P.K.Moosa vs The Regional Transport Authority
2022 Latest Caselaw 8855 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
          THE HONOURABLE MR. JUSTICE SATHISH NINAN
   THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                      RP NO. 582 OF 2022
 AGAINST THE   JUDGMENT IN WP(C) 15356/2022 DATED 19-05-2022
                   OF HIGH COURT OF KERALA.
REVIEW PETITIONER/3RD PARTY   :

          RAVICHANDRAN P, AGED 55 YEARS,
          S/O PALANI SWAMI, CORONET APARTMENTS,
          KANNAMKULANGARA, KOORKKANCHERY P.O.,
          THRISSUR - 680 000.


          BY ADV M.JITHESH MENON.

RESPONDENT/RESPONDENTS AND PETITIONER IN WRIT PETITION    :

    1     THE REGIONAL TRANSPORT AUTHORITY, MALAPPURAM,
          REPRESENTED BY ITS SECRETARY, CIVIL STATION,
          MALAPPURAM P.O., PIN - 676 505,
          MALAPPURAM DISTRICT.
    2     THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
          MALAPPURAM, CIVIL STATION, MALAPPURAM P.O.,
          PIN - 676 505, MALAPPURAM DISTRICT.
    3     SHIHAB, AGED 39 YEARS,
          S/O MOOSA, KALANGEDATHIL HOUSE,
          WEST BAZAR P.O., THENNALA,
          MALAPPURAM DISTRICT, PIN - 676 508.
          R1 & R2 BY SR.G.P SMT. REKHA C.NAIR.
     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
07.07.2022, ALONG WITH RP NO.583 OF 2022, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 R.P Nos.582 & 583 of 2022
            in
W.P(C) No.15356 of 2022        - 2 -



          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
          THE HONOURABLE MR. JUSTICE SATHISH NINAN
  THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                        RP NO. 583 OF 2022
AGAINST THE JUDGMENT IN WP(C) 15356/2022 DATED 19-05-2022
                     OF HIGH COURT OF KERALA
REVIEW PETITIONER/3RD PARTY     :

           P.K.MOOSA, AGED 65 YEARS,
           S/O LATE KOMMU HAJI, PARUTHIKUNNAN HOUSE,
           EDARIKODE, MALAPPURAM DISTRICT - 676 501.
           BY ADV I.DINESH MENON

RESPONDENTS/RESPONDENTS AND PETITIONER IN WRIT PETITION     :

   1     THE REGIONAL TRANSPORT AUTHORITY, MALAPPURAM,
         REPRESENTED BY ITS SECRETARY, CIVIL STATION,
         MALAPPURAM P.O., PIN 676 505, MALAPPURAM DISTRICT.

   2     THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
         MALAPPURAM, CIVIL STATION, MALAPPURAM P.O.,
         PIN - 676 505, MALAPPURAM DISTRICT.
   3     SHIHAB, AGED 39 YEARS,
         S/O MOOSA, KALANGEDATHIL HOUSE,
         WEST BAZAR P.O., THENNALA,
         MALAPPURAM DISTRICT, PIN - 676 508.
         R1 & R2 BY SR.G.P SMT. REKHA C.NAIR
       THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
07.07.2022, ALONG WITH RP NO.582 OF 2022, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 R.P Nos.582 & 583 of 2022
            in
W.P(C) No.15356 of 2022           - 3 -


                     Sathish Ninan, J.
             ==============================
                R.P Nos.582 & 583 of 2022
                            in
                 W.P(C) No.15356 of 2022
             ==============================
          Dated this the 7th day of July, 2022


                              JUDGMENT

It is submitted by the learned counsel for the review

petitioners that, subsequent to the disposal of the writ petition,

challenging Ext.P3 judgment in M.V.A.A No.68 of 2020, a writ

petition has been filed before this Court as W.P(C) No.21369 of

2022, which is pending.

It is clarified that, unless there is an order of stay with regard

to Ext.P3 judgment or the same is interfered with, the authorities

shall implement the judgment dated 19.05.2022.

No ground for review is made out.

The Review Petitions are dismissed as above.

Sd/-

Sathish Ninan, Judge

amk