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R.Kishor vs Travancore Devaswom Board
2022 Latest Caselaw 8746 Ker

Citation : 2022 Latest Caselaw 8746 Ker
Judgement Date : 7 July, 2022

Kerala High Court
R.Kishor vs Travancore Devaswom Board on 7 July, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                        WP(C) NO. 3364 OF 2021
PETITIONER:

            R.KISHOR, AGED 40 YEARS
            S/O. RAVEENDRAN, PULARI, KUDAVATTOOR P.O. KOTTARAKKARA.

            BY ADV ARUN BABU



RESPONDENTS:

    1       TRAVANCORE DEVASWOM BOARD
            NANTHANCODE, THIRUVANANTHAPURAM 695 003 ,
            REPRESENTED BY ITS SECRETARY.

    2       DEVASWOM COMMISSIONER,
            TRAVANCORE DEVASWOM BOARD, NANTHANCODE,
            THIRUVANANTHAPURAM 695 003.

    3       SPECIAL OFFICER,
            TRAVANCORE DEVASWOM BOARD, NANTHANCODE,
            THIRUVANANTHAPURAM 695 003.

    4       COMMISSIONER,
            STATE COMMISSIONERATE FOR PERSONS WITH DISABILITIES
            SASTHAMANGALAM, THIRUVANANTHAPURAM 695 010.

    5       DIRECTOR OF COLLEGIATE EDUCATION,
            DEPARTMENT OF HIGHER EDUCATION, SECRETARIAT, ANNEXE,
            THIRUVANANTHAPURAM 695 001.

    6       UNIVERSITY OF KERALA
            REPRESENTED BY THE VICE CHANCELLOR, UNIVERSITY OF
            KERALA PALAYAM, THIRUVANANTHAPURAM 695 001.

    7       MAHATMA GANDHI UNIVERSITY,
            REPRESENTED BY THE VICE CHANCELLOR, M.G. UNIVERSITY,
            KOTTAYAM 686 560.

    8       ADDL.R8.DR.ARUN.C.NAIR
            DHWANI, TRA 272, PULARI NAGAR, THITTAMANGALAM,
            VATTIYOORKAVU P.O., THIRUVANANTHAPURAM - 695 013
 WP(C) NO. 3364 OF 2021
                               2


            (PROPOSED ADDITIONAL 8TH RESPONDENT.)

     9      ADDL.R9.DR.RAJITH.T.R
            THEKKEPURAYIDATHIL (H), VAZHOOR P.O., KODUNGOOR,
            KOTTAYAM - 686 504
            (PROPOSED ADDITIONAL 9TH RESPONDENT.)

    10      ADDL.R10.AJEESH.P.T
            PRANAVAM, BAPPUJI ROAD, DARSAN NAGAR,
            KUDAPPANAKUNNU P.O., TRIVANDRUM - 695 043.
            (PROPOSED ADDITIONAL 10TH RESPONDENT.)

    11      ADDL.R11.DE.ASHOKAN.K, KOLIYADKA (H), KARADKA
            P.O., KASARAGOD - 671 542.
            (PROPOSED ADDITIONAL 11TH RESPONDENT.)

    12      ADDL.R12.DR.MANEESH KUMAR MURALI.M
            KARICHAYIL (H) CHOOLISSERY P.O., THRISSUR -
            680 541. (PROPOSED ADDITIONAL 12TH RESPONDENT.)

    13      ADDL.R13.DR.SRUTHY ASHA BABY
            W/O.MRS.ABY MANI ABRAHAM, DEPUTY MANAGER
            OPERATIONS AGAPPE DIAGONISTICS LIMITED,
            PATTIMATTOM, KOLENCHERY, COCHIN - 683 562.
            (PROPOSED ADDITIONAL 13TH RESPONDENT.)

    14      ADDL.R14.DHANYA BABU
            PANAMKUNNIL, KOKKADU P.O., KOTTARAKKARA, KOLLAM
            - 691 538 (PROPOSED ADDITIONAL 14TH RESPONDENT.)

    15      ADDL.R15. DEEPA S.NAIR
            DEEPAM, A-10, MYTHRI PARK, AYYANTHOLE, THRISSUR
            - 680 003.(PROPOSED ADDITIONAL 15TH RESPONDENT.)

    16      ADDL.R16. LEKSHIMI S.,
            H.NO.25/343, SANNADHI STREET, VARKALA,
            THIRUVANANTHAPURAM - 695 141.(PROPOSED
            ADDITIONAL 16TH RESPONDENT.)

    17      ADDL.R17. DR.K.M.BABY SMITHA,
            KRISHAN KRIPA, THRIKKUNNAPUZHA NORTH,
            KAKKAKKUNNU P.O., PATHARAM, KOLLAM - 690 522.
            (PROPOSED ADDITIONAL 17TH RESPONDENT.)

    18      ADDL.R18. DEEPA H.NAIR
            GOKULAM HOUSE, MALAKUNNAM P.O., CHANGANACHERRY,
            KOTTAYAM - 686 535.(PROPOSED ADDITIONAL 18TH
 WP(C) NO. 3364 OF 2021
                               3


            RESPONDENT.)

    19      ADDL.R19. DR.JICY N.,
            NEEREPURATH HOUSE, MATTUTMAL PARAMBA, KADALUNDI,
            KOZHIKODE - 673 302.
            (PROPOSED ADDITIONAL 19TH RESPONDENT.)

    20      ADDL.R20. V.VIBITHA KOCHAMANI,
            W/O.YADEENDRADAS.N., MALIAKKAL HOUSE, KAVIL
            DESAM, KODAKARA, THRISSUR - 680 684. (PROPOSED
            ADDITIONAL 20TH RESPONDENT.)

    21      ADDL.R21. DEEPTHI MARY TRESA S.,
            SOUBHAGYAM, DIVINE NAGAR, SOUTH CHITTOOR,
            ERNAKULAM - 682 027.
            (PROPOSED ADDITIONAL 21ST RESPONDENT.)

    22      ADDL.R22. S.KAVITHA,
            D/O.M.SADASIVAN, RAMAN CHEMPARITHI VILAI
            PAZHAVAR, KUZHITHURAI P.O., KANYAKUMARI - 629
            163.(PROPOSED ADDITIONAL 22ND RESPONDENT.)

    23      ADDL.R23. DEEPA S.,
            ASWATHY, VARIEM ROAD, THIRUVANKULAM P.O.,
            ERNAKULAM - 682 305.
            (PROPOSED ADDITIONAL 23RD RESPONDENT.)

    24      ADDL.R4. JASMINE MATHEW,
            VAZHACKAPARAYIL (H), PALAMBRA P.O., KOTTAYAM -
            686 518. (PROPOSED ADDITIONAL 24TH RESPONDENT.)

    25      ADDL.R25. ARUNKUMAR C.S.,
            RESEARCH SCHOLAR, KERALA SCHOOL OF MATHEMATICS,
            KUNNAMANGALAM P.O., CALICUT - 673 571. (PROPOSED
            ADDITIONAL 25TH RESPONDENT.)

    26      ADDL.R26. RANJITH KUMAR K.R.,
            KANNATTU RENJU BHAVAN, KADAPRA, NIRANAM P.O.,
            THIRUVALLA - 689 626. (PROPOSED ADDITIONAL 26TH
            RESPONDENT)

    27      ADDL.R27. DR.NAISAL S.A.,
            AFSAL MANZIL, NELPURA, KALLUPALAM, ALAPPUZHA -
            688 011.(PROPOSED ADDITIONAL 27TH RESPONDENT)

    28      ADDL.R28. SUMITHRA SIVADAS MENON,
            A4, NJK RATNALAYAM, CHITTOR ROAD, ERNAKULAM
            SOUTH 682 011, KOCHI (PROPOSED ADDITIONAL 28TH
 WP(C) NO. 3364 OF 2021
                               4


            RESPONDENT)

    29      ADDL.R29. ANVY MOLY TOM,
            SISIRAM (H), KALLIL THAZHAT, PARAL P.O.,
            THALASSERY 670 671. (PROPOSED ADDITIONAL 29TH
            RESPONDENT)

    30      ADDL.R30. SAJAN P.,
            POST DOCTORAL FELLOW, DEPARTMENT OF PHYSICS,
            CUSAT, KOCHI - 682 022. (PROPOSED ADDITIONAL
            30TH RESPONDENT)

    31      ADDL.R31. KAVITH S.,
            KUNNATHUPALAYAM, THEKKEGRAMAM P.O., CHITTUR,
            PALAKKAD - 678 103.
            (PROPOSED ADDITIONAL 31ST RESPONDENT)

    32      ADDL.R32. ASWATHY G.,
            KALLEKATTIL (H), KALLADATHUR P.O., PALAKKAD -
            679 552.
            (PROPOSED ADDITIONAL 32ND RESPONDENT)

    33      ADDL.R33. AJITH S.KUMAR,
            PUTHUPARAMPIL HOUSE, MURIKALLUMPURAM, MUNDAKAYAM
            P.O., KOTTAYAM - 686 513.
            (PROPOSED ADDITIONAL 33RD RESPONDENT)

    34      ADDL.R34. DR.M.SATHEESH,
            UNH 60, UMANAGAR, KODUMTHIRAPPULLY P.O.,
            PALAKKAD 678 004.
            (PROPOSED ADDITIONAL 34TH RESPONDENT)

    35      ADDL.R35. SUBEESH T.,
            C-6, SANTHI NAGAR COLONY, CHEVAYUR PO.,
            KOZHIKODE - 673 017. (PROPOSED ADDITIONAL 35TH
            RESPONDENT)

    36      ADDL.R36. SRUTHI C.K.,
            D/O.N.K.VASUDEVAN, PADINJARE MADAM, THEKKE
            MANAKKAT, KARIVELLUR P.O., KANNUR - 670 521.
            (PROPOSED ADDITIONAL 36TH RESPONDENT)

    37      ADDL.R37. VINOD E.M.,
            ERKKARA HOUSE, KOTHACHIRA P.O., PALAKKAD
            DISTRICT - 679 535. (PROPOSED ADDITIONAL 37TH
            RESPONDENT)

    38      ADDL.R38. SISIRA S.,
 WP(C) NO. 3364 OF 2021
                               5


            KIZHAKKEKKALAM (H), THENNILAPURAM P.O., ALATHUR,
            PALAKKAD - 678 682. (PROPOSED ADDITIONAL 38TH
            RESPONDENT)

    39      ADDL.R39. DR.RESHMI KRISHNAN R.,
            TC, 42/172, LEKSHMI VILASAM SREEVARAHAM,
            MANACAUD P.O., TRIVANDRUM - 695 009. (PROPOSED
            ADDITIONAL 39TH RESPONDENT)

    40      ADDL.R40. SUMESH N.,
            CHAITHRAM DARSANA NAGAR 223, PATTATHANAM P.O.,
            KALLAM 691 021.
            (PROPOSED ADDITIONAL 40TH RESPONDENT)

    41      ADDL.R41. SREELEKHA K.R.,
            MANNATHUTHARAYIL, ELLATHUMEPPURAM, VENMONY P.O.,
            CHENGANNUR, ALAPPUZHA - 689 509.(PROPOSED
            ADDITIONAL 41ST RESPONDENT)

    42      ADDL.R42. SUJITH R.,
            GAYATHRI NIVAS, MARU SOUTH ALUMKADAVU P.O.,
            KARUNAGAPPALLY, KOLLAM - 690 573. (PROPOSED
            ADDITIONAL 42ND RESPONDENT)

    43      ADDL.R43. RAJESH R.,
            KEECHERIL, VENMONY P.O., CHANGANNUR, ALAPPUZHA -
            689 509. (PROPOSED ADDITIONAL 43RD RESPONDENT)

    44      ADDL.R44. JYOTSNA.P.,
            SOUPARNIKA, VALANJAVATTOM P.O., THIRUVALLA,
            PATHANAMTHITTA - 689 104.
            (PROPOSED ADDITIONAL 44TH RESPONDENT)

    45      ADDL.R45. SUBHASH M.,
            GOPAJA HOUSE NO.36, CHEMPAKANAGAR, BAKERY
            JUNCTION, TRIVANDRUM 695 001.
            (PROPOSED ADDITIONAL 45TH RESPONDENT)

    46      ADDL.R46. PARVATHY G.,
            INDEEVARAM, ERAVINCHIRA EAST, SOORANAD P.O.,
            KOLLAM - 690 561. (PROPOSED ADDITIONAL 46TH
            RESPONDENT)

    47      ADDL.R47. DR.HEMA S.KURUP,
            PADMAVILASAM, PATHIYOORKALA, KEERIKKAD P.O.,
            ALAPPUZHA 690 508.(PROPOSED ADDITIONAL 47TH
            RESPONDENT)
 WP(C) NO. 3364 OF 2021
                                  6


    48      ADDL.R48.    ARYA S.,
            KOTTURETH    HOUSE, PELA P.O., MAVELIKKARA,
            ALAPPUZHA    690 103.
            (PROPOSED    ADDITIONAL 48TH RESPONDENT)

    49      ADDL.R49. ANISH K.,
            ERUMPUKUZHI HOUSE, SANTHIPURAM (PO),
            NEDUNGADAPALLY, KOTTAYAM - 686 945. (PROPOSED
            ADDITIONAL 49TH RESPONDENT)

    50      ADDL.R50. SHINOJ S.,
            T.C.NO.56/2881, GURUKRIPA NIVAS, PAPPANAMACODE
            P.O., THIRUVANANTHAPURAM - 695 018.
            (PROPOSED ADDITIONAL 50TH RESPONDENT)

    51      ADDL.R51. ARUN SHANOJ D.S.,
            DHANYA HOUSE, KALLACHI P.O., VATAKARA, KOZHIKODE
            - 673 506. (PROPOSED ADDITIONAL 51ST RESPONDENT)

    52      ADDL.R52. RUGMINI DEVI M.,
            TC 2/3 100, POOVANNALAZHIKATHU, PATTUVILAKOM,
            KATTAIKONAM, TRIVANDRUM - 695 585. (PROPOSED
            ADDITIONAL 52ND RESPONDENT)

    53      ADDL.R53. ASHITHA R.,
            THEKKETHUMBAYIL HOUSE, NIRANAM P.O., THIRUVALLA,
            PATHANAMTHITTA 689 621. (PROPOSED ADDITIONAL
            53RD RESPONDENT)

    54      ADDL.R54. SREELEKHA K.R.,
            MANNATHUTHARAYIL, ELLATHUMEPPURAM, VENMONY P.O.,
            CHENGANNUR, ALAPPUZHA - 689 509.(PROPOSED
            ADDITIONAL 54TH RESPONDENT)

    55      ADDL.R55. ATHIRA PRAKASH P.,
            KANNANKARA THARAYIL, KANNANKARA BHAGAM, PANMANA
            P.O., CHAVARA, KOLLAM - 691 583. (PROPOSED
            ADDITIONAL 55TH RESPONDENT)

    56      ADDL.R56. NISHA P.,
            SUKRUTHAM, ALUMMOODU, KARINGANNOOR P.O., KOLLAM
            - 691 302. (PROPOSED ADDITIONAL 56TH RESPONDENT)

    57      ADDL.R57. ABHIRAMI.S.,
            KARTHIKA, ERUVA P.O., KAYAMKULAM, 690 572.
            (PROPOSED ADDITIONAL 57TH RESPONDENT)

    58      ADDL.R58. DR.SAVITHA .M.T.,
 WP(C) NO. 3364 OF 2021
                               7


            MADHAVAM, NEAR THEKKEDAM SIVA-VISHNU TEMPLE,
            PIPELINE ROAD, EANIKKARA, KARAKULAM P.O.,
            THIRUVANANTHAPURAM - 695 564. (PROPOSED
            ADDITIONAL 58ST RESPONDENT)

    59      ADDL.R59. DR.DILEEP KUMAR R.,
            GOWRISANKAR, KANNADIURUMPU, PALA P.O., KOTTAYAM
            686 575. (PROPOSED ADDITIONAL 59TH RESPONDENT)

    60      ADDL.R60. DR.REJITHA K.R.,
            PARAYIL HOUSE, PATTIMATTOM P.O., ERNAKULAM - 683
            562.
            (PROPOSED ADDITIONAL 60TH RESPONDENT)

    61      ADDL.R61. DR. SREELEKSHMI C.WARRIER,
            SREYAS HOUSE, MARIYAPPALLY P.O., KOTTAYAM 686
            013. (PROPOSED ADDITIONAL 61ST RESPONDENT)

    62      ADDL.R62. SMITHA R.,
            KALATHOOR, KADAPPA, MYNAGAPPALLY P.O., KOLLAM -
            690 519 (PROPOSED ADDITIONAL 62ND RESPONDENT)

    63      ADDL.R63. VISHNU M.,
            VISHNU NILAYAM, NEAR PANCHAYATH OFFICE,
            POTHENCODE P.O., TRIVANDRUM - 695 584. (PROPOSED
            ADDITIONAL 63RD RESPONDENT)

    64      ADDL.R64. SHAMNA P.S.,
            SHAMNA VIHAR, KUNNICODE. P.O., KUNNICODE, KOLLAM
            - 691 508. (PROPOSED ADDITIONAL 64TH RESPONDENT)

    65      ADDL.R65. S.KAVITHA,
            D/O.M.SADASIVAN, RAMAN CHEMPARITHI VILAI,
            PAZHAVAR, KUZHITHURAI P.O., KANYAKUMARI - 629
            163. (PROPOSED ADDITIONAL 65TH RESPONDENT)

    66      ADDL.R66. DHANYA BABU,
            PANAMKUNNIL, KOKKADU P.O., KOTTARAKKARA, KOLLAM
            - 691 538 (PROPOSED ADDITIONAL 66TH RESPONDENT)

    67      ADDL.R67. DR.JICY N.,
            NEEREPURATH HOUSE, MATTUMAL, PARAMBA, KADALUNDI,
            KOZHIKODE 673 302. (PROPOSED ADDITIONAL 67TH
            RESPONDENT)

    68      ADDL.R68. DR.DEEPA S.NAIR
            ANIZHAM, TC 52/1530, ESTATE P.O., TRIVANDRUM -
 WP(C) NO. 3364 OF 2021
                                     8


             695 019. (PROPOSED ADDITIONAL 68TH RESPONDENT)

    69       ADDL.R69. DR.K.M.BABY SMITHA,
             KRISHNA KRIPA, THRIKKUNNAPUZHA NORTH,
             KAKKAKKUNNU P.O., PATHARAM KOLLAM - 690 522.
             (PROPOSED ADDITIONAL 69TH RESPONDENT)

    70       ADDL.R70. DEEPTHI MARY TRESA S.,
             SOUBHAGYAM, DIVINE NAGAR, SOUTH CHITTOOR,
             ERNAKULAM - 682 027. (PROPOSED ADDITIONAL 70TH
             RESPONDENT)

    71       ADDL.R71. DEEPA H.NAIR,
             GOKULAM HOUSE, MALAKUNNAM P.O., CHANGANACHERRY,
             KOTTAYAM - 686 535.
             (PROPOSED ADDITIONAL 71ST RESPONDENT)

    72       ADDL.R72. DR. JASMINE MATHEW,
             VAZHACKAPARAYIL (H), PALAMBRA P.O., KOTTAYAM -
             686 518. (PROPOSED ADDITIONAL 72ND RESPONDENT)

             [ADDITIONAL RESPONDENTS R8 TO R72 ARE IMPLEADED
             AS PER ORDER DATED 15.09.2021 IN I.A.4/2021 IN
             WP(C)3364/2021.]

            BY ADVS.
            SRI.G.BIJU,SC
            SRI.THOMAS ABRAHAM
            SRI.ASOK M. CHERIAN, SC
            T.A.PRAKASH
            R.K.MURALEEDHARAN
            S.MUHAMMED HANEEFF
            GEORGE POONTHOTTAM (SR.)
            NISHA GEORGE
            M.H.ASIF ALI

             ADV.JOSHY THANIKAMATTAM(GP)




      THIS     WRIT      PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION     ON    07.07.2022,     THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 3364 OF 2021
                                      9


                               JUDGMENT

Under the aegis of various interim orders of this Court,

the controversy in this case perhaps has now been fully

resolved.

2. It is admitted today by Sri.G.Biju - learned standing

counsel for the Travancore Devaswom Board, that the

petitioner has been offered appointment against a retirement

vacancy under the statutory roster applicable to Persons with

Disabilities.

3. The afore is affirmed by Sri.Arun Babu - learned

counsel for the petitioner.

4. I, therefore, asked Sri.Surin George Ipe - learned

standing counsel for the MG University, if his client has any

objection to this, to which his answer was to the negative; but

he prayed that if any further issues are to arise, the University

may be reserved liberty to take necessary action.

5. Taking note of the afore submissions, I close this writ

petition, recording that the petitioner has been offered

employment in the Department of Mathematics, in the roster

fixed for candidates with disabilities.

6. Consequently, the Travancore Devaswom Board will be

authorised to appoint persons from the available rank list WP(C) NO. 3364 OF 2021

before it expires, in the case where it has already been settled;

and to complete the process for selection in the case of the

others, without any avoidable delay.

As regards the rank list in force, if, for any reason, the

appointments cannot be completed before it expires, I make it

clear that the period during which this Court had interdicted

its operation will stand excluded; and record that counsel on

both sides have acceded to this.

Sd/- DEVAN RAMACHANDRAN JUDGE stu WP(C) NO. 3364 OF 2021

APPENDIX OF WP(C) 3364/2021

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE DISABILITY CERTIFICATE DATED 22/07/2014 ISSUED FROM MINISTRY OF SOCIAL JUSTICE AND EMPOWERMENT GOVERNMENT OF INDIA BEARING NUMBER KL1310719800004793.

EXHIBIT P2 THE TRUE COPY OF THE NOTIFICATION DATED 18.11.2018 NUMBERING G.O.(P) NO. 18/2018/SJD.

EXHIBIT P3 THE TRUE COPY OF THE NOTIFICATION DATED 03/11/2020 BEARING NUMBER ROC NO. 8468/15/COLL ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P4 THE TRUE COPY OF THE LETTER DATED 20.01.2021 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER.

EXHIBIT P5 THE TRUE COPY OF THE REPRESENTATION DATED 24.01.2021 SUBMITTED BY THE PETITIONER BEFORE THE MISTIER OF DEVASWOM.

EXHIBIT P6 THE TRUE COPY OF THE RECEIPT DATED 25/01/2021 ISSUED FROM SECRETARIAT, AT THE TIME SUBMITTING APPLICATION BEFORE THE SOCIAL JUSTICE DEPARTMENT BEARING NUMBER VFC/AX/06/2021/GAD.

EXHIBIT P7 THE TRUE COPY OF THE RECEIPT DATED 25/01/2021 ISSUED FROM THE SECRETARY AT THE TIME OF SUBMITTING, APPLICATION BEFORE THE MINISTER OF EDUCATION BEARING NUMBER VFC/AX/07/2021/GAD.

EXHIBIT P8 THE TRUE COPY OF THE APPLICATION DATED 30/11/2020 FOR THE POST OF ASSISTANT PROFESSOR IN THE SUBJECT OF MATHEMATICS IN COLLEGES AFFILIATED TO THE UNIVERSITY OF KERALA.

WP(C) NO. 3364 OF 2021

EXHIBIT P9 THE TRUE COPY OF THE APPLICATION DATED 30/11/2020 FOR THE POST OF ASSISTANT PROFESSOR IN THE SUBJECT OF MATHEMATICS IN COLLEGES, AFFILIATED TO THE MG UNIVERSITY.

EXHIBIT P10 THE TRUE COPY OF THE CALL LETTER DATED 20/01/2021 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P11 THE TRUE COPY OF THE COMPLAINT DATED 03.02.21 SUBMITTED BEFORE THE OFFICE OF THE HONBLE CHIEF MINISTER OF KERALA.

EXHIBIT P12 THE TRUE COPY OF THE FILE STATUS WITH REGARD TO THE EXHIBIT P11 COMPLAINT TAKEN FROM THE CHIEF MINISTERS PORTAL.

EXHIBIT P13 THE TRUE COPY OF THE REPRESENTATION DATED 06/02/2021 ISSUED BY THE PETITIONER TO THE 3RD RESPONDENT.

EXHIBIT P14 THE TRUE COPY OF THE RELEVANT PAGES OF THE HAND BOOK ISSUED BY SOCIAL JUSTICE DEPARTMENT.

EXHIBIT P15 THE TRUE COPY OF THE ORDER DATED 04.07.2018 BEARING NUMBER ROC NO. 245/09/EST-1 ISSUED BY 1ST RESPONDENT.

EXHIBIT P16 THE TRUE COPY OF THE NET CERTIFICATE BEARING UGC REF NO.5576 (CSIR-UGC-NET DEC.2017) ISSUED ON 01.01.2019

Exhibit P17 THE TRUE COPY OF THE LIST OF CANDIDATES CALLED FOR INTERVIEW BY THE 1ST RESPONDENT PUBLISHED ON 21/7/2021

Exhibit P18 THE TRUE COPY OF THE REPRESENTATION DATED 22/7/2021 SUBMITTED BEFORE THE 3RD RESPONDENT

Exhibit P19 THE TRUE COPY OF THE RANK LIST DATED 23/7/2021 PUBLISHED BY THE 1ST RESPONDENT IN THE NOTICE BOARD

Exhibit P20 THE TRUE COPY OF THE G.O.MS 96/2021/HEDN DATED 15/2/2021 ISSUED BY THE HIGHER EDUCATION DEPARTMENT WP(C) NO. 3364 OF 2021

Exhibit P21 THE TRUE COPY OF THE APPLICATION DATED 26/2/2021 BEARING POSTAL ORDER NO.25F 901917, SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT

Exhibit P22 THE REPLY DATED 1/4/2021 ISSUED BY THE 1ST RESPONDENT TO THE EXHIBIT P21

Exhibit P23 THE TRUE COPY OF THE APPLICATION DATED 26/02/2021 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT, BEARING POSTAL ORDER NO.25F 90918

Exhibit P24 THE TRUE COPY OF RELY DATED 1/4/2021 SENT BY THE 1ST RESPONDENT TO THE EXHIBIT P23

RESPONDENT EXHIBITS

Exhibit R9(a) A TRUE COPY OF THE LETTER NO. D6/5040/2020 DATED 08.10.2020 ISSUED BY DEPUTY DIRECTOR TO THE 5TH RESPONDENT.

Exhibit R9(b) A TRUE COPY OF THE RANKED LIST OF CANDIDATES FOR APPOINTMENT AS ASSISTANT PROFESSOR, PHYSICAL EDUCATION DATED. 10.08.2021.

Exhibit R9(C) A TRUE COPY OF THE RELEVANT PAGES OF THE PROSPECTUS 2020-21 ISSUED BY THE MAHATMA GANDHI UNIVERSITY IN MASTER OF PHYSICAL EDUCATION AND SPORTS (M.PES)

Exhibit R9(d) A TRUE COPY OF THE RELEVANT PAGES OF THE PROSPECTUS 2020-21 ISSUED BY THE KANNUR UNIVERSITY IN BACHELOR OF PHYSICAL EDUCATION (B.PED)

Exhibit R9(e) A TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION DATED 31.12.2019 AS CATEGORY NO. 525/2019.

Exhibit R9(f) A TRUE COPY OF THE RELEVANT PAGES OF THE PROSPECTUS ISSUED BY THE SREE SANKARACHARYA UNIVERSITY OF SANSKRIT, KALADY IN M.PES DEGREE PROGRAMME.

Exhibit R9(g) A TRUE COPY OF THE ORDER U.O NO.

5828/2018/ADMN DATED 14.05.2018 AND THE WP(C) NO. 3364 OF 2021

RELEVANT PAGE OF THE ELIGIBILLITY FOR ADMISSION TO B.PED.

Exhibit R9(h) TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION NO. F3-1/2009 DATED 30.06.2010 PUBLISHED BY THE UGC.

Exhibit R9(i) A TRUE COPY OF GO (MS) NO. 242/2022/HEDN DATED 18.05.2022 ISSUED BY THE GOVERNMENT.

Annexure -R1(a) TRUE COPY OF THE G.O..(MS) NO.

96/2021/H.EDN DATED 15.02.2021

 
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