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Sudarsan D vs Central Council Of Indiam ...
2022 Latest Caselaw 8789 Ker

Citation : 2022 Latest Caselaw 8789 Ker
Judgement Date : 7 July, 2022

Kerala High Court
Sudarsan D vs Central Council Of Indiam ... on 7 July, 2022
WP(C) NO. 17375 OF 2016            1

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
         THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
     THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                     WP(C) NO. 17375 OF 2016
PETITIONER/S:

    1      SUDARSAN D
           S/O.N.K.DEVADAS, VADAKEDATH HOUSING COMPLEX,
           LOVELAND ROAD, CHOTTANIKKARA P.O.,
           ERNAKULAM, PIN - 682 312. REG: NO.14003098.
    2      DEVA VIKAS
           S/O.DR.V.R.VIKAS, 'VIKAS VILLA', K.T.BAZAR,
           RAYARANGOTH P.O., VADAKARA, KOZHIKODE DISTRICT,
           PIN - 673 102, REG: NO.140030956.
    3      JISHNU MOHAN
           S/O.DR.N.MOHANAN PILLAI, CHANDRA VILASOM,
           ATTUVASSERY, MAVADY P.O., PUTHUR, KOLLAM,
           PIN - 691 507, REG: NO.140030961.
    4      NIDHIL P.RAJ
           S/O.RAJ KUMAR R.A., RAJA COTTAGE, ARUMANOOR,
           POOVAR P.O., THIRUVANANTHAPURAM, PIN - 695 525,
           REG: NO.140030975.
    5      APSARA T.R.
           D/O.T.RADHAKRISHNAN, THARISSIL HOUSE, KARAKURSSI
           P.O., PALAKKAD DISTRICT, PIN - 675 595, REG:
           NO.140030949.
    6      AMRUTHA M.B.
           D/O.BHASKARAN M.S., MUKKATH HOUSE, PUTHENKUNNU P.O.,
           CHEERAL, WAYANAD DISTRICT, PIN - 673 592,
           REG: NO.140030944.
    7      ANJUMOL
           D/O.M.V.RAMAKRISHNAN, RAMAKRIPA HOUSE, KALLAPPADY,
           KERALASSERY P.O., PALAKKAD, PIN - 678 641,
           REG: NO.140030946.
    8      JOTHI KRISHNADAS
           D/O.DR.C.KRISHNADAS, PUNARNAVA HOUSE, THRIPALLOOR
           (NH), ERIMAYOOR P.O., PALAKKAD DISTRICT, REG:
           NO.140030962.
    9      SREELAKSHMI K.M.
           D/O.K.S.MANOJ, KANDAMPULLY HOUSE, NHAMANGHAT P.O.,
           ANJOOR, THRISSUR DISTRICT, REG: NO.140030986.
    10     RESHMI MOHAN
           D/O.P.G.MOHAN, KARUTHEPARAMBIL HOUSE,
           EROOR P.O., (NORTH) THRIPUNITHURA, ERNAKULAM,
           PIN - 682 306, REG: NO.140030979.
 WP(C) NO. 17375 OF 2016              2




    11    FEMI FRANCIES N.
          D/O.N.O.FRANCIS, NAMBARAMBIL HOUSE, SAMBALOOR,
          PALAYAMPARAMBU P.O., THRISSUR, PIN - 680 741,
          REG: NO.140030951.
          BY ADV SRI.B.S.SIVAJI


RESPONDENT/S:

    1     CENTRAL COUNCIL OF INDIAN MEDICINE
          REPRESENTED BY ITS SECRETARY, 61-65, INSTITUTIONAL
          AREA, JANAKPURI D.BLOCK, NEW DELHI - 110 058.

    2     KERALA UNIVERSITY OF HEALTH SCIENCES
          REPRESENTED BY ITS REGISTRAR,
          MULANKUNNATHUKAVU, THRISSUR, PIN - 680 596.

    3     THE PRINCIPAL
          SANTHIGIRI AYURVEDA MEDICAL COLLEGE,
          PALAKKAD DISTRICT.


     BY ADV SRI.P. SREEKUMAR, S.C.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17375 OF 2016                       3



                                  JUDGMENT

When this writ petition was taken up, Sri. Sivaji B.S., the learned

counsel appearing for the petitioners submitted that the prayers sought for in

this writ petition have become infructuous.

The said submission is recorded and this writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS

APPENDIX OF WP(C) 17375/2016

PETITIONER(S) EXHIBITS :

EXT.P1 A TRUE COPY OF THE RELEVANT PORTIONS OF THE REGULATIONS ISSUED BY THE 1ST RESPONDENT.

EXT.P2 A TRUE COPY OF THE RELEVANT PORTIONS OF THE REGULATIONS ISSUED BY THE 2ND RESPONDENT.

EXT.P3 A TRUE COPY OF THE RELEVANT PORTIONS OF THE REGULATIONS ON GRADUATE AYURVEDA MEDICAL EDUCATION, 2015.

EXT.P4 A TRUE COPY OF THE REQUEST DATED 04.04.2016 SUBMITTED TO THE 2ND RESPONDENT.

EXT.P5 A TRUE COPY OF THE ORDER DATED 08.04.2016 IN W.P.(C)NO.14570/2016.

RESPONDENT(S) EXHIBITS : NIL

 
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