Shahsin V.S vs Principal, Mes College Of ...
2022 Latest Caselaw 8758 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
      THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
   THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944

                  WP(C) NO. 37321 OF 2016

PETITIONER/S:

    1      SHAHSIN V.S.
           AGED 21 YEARS
           S/O.SHAREEF,
           VATTAPPILLY HOUSE, AZHIKODE,
           KODUNGALLUR, THISSUR DISTRICT-680 664.

    2      MUHAMMED JAZAL K.A.
           AGED 20 YEARS
           S/O.K.S.ASHRAF,
           KOCHUMADATHIL HOUSE, CHENGAMANAD,
           ALUVA-683 57, ERNAKULAM DISTRICT.

    3      ARJUN A PILLAI
           S/O.ASKOK KUMAR
           SUKUMAR PILLAI, ASWATHY HOUSE,
           EAST VELIYATHU NADU, UC COLLEGE P.O.,
           ALUVA, ERNAKULAM-682 102.

    4      JAMALUDHEEN
           AGED 20 YEARS
           S/O.JUSSAIN N.P.,
           NADUVIL PEEDIYAKKAL HOUSE, CHEMMALASSERY,
           PERINTHALMANNA, MALAPPURAM DISTRICT,PIN-679 323.

    5      MEHROOF K.
           AGED 21 YEARS
           S/O.SIBATHULLA, KANDAPADI HOSUE,
           ALANALLUR P.O., PALAKKAD DISTRICT.

    6      HASID SHAIK
           S/O.SHAIK DAWOOD, NOOR VILLA,
           POLICE LINE, COURT ROAD, ALATHUR P.O.,
           PALAKKAD-678 541.

    7      MUHAMMED JABIR
           S/O.JAMAL C.M.,
           AGED 22 YEARS,
           CHULLIPARAMBIL HOSUE, PERINJANAM P.O.,
 WP(C) NO. 37321 OF 2016

                             2


           CHAKRAPADAM, THRISSUR DISTRICT.
    8      ANTONY JOSEPH
           S/O.JOSEPH V.G.,
           AGED 20 YEARS, VYLLASSERY HOSUE,
           ESI ROAD, ERNAKULAM DISTRICT-682 018.

           BY ADVS.
           SRI.T.H.ABDUL AZEEZ
           SRI. AJMAL V. A.
           SRI.T.S.ABDUL KHADER

RESPONDENT/S:

    1      PRINCIPAL, MES COLLEGE OF ENGINEERING AND TECHNOLOGY
           KUNNUKARA P.O., ERNAKULAM DISTRICT, PIN-683 574.

    2      THE VICE CHANCELLOR
           MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS
           P.O.,KOTTAYAM, PIN-686 560.

           BY ADVS.
           SRI.BABU KARUKAPADATH



           SRI SURIN GEORGE IPE SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 07.07.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 37321 OF 2016

                                       3


                                 JUDGMENT

When this writ petition was taken up, the learned counsel appearing

for the petitioners submitted that the reliefs sought in this writ petition have

become infructuous.

The above submission is recorded and this writ petition is closed as

infructuous.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

avs WP(C) NO. 37321 OF 2016

APPENDIX OF WP(C) 37321/2016

PETITIONER EXHIBITS

EXHIBIT P1. TRUE COPY OF THE TIME SCHEDULE FOR THE EXAMINATION (V SEMESTER)

EXHIBIT P2. TRUE COPY OF THE REPRESENTATION DATED 5/10/2016 TO THE PRINCIPAL OF THE COLLEGE ALONG WITH ITS POSTAL RECEIPTS

EXHIBIT P3. TRUE COPY OF THE REPRESENTATION SENT TO THE VICE CHANCELLOR, M.G.UNIVERSITY ALONG WITH ITS POSTAL RECEIPTS

EXHIBIT P4. TRUE COPY OF THE REPRESENTATION SENT TO THE REGISTRAR,M.G.UNIVESITY ALONG WITH ITS POSTAL RECEIPTS

EXHIBIT P5. TRUE COPY OF THE REPRESENTATION DATED 11/11/2016 FORWARDED TO THE GRIEVANCE CELL M.G.UNIVESITY.

EXHIBIT P6. TRUE COPY OF THE TECHNOLOGICAL UNIVERSITY NORMS.