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Renjitha R vs Kerala University Of Health
2022 Latest Caselaw 8785 Ker

Citation : 2022 Latest Caselaw 8785 Ker
Judgement Date : 7 July, 2022

Kerala High Court
Renjitha R vs Kerala University Of Health on 7 July, 2022
WP(C) NO. 6442 OF 2018              1

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
        THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                         WP(C) NO. 6442 OF 2018
PETITIONER/S:

    1       RENJITHA R.
            AGED 23 YEARS
            D/O. S. RAJU, RESIDING AT VETTIPPIZHINJIL,
            PUNNAPRA P.O., ALAPPUZHA - 688 004,
            REG.NO. 130030090.
    2       M.N. SAGAR
            AGED 24 YEARS
            S/O. NANDADMAJAN, RESIDING AT 34/NANDANAM,
            MKK NAGAR, MOPPATHADOM P.O., ALUVA - 683 110,
            REG.NO. 130030084.
    3       MIDHLAJ O.H.
            AGED 24 YEARS
            S/O. HAREES. O., RESIDING AT VADAKKETHARAYIL,
            P.V. NORTH, THAZHAVA P.O., KARUNAGAPPALLY - 690 523,
            REG.NO.130030083.
    4       MUHAMMED YOONUS. M.
            AGED 24 YEARS
            S/O. ABOOBACKER. M., RESIDING AT MUNDILAKKIL HOUSE,
            THACHAMPOYL P.O., THAMARASSERY - 673 573,
            REG.NO. 130030087.
            BY ADV SRI.B.S.SIVAJI


RESPONDENT/S:

    1       KERALA UNIVERSITY OF HEALTH
            SCIENCES, REPRESENTED BY ITS REGISTRAR,
            MULANKUNNATHUKAVU, THRISSUR, PIN - 680 596.

    2       THE PRINCIPAL
            GOVERNMENT AYURVEDA MEDICAL COLLEGE,
            THIRUVANANTHAPURAM - 695 001.

            BY ADV SRI.P.SREEKUMAR,SC,KERALA UNIVERSITY OF HEALTH
            SCIENCES


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6442 OF 2018                      2



                                    JUDGMENT

When this writ petition was taken up, Sri. Sivaji B.S., the learned counsel

appearing for the petitioners submitted that the prayers sought for in this writ

petition have become infructuous.

The said submission is recorded and this writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS

APPENDIX OF WP(C) 6442/2018

PETITIONER(S) EXHIBITS :

EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE REGULATIONS ISSUED BY THE 1ST RESPONDENT UNIVERSITY.

EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF GAZETTE OF INDIA NOTIFICATION NO. 24-14/2016 (U.G. REGULATION)DATED 07.11.2016.

EXHIBIT P3 TRUE COPY OF THE ORDER NO.17874/ACJ/KUHS/2015 DATED .07.2017 ISSUED BY THE ACADEMIC COUNCIL.

EXHIBIT P4 TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION DATED 05.02.2018 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE NOTIFICATION RGU/AUTH/124SYN/105/2016-17 DATED 13.02.2017 RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, KARNATAKA STATE.

EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED 15.09.2017 IN W.P.C.NO. 29788/2017.

RESPONDENT(S) EXHIBITS : NIL

 
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