V.R.Kalesh vs Travancore Devaswom Board
2022 Latest Caselaw 8769 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
         THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                        WP(C) NO. 17591 OF 2022
PETITIONERS:

             V.R.KALESH
             AGED 42 YEARS
             S/O K.VASUDEVAN NAMBOOTHIRI, KAIPALLIMADOM,
             MANAMBOOR.P.O., THIRUVANANTHAPURAM - 695611. (WORKING AS
             'SANTHI' IN JANARDHANA SWAMI TEMPLE, VARKALA DEVASWOM,
             VARKALA GROUP)

             BY ADVS.
             D.AJITHKUMAR
             HARSHA S. NAIR
             T.MANASY


RESPONDENTS:

     1       TRAVANCORE DEVASWOM BOARD
             REPRESENTED BY ITS SECRETARY, DEVASWOM HEAD QUARTERS,
             NANTHANCODE, THIRUVANANTHAPURAM - 695003.

     2       SECRETARY,
             TRAVANCORE DEVASWOM BOARD, DEVASWOM HEAD QUARTERS,
             NANTHANCODE, THIRUVANANTHAPURAM - 695003.

     3       DEVASWOM COMMISSIONER,
             TRAVANCORE DEVASWOM BOARD, DEVASWOM HEAD QUARTERS,
             NANTHANCODE, THIRUVANANTHAPURAM - 695003.

     4       ASSISTANT DEVASWOM COMMISSIONER
             ASSISTANT DEVASWOM COMMISSIONER OFFICE, VARKALA GROUP,
             TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM - 695141

             BY ADV SRI.C.K.PAVITHRAN, SC, TDB


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17591 OF 2022                 2




                                   JUDGMENT

It is submitted by the learned counsel for the petitioner

that pursuant to Ext.P2 representation submitted by the

petitioner, he has been accommodated at Perumathura

Devaswom Varkala group.

In the above view of the matter, nothing further survives

for consideration in this writ petition.

This writ petition is accordingly closed.

Sd/-

ANU SIVARAMAN JUDGE ska

APPENDIX OF WP(C) 17591/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE ORDER OF THE 3RD RESPONDENT DATED 26.05.2022 ALONG WITH TYPED COPY.

Exhibit P2 TRUE COPY OF THE REPRESENTATION DATED 27.05.2022 GIVEN BY PETITIONER TO THE 3RD RESPONDENT.

Exhibit P3 TRUE COPY OF THE APPEAL DATED 27.05.2022 SUBMITTED BY PETITIONER BEFORE THE 1ST RESPONDENT BOARD.

Exhibit P4 TRUE COPY OF THE ORDER VIDE ROC.9653/22/VIG/MIS-C DATED 2/6/2022 OF 3RD RESPONDENT.

Exhibit P5 TRUE COPY OF THE ORDER OF THE 3RD RESPONDENT DATED 2/6/2022 BY WHICH P.PADMAJAN, K.ANOOP AND M.SIVAPRASAD HAVE BEEN GIVEN POSTINGS IN VARKALA GROUP

RESPONDENT'S EXHIBITS

ANNEXURE R1(A) TRUE COPY OF THE REPORT DATED 11/5/2022

ANNEXURE R1(B) TRUE COPY OF THIS COMPLAINT RECEIVED ON 17/5/2022 BY TEH PRESIDENT