Swapnapriya vs The Part Time Administrator
2022 Latest Caselaw 8805 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                       WP(C) NO. 26902 OF 2015
PETITIONERS:

    1       SWAPNAPRIYA, PEON, SASTHAMCOTTA CO-OPERATIVE
            AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD., Q 373,
            SASTHAMCOTTA P.O., KOLLAM-690521.

    2       KRISHNA KUMAR
            SANATHANA MANDIRAM, PERIVELIKKARA P.O., KARINTHOTTUVA,
            KUNNATHOOR TALUK, THE SASTHAMCOTTA CO-OPERATIVE
            AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Q 373,
            SASTHAMCOTTA P.O., KOLLAM-690521.

    3       R.RAJEEV
            LEKSHMI, PERIVELIKKARA, KARINTHOTTUVA P.O., KUNNATHUR
            TALUK, THE SASTHAMCOTTA CO-OPERATIVE AGRICULTURAL AND
            RURAL DEVELOPMENT BANK LTD., Q 373, SASTHAMCOTTA P.O.,
            KOLLAM-690521.

    4       PRIYA L. 'DEEPAM', MANAKKARA, SASTHAMCOTTA P.O.,
            KOLLAM, THE SASTHAMCOTTA CO-OPERATIVE AGRICULTURAL AND
            RURAL DEVELOPMENT BANK LTD. Q 373, SASTHAMCOTTA P.O.,
            KOLLAM-690521.

            BY ADV SRI.P.N.MOHANAN



RESPONDENTS:

    1       THE PART TIME ADMINISTRATOR
            ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
            (GENERAL), SASTAMKOTTA, SASTHAMCOTTA CO-OPERATIVE
            AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Q 373,
            SASTHAMCOTTA P.O., KOLLAM-690521.

    2       SASTHAMCOTTA CO-OPERATIVE AGRICULTURAL AND RURAL
            DEVELOPMENT BANK LTD.Q 373
            REPRESENTED BY ITS SECRETARY, SASTHAMCOTTA P.O.,
            KOLLAM-690521.

    3       ADDL R3.DINESH BABU
            DILEEP SADANAM, MANAKKARA, SASTHAMKOTTA PO., KOLLAM.
            (ADDL R3 IS IMPLEADED AS PER ORDER DATED 19.01.16 IN IA
 WP(C) NO. 26902 OF 2015
                                      2


                15724/2015).

     4          THE MANAGING COMMITTEE
                OF SASTHAMCOTTA CO-OPERATIVE AGRICULTURAL&RURAL
                DEVELOPMENT BANK LTD, Q 373, REPRESENTED BY ITS
                PRESIDENT, SATHAMCOTTA, KOLLAM P.O-690521.


                (ADDL R4 IS IMPLEADED AS PER ORDER DATED
                28.09.17 IN IA 14849/2017).

                BY ADVS.
                SRI.P.P.JACOB
                SMT.S.SINDHU
                SRI.S.SHARAN


                ADV.JOSHY THANIKAMATTAM (GP)




         THIS     WRIT    PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION        ON   07.07.2022,    THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 26902 OF 2015
                                3


                            JUDGMENT

Sri.C.P.Sabari - learned counsel for the petitioners,

submits that his clients were not terminated pursuant to

Ext.P5 on account of the interim orders of this Court, as also

because the subsequent managing committee decided not to

take any further action.

In the afore circumstances, this writ petition is closed,

leaving open all contentions of the petitioners

Sd/- DEVAN RAMACHANDRAN JUDGE stu WP(C) NO. 26902 OF 2015

APPENDIX OF WP(C) 26902/2015

PETITIONER EXHIBITS

P1 : TRUE COPY OF THE APPOINTMENT ORDER DT.9-1-2014 ISSUED TO THE PETITIONER.

P2 : TRUE COPY OF THE ORDER DT.15-11-14 OF THE R2.

P3 : TRUE COPY OF THE JUDGMENT DT.16-7-2013 IN WPC 30044/2011.

P4 : TRUE COPY OF THE JUDGMENT DT.3-3-2015 IN WA 1119/2013.

P5 : TRUE COPY OF THE NOTICE DT.1-9-2015 ISSUED BY R1 WITH TRANSLATION.

P6 : TRUE COPY OF THE OBJECTION FILED BY THE PETITIONER BEFORE THE PART TIME ADMINISTRATOR WITH TRANSLATION.