Ummayya Annangadan vs The Malappuram Municipality
2022 Latest Caselaw 8859 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                       WP(C) NO. 3402 OF 2011
PETITIONER:

               UMMAYYA ANNANGADAN
               W/O.LATE KASIM, AGED 70 YEARS,,
               PANGATVEETIL HOUSE, VALIYANGADI,,
               DOWN HILL, MALAPPURAM DISTRICT.
               BY ADVS.
               SRI.BABU S. NAIR
               SRI.K.RAKESH

RESPONDENTS:

    1          THE MALAPPURAM MUNICIPALITY
               REPRESENTED BY ITS SECRETARY,, MALAPPURAM,
               MALAPPURAM DISTRICT,, PIN-676 505.
    2          NASHIDA.K.P.
               KOTTOORAPARAMBIL HOUSE, HAJIYARPALLI P.O.,,
               MALAPPURAM DISTRICT, PIN-676 519.
    3          PATTARKADAVAN MUHAMMED ROUF ALI
               VALINGADI, DOWN HILL P.O.,,
               MALAPPURAM DISTRICT, PIN-676 519.
               BY ADVS.
               SRI.K.ABDUL JAWAD
               SRI.ESM.KABEER
               SRI.S.MOHAMMED AL RAFI


        THIS    WRIT   PETITION     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.07.2022, ALONG WITH WP(C).30772/2011, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).No.3402 & 30772 of 2011

                                  2




          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                    WP(C) NO. 30772 OF 2011
PETITIONER:

           UMMAYYA ANNANGADAN
           W/O.LATE KASIM,AGED 70 YEARS,
           PANGAVEETIL HOUSE,, VALIYANGADI,
           DOWN HILL,, MALAPPURAM DISTRICT
           BY ADVS.
           SRI.BABU S. NAIR
           SRI.K.RAKESH

RESPONDENT:

           THE MALAPPURAM MUNICIPALITY
           REPRESENTED BY ITS SECRETARY,,
           MALAPPURAM,MALAPPURAM DISTRICT, PIN 676 505



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.07.2022, ALONG WITH WP(C).3402/2011,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).No.3402 & 30772 of 2011

                                  3




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
             W.P.(C).Nos.3402 & 30772 of 2011
             ----------------------------------------------
            Dated this the 07th day of July, 2022


                           JUDGMENT

When these writ petitions came up for consideration,

the learned counsel for the petitioner submitted that he is

not pressing these writ petitions.

Therefore, these writ petitions are dismissed as not

pressed.

sd/-

                                           P.V.KUNHIKRISHNAN
JV                                                JUDGE