date : 7 July, 2022

Kerala High Court
Neema C.P vs Cochin University Of Science And ... on 7 July, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                       WP(C) NO. 12945 OF 2021
PETITIONER:

            NEEMA C.P
            AGED 46 YEARS
            W/O. RAJEEV P, ROHINI, NEAR RAILWAY CUTING, PENNERI
            MUKKU, VALAPATTANAM P.O, KANNUR DISTRICT 670 010

            BY ADV BIJU.P.N.



RESPONDENTS:

    1       COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
            THRIKKAKARA, COCHIN 682 022 REPRESENTED BY THE
            REGISTRAR.

    2       THE VICE CHANCELLOR
            COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, COCHIN 682
            022

    3       THE SYNDICATE
            REPRESENTED BY VICE CHANCELLOR, COCHIN UNIVERSITY OF
            SCIENCE AND TECHNOLOGY, THRIKKAKARA, COCHIN 682 022

    4       LAKSHMI P.R
            ASSISTANT PROFESSOR (ATMOSPHERIC SCIENCE)
            FACULTY OF MARINE SCIENCE, COCHIN UNIVERSITY OF SCIENCE
            AND TECHNOLOGY, COCHIN 682 022

            BY ADV S.P.ARAVINDAKSHAN PILLAY




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12945 OF 2021
                                2



                             JUDGMENT

After arguing this matter for sometime,

the learned counsel for the petitioner sought

permission to withdraw this writ petition,

with liberty to approach this Court carrying a

challenge against the Creamy Layer Certificate

obtained by the party respondents.

In such circumstances, this writ petition

is closed as having been withdrawn; with the

afore requested liberty being reserved to the

petitioner.

Sd/-

DEVAN RAMACHANDRAN JUDGE SAS WP(C) NO. 12945 OF 2021

APPENDIX OF WP(C) 12945/2021

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE DEGREE CERTIFICATE DATED 23-

7-1997

Exhibit P2 TRUE COPY OF THE POST GRADUATE CERTIFICATE DATED 23.2.2000

Exhibit P3 TRUE COPY OF THE RE-NOTIFICATION DATED 24-4-

Exhibit P4 TRUE COPY OF THE RANK LIST DATED 22-2-2016

Exhibit P5 TRUE COPY OF THE APPOINTMENT ORDER OF 4TH RESPONDENT 23-3-2016

Exhibit P6 TRUE COPY OF THE NON CREAMY LAYER CERTIFICATE OF THE 4TH RESPONDENT DATED 30.1.2016

Exhibit P7 TRUE COPY OF THE RTI REPLAY DATED 30-03-2021

Exhibit P8 TRUE COPY OF THE COMPLAINT FILED IN THE MONTH OF MAY 2021

 
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