Sajeesh vs Mohammed Anas
2022 Latest Caselaw 8776 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
          THE HONOURABLE MR. JUSTICE SATHISH NINAN
   THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                 CON.CASE(C) NO. 1126 OF 2022
  AGAINST THE ORDER DATED 02.03.2022 IN WP(C) 4157/2022 OF
                     HIGH COURT OF KERALA
PETITIONER/PETITIONER IN WP(C):

          SAJEESH
          AGED 49 YEARS
          S/O.RAMAKRISHNAN, PALACKAL HOUSE,
          PONJANAM DESOM, KATTOOR P.O,
          THRISSUR DISTRICT., PIN - 680702
          BY ADV NIREESH MATHEW


RESPONDENTS/RESPONDENTS IN THE WP(C):

    1     MOHAMMED ANAS
          AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
          SECRETARY, IRINJALAKKUDA MUNICIPALITY,
          IRINJALAKKUDA, THRISSUR DISTRICT., PIN - 680121
    2     SONIA GIRI
          AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
          CHAIRPERSON, IRINJALAKKUDA MUNICIPALITY,
          IRINJALAKKUDA, THRISSUR DISTRICT., PIN - 680121
     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.07.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 1126 OF 2022
                         -: 2     :-




                      Sathish Ninan, J.
              ==============================
             Cont.Case(C) No.1126 of 2022 in
                  W.P.(C) No.4157 of 2022
                ==========================
           Dated this the 07th day of July, 2022


                           JUDGMENT

It is reported that the directions in the

judgment have since been complied with.

In the light of the above, the Contempt Case is

closed.

Sd/-Sathish Ninan, Judge

lsn CON.CASE(C) NO. 1126 OF 2022

-: 3 :-

APPENDIX OF CON.CASE(C) 1126/2022

PETITIONER ANNEXURES

AnnexureA CERTIFIED COPY OF THE ORDER DATED 02.03.2022 IN WP(C).NO.4157/2022 PASSED BY THIS HON'BLE COURT AnnexureB PHOTOCOPY OF THE COVERING LETTER 09.03.2022 SUBMITTED TO THE 1ST RESPONDENT AnnexureC PHOTOCOPY OF THE COVERING LETTER 09.03.2022 SUBMITTED TO THE 2ND RESPONDENT AnnexureD TRUE PHOTOCOPY OF THE LAWYER NOTICE ALONG WITH ITS RECEIPT DATED 28.05.2022 SENT TO THE 2ND RESPONDENT AnnexureE TRUE PHOTOCOPY OF THE LAWYER NOTICE ALONG WITH ITS RECEIPT DATED 07.06.2022 SENT TO THE 1ST RESPONDENT.

RESPONDENTS EXHIBITS: NIL

TRUE COPY

P.A TO JUDGE

LSN