Citation : 2022 Latest Caselaw 8733 Ker
Judgement Date : 7 July, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 8213 OF 2020
PETITIONERS:
1 PRAMOD P., AGED 36 YEARS, ASSISTANT PROFESSOR, DEPARTMENT OF
COMMERCE, SREE KERALA VARMA COLLEGE, P.O.KANATTUKARA,
THRISSUR-680 011, RESIDING AT POTTAMMAL HOUSE,
EAST KODUR, MALAPPURAM-676 504.
2 ARCHANA ARAVINDAN, ASSISTANT PROFESSOR,
DEPARTMENT OF COMMERCE, SREE KERALA VARMA COLLEGE,
P.O.KANATTUKARA, THRISSUR-680 011, RESIDING AT LOTUS
FA 1, ORCHID APARTMENT, MAIN ROAD, N.PARAVUR-683 513.
3 DR. SUNIL KUMAR P, ASSISTANT PROFESSOR, DEPARTMENT OF
ZOOLOGY, SREE KERALA VARMA COLLEGE, P.O.KANATTUKARA,
THRISSUR-680 011, RESIDING AT LAKSHMI VIHAR,
KUTTUR P.O., THRISSUR-680 013.
4 DR. PRASANTH C.B, ASSISTANT PROFESSOR,
DEPARTMENT OF STATISTICS, SREE KERALA VARMA COLLEGE,
P.O.KANATTUKARA, THRISSUR-680 011, RESIDING AT SUPRABHATH
SNRA, D7, KOPPAM, PALAKKAD-678 001.
5 DR. PRAMEELA N.K., ASSISTANT PROFESSOR, DEPARTMENT OF HINI,
SREE KERALA VARMA COLLEGE, P.O.KANATTUKARA, THRISSUR-680
011, RESIDING AT AMMUPPILLY HOUSE, IQ ROAD, GOLDEN NAGAR 48,
CHALAKUDY-680 307.
6 DR. PRAJITHA P, ASSISTANT PROFESSOR,
DEPARTMENT OF STATISTICS, SREE KERALA VARMA COLLEGE,
P.O.KANATTUKARA, THRISSUR-680 011, RESIDING AT VADAKKE
EMBRAMADAM, URAKAM P.O., THRISSUR-680 562.
7 DR. SHIJI K, ASSISTANT PROFESSOR, DEPARTMENT OF STATISTICS,
SREE KERALA VARMA COLLEGE, P.O.KANATTUKARA, THRISSUR-680
011, RESIDING AT PUTHUKKUDI CHERUVATH HOUSE,
CHERUKULATHOOR P.O., CALICUT-673 008.
8 DR. CHITHRA P.S, ASSISTANT PROFESSOR, DEPARTMENT OF ENGLISH,
SREE KERALA VARMA COLLEGE, P.O.KANATTUKARA, THRISSUR-680
011, RESIDING AT HOUSE NO.726, SIVASAKTHI, KUMARANELLUR
P.O., WADAKKANCHERY, THRISSUR-680 590.
9 RADHIKA K.S, ASSISTANT PROFESSOR, DEPARTMENT OF ENGLISH,
SREE KERALA VARMA COLLEGE, P.O.KANATTUKARA, THRISSUR-680
011, RESIDING AT 1A, MGF CLASSIC REGENCY, SANTI NAGAR,
WP(C) NO. 8213 OF 2020 and Con.Cases
-2-
AYYANTHOLE, THRISSUR-680 003.
10 DR. VRINDA VARMA, ASSISTANT PROFESSOR, DEPARTMENT OF
ENGLISH, SREE KERALA VARMA COLLEGE, P.O.KANATTUKARA,
THRISSUR-680 011, RESIDING AT "VRINDAVANAM", FLAT
B16, KAIZEN SREE BHAGAVATHY, APARTMENTS, POONKUNNAM,
THRISSUR-680 002.
11 DR.ARCHANA V, ASSISTANT PROFESSOR, DEPARTMENT OF
ENGLISH, SREE KERALA VARMA COLLEGE, P.O.KANATTUKARA,
THRISSUR-680 011, RESIDING AT NO.16, LAKSHMI VILAS,
PRASANTHI NAGAR, KANATTUKARA P.O., THRISSUR-680 011.
BY ADVS.SRI.DEEPU LAL MOHAN
RESPONDENTS:
1 UNION OF INDIA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT, MINISTRY OF HUMAN
RESOURCE DEVELOPMENT, DEPARTMENT OF HIGHER EDUCATION,
SHASTRI BHAWAN, NEW DELHI-110 001.
2 STATE OF KERALA, REPRESENTED BY THE PRINCIPAL
SECRETARY TO GOVERNMENT, HIGHER EDUCATION
DEPARTMENT.GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
695 001.
3 THE UNIVERSITY GRANTS COMMISSION, REPRESENTED BY ITS
SECRETARY, UNIVERSITY GRANTS COMMISSION OFFICE,
BAHADUR SHAH ZAFAR MARG, ITO METRO GATE NUMBER 3, NEW
DELHI-110 002.
4 THE DIRECTOR OF COLLEGIATE EDUCATION,
DIRECTORATE OF COLLEGIATE EDUCATION, VIKAS BHAVAN,
THIRUVANANTHAPURAM-695 033.
5 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
PALACE ROAD, CHEMBUKKAV, THRISSUR-680 020.
6 THE PRINCIPAL, SREE KERALA VARMA COLLEGE,
P.O.KANATTUKARA, THRISSUR-680 011.
BY ADVS.Mr.B.PRAMOD, CGC
ADV. RESMI THOMAS (GP)
WP(C) NO. 8213 OF 2020 and Con.Cases
-3-
SRI.S.KRISHNAMOORTHY, CGC, P.SREEKUMAR, AMICUS CURIAE
P.VIJAYAKUMAR, ASGI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, ALONG WITH WP(C).14247/2020, 17983/2022 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 8213 OF 2020 and Con.Cases
-4-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 14247 OF 2020
PETITIONERS:
1 KERALA PRIVATE COLLEGE TEACHERS' ASSOCIATION,
GOVT.REGN.NO.GO(MS)NO.2/06 H.EDN. DATED 04.04.2006)
KPCTA MANDIR, TC-25/2814 MBRRA36, MATHRUBHUMI ROAD,
VANCHIYOOR, THIRUVANANTHAPURAM-695 035, REPRESENTED
BY ITS PRESIDENT DR.JOBY THOMAS.K., S/O.K.O.THOMAS,
AGED 55 YEARS, ASSOCIATE PROFESSOR, DEPARTMENT OF
CHEMISTRY, ST.THOMAS COLLEGE (AUTONOMOUS), THRISSUR,
RESIDING AT KAKKASSERY HOUSE, VELUKKARAN LANE, EAST
FORT, THRISSUR-680 005.
2 DR.CYRIAC JOSE, AGED 37 YEARS, S/O.V.S.JOSE,
ASSISTANT PROFESSOR, DEPARTMENT OF ARCHAEOLOGY,
ST.THOMAS COLLEGE, PALA, RESIDING AT VECHOOR HOUSE,
ELIKULAM P.O., POOVARANI, KOTTAYAM-686 577.
3 DR.SOJAN PULLATTU, AGED 41 YEARS,
S/O.P.D.VARKEY, ASSISTANT PROFESSOR, DEPARTMENT OF
MALAYALAM, ST.THOMAS COLLEGE, PALA, RESIDING AT
PULLATTU HOUSE, POONJAR, THEKKEKARA P.O., POONJAR-686
582.
4 DR.JOBEN K.ANTONY, S/O.ANTONY, AGED 40 YEARS,
ASSISTANT PROFESSOR, DEPARTMENT OF ECONOMICS,
ST.THOMAS COLLEGE, PALA, RESIDING AT KOLLAKOMPIL,
VAZHAVARA P.O., IDUKKI-685 515.
5 DR.MINI SEBASTIAN, AGED 49 YEARS,
W/O.BIJU JOSEPH, ASSISTANT PROFESSOR, DEPARTMENT OF
MALAYALAM, DEVA MATHA COLLEGE, KURAVILANGAD, RESIDING
AT VALIAPARAMBIL HOUSE, KOODALLOOR P.O., KOTTAYAM-686
587.
6 DR.SYJU THOMAS, AGED 35 YEARS,
S/O.K.S.THOMAS, ASSISTANT PROFESSOR, DEPARTMENT OF
PHYSICS, DEVA MATHA COLLEGE, KURAVILANGAD, RESIDING
WP(C) NO. 8213 OF 2020 and Con.Cases
-5-
AT PONNAMBAL KAROTTU, POKALOMATTAM P.O.,
KURAVILANGAD-686 633.
7 DR.ANCY SEBASTIAN, AGED 47 YEARS,
W/O.K.M.JOSEKUTTY, ASSISTANT PROFESSOR, DEPARTMENT OF
MALAYALAM, DEVA MATHA COLLEGE, KURAVILANGAD, RESIDING
AT KURIANTHANATHU, AMPARANIRAPPEIL P.O.,
BHARANANGANAM, KOTTAYAM-686 578.
8 DR.CIGI CHACKO, AGED 42 YEARS,
W/O.TIPSON THOMAS MEKKADEN, ASSISTANT PROFESSOR,
DEPARTMENT OF MALAYALAM, DEVA MATHA COLLEGE,
KURAVILANGAD, RESIDING AT MEKKATTU HOUSE, ERATTUPETTA
P.O., KOTTAYAM-686 121.
9 DR.SARITHA K.JOSE, AGED 36 YEARS,
D/O.K.M.JOSEPH, ASSISTANT PROFESSOR, DEPARTMENT OF
PHYSICS, DEVA MATHA COLLEGE, KURAVILANGAD, RESIDING
AT KOLADY HOUSE, CHERPUNKAL P.O., KOTTAYAM-686 584.
10 DR.BINSAI SEBASTIAN, AGED 40 YEARS,
S/O.P.K.SEBASTIAN, ASSISTANT PROFESSOR, DEPARTMENT OF
MANAGEMENT STUDIES, ST.BERCHMANS COLLEGE,
CHANGANASERRY, RESIDING AT PANAMPARAMPIL,
THRIKKODITHANAM P.O., KADAMANCHIRA, CHANGANASERRY-686
105.
11 DR.FR.JOSE GEORGE, AGED 49 YEARS,
S/O.T.M.GEORGE, ASSISTANT PROFESSOR, DEPARTMENT OF
MALAYALAM, ST.BERCHMANS COLLEGE, CHANGANSERRY,
RESIDING AT THEKKEPURATHU HOUSE, ATHIRAMPUZHA P.O.,
KOTTAYAM-686 562.
12 DR.BINU MATHEW JOB, AGED 44 YEARS,
S/O.N.J.JOB, ASSISTANT PROFESSOR, DEPARTMENT OF
COMMERCE, ST.BERCHMANS COLLEGE, CHANGANSERRY,
RESIDING AT NERIAMPARAMPIL, MALAKUNNAM P.O.,
CHANGANASERRY-686 535.
13 DR.FR.TOM ANTONY, AGED 44 YEARS, S/O.P.D.ANTONY,
ASSISTANT PROFESSOR, DEPARTMENT OF COMMERCE,
ST.BERCHMANS COLLEGE, CHANGANSERRY, RESIDING AT
PUTHUPARAMBIL HOSUE, NEAR ST.THOMAS CHURCH,
PUZHAVATHU P.O., CHANGANASERRY-686 101.
14 DR.SHINU VARKEY, AGED 37 YEARS,
WP(C) NO. 8213 OF 2020 and Con.Cases
-6-
S/O.VARKEY, ASSISTANT PROFESSOR, DEPARTMENT OF
ECONOMICS, ST.BERCHMANS COLLEGE, CHANGANSERRY,
RESIDING AT VETTUKUZHY HOUSE, KUZHIMATTOM P.O.,
CHINGAVANAM, KOTTAYAM-686 533.
15 DR.BENNY THOMAS, AGED 46 YEARS,
S/O.THOMAS THOMAS, ASSISTANT PROFESSOR, DEPARTMENT OF
CHEMISTRY, ST.BERCHMANS COLLEGE, CHANGANSERRY,
RESIDING AT KOTTUPALLIL HOUSE, MANJOOR P.O.,
KURUPAANTHARA-686 603.
16 DR.SALVY THOMAS, AGED 45 YEARS, S/O.THOMAS JOSEPH,
ASSISTANT PROFESSOR, DEPARTMENT OF BOTANY,
ST.BERCHMANS COLLEGE, CHANGANSERRY, RESIDING AT
KUZHIVELIL HOUSE, MADAPALLY P.O., MOSCOW, THENGANA,
CHANGANASERRY-686 546.
17 DR.BABU MICHAEL, AGED 48 YEARS, S/O.K.M.MICHAEL,
ASSOCIATE PROFESSOR, DEPARTMENT OF BUSINESS
ADMINISTRATION, ST.BERCHMANS COLLEGE, CHANGANSERRY,
RESIDING AT KAVUKATTU, ANTHINADU P.O., PALA-686 651.
18 DR.RENJITH THOMAS, AGED 40 YEARS, S/O.K.J.THOMAS,
ASSISTANT PROFESSOR, DEPARTMENT OF CHEMISTRY,
ST.BERCHMANS COLLEGE, CHANGANSERRY, RESIDING AT
KATTUPARAMBIL, AMARA P.O., CHANGANASERRY-686 546.
19 DR.RENJITH JOSE, AGED 37 YEARS,
S/O.P.S.JOSEPH, ASSISTANT PROFESSOR, DEPARTMENT OF
COMMERCE, ST.BERCHMANS COLLEGE, CHANGANSERRY,
RESIDING AT PULICKAL HOUSE, MADAPALLY POST,
CHANGANASERRY-686 546.
20 DR.TEDDY C.ANTHAPPAI, AGED 49 YEARS,
S/O.CHACKO ANTHAPPAI, ASSISTANT PROFESSOR, DEPARTMENT
OF ENGLISH, ST.BERCHMANS COLLEGE, CHANGANSERRY,
RESIDING AT STAFF HOSTEL, ST.BERCHMANS COLLEGE,
CHANGANASERRY-686 101.
21 DR.RUBIN PHILIP, AGED 39 YEARS,
S/O.PHILIPOSE.D., ASSISTANT PROFESSOR, DEPARTMENT OF
ZOOLOGY, ST.BERCHMANS COLLEGE, CHANGANSERRY, RESIDING
AT PAYYAMPALLIL HOUSE, EARA P.O., NEELAMPEROOR-686
534.
WP(C) NO. 8213 OF 2020 and Con.Cases
-7-
BY ADVS.ARUN.B.VARGHESE
SMT. AISWARYA V.S.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY,
DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT OF KERALA,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 UNIVERSITY GRANTS COMMISSION, REPRESENTED BY ITS
SECRETARY, BAHADUR SHAH ZAFAR MARG, NEW DELHI-110
002.
BY ADVS.SMT.RESMI THOMAS, GP
SRI.S.KRISHNAMOORTHY, CGC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, ALONG WITH WP(C).8213/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 8213 OF 2020 and Con.Cases
-8-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 17983 OF 2022
PETITIONERS:
1 DR.SREEJAMOL P.R., AGED 41 YEARS, W/O. SOORAJ V.N.,
AGED 41 YEARS, ASSISTANT PROFESSOR, DEPARTMENT OF
MATHEMATICS, S.N.M. COLLEGE, MALIANKARA, ERNAKULAM -
683 516.
2 DR. REENA T.S., ASSISTANT PROFESSOR, DEPARTMENT OF
COMMERCE, S.N.M. COLLEGE, MALIANKARA, MOOTHAKUNNAM
P.O., ERNAKULAM DISTRICT - 683516.
3 DR. KRISHNAKUMAR U.R., ASSISTANT PROFESSOR,
DEPARTMENT OF COMMERCE, S.N.M. COLLEGE, MALIANKARA,
MOOTHAKUNNAM P.O., ERNAKULAM DISTRICT - 683516.
4 DR. SAJANI S., ASSISTANT PROFESSOR, DEPARTMENT OF
ECONOMICS, ST. THOMAS COLLEGE, RANNI, PATHANAMTHITTA-
689641.
5 DR. SNEHA ELCY JACOB, ASSISTANT PROFESSOR, ST.THOMAS
COLLEGE, RANNI, PATHANAMTHITTA-689641.
6 DR. DEVI PRIYA M., ASSISTANT PROFESSOR, ST.THOMAS
COLLEGE, RANNI, PATHANAMTHITTA-689641.
7 DR. RIGY IDICULLA, ASSISTANT PROFESSOR, ST. THOMAS
COLLEGE, RANNI, PATHANAMTHITTA-689641.
8 DR. RENU SUSAN SAMUEL,
ASSISTANT PROFESSOR, DEPARTMENT OF ECONOMICS, ST.
PETERS COLLEGE, KOLENCHERY, ERNAKULAM DISTRICT -
682311.
9 DR. UMADEVI A.G., ASSISTANT PROFESSOR, N.S.S.
COLLEGE, CHERTHALA, ALAPPUZHA DISTRICT - 688524.
WP(C) NO. 8213 OF 2020 and Con.Cases
-9-
10 DR. BIJOY P. MATHEW, ASSISTANT PROFESSOR, DEPARTMENT
OF CHEMISTRY, VIMALA COLLEGE (AUTONOMOUS), THRISSUR -
680009.
11 DR. LAKSHMI C.M., ASSISTANT PROFESSOR, DEPARTMENT OF
ENGLISH, VIMALA COLLEGE (AUTONOMOUS), THRISSUR -
680009.
12 DR. JOVIA JOSE, ASSISTANT PROFESSOR, VIMALA COLLEGE
(AUTONOMOUS), THRISSUR - 680009.
13 DR. PRATHIBHA P., ASSISTANT PROFESSOR, DEPARTMENT OF
ENGLISH, VIMALA COLLEGE (AUTONOMOUS), THRISSUR -
680009.
14 DR. MUHAMMAD ANAZ K., ASSISTANT PROFESSOR,
DEPARTMENT OF BOTANY, P.S.M.O. COLLEGE, TIRURANGADI,
MALAPPURAM DISTRICT - 676306.
BY ADVS.GEORGE POONTHOTTAM (SR.)
NISHA GEORGE
A.L.NAVANEETH KRISHNAN
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695001.
2 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT, DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, PALAYAM, THIRUVANANTHAPURAM-695 033.
4 UNIVERSITY GRANTS COMMISSION, BAHADUR SHAH ZAFAR MARG,
NEW DELHI - 110002, REPRESENTED BY THE CHAIRMAN.
[email protected]
BY ADV SRI.S.KRISHNAMOORTHY, CGC,
SMT.RESMI THOMAS, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, ALONG WITH WP(C).8213/2020 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 8213 OF 2020 and Con.Cases
-10-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 18009 OF 2022
PETITIONERS:
1 DR. SUNIL SEKHAR A.C, AGED 38 YEARS,
ASSISTANT PROFESSOR, DEPARTMENT OF CHEMISTRY, UNION
CHRISTIAN COLLEGE, ALUVA, ERNAKULAM DISTRICT -
683102.
2 DR. DIVYA SUSAN PHILIPS, ASSISTANT PROFESSOR,
DEPARTMENT OF CHEMISTRY, UNION CHRISTIAN COLLEGE,
ALUVA - 683102, ERNAKULAM DISTRICT.
3 DR. RESMI V.C., ASSISTANT PROFESSOR, DEPARTMENT OF
CHEMISTRY, S.N.M. COLLEGE, MALIANKARA,
MOOTHAKUNNAM P.O., ERNAKULAM DISTRICT.
4 DR. GAYATHRI T.H., ASSISTANT PROFESSOR, DEPARTMENT OF
CHEMISTRY, S.N.M. COLEGE, MALIANKARA, MOOTHAKUNNAM
P.O., ERNAKULAM DISTRICT,
5 DR. LAKSHMI S. BOSE, ASSISTANT PROFESSOR, DEPARTMENT
OF PHYSICS, S.N.M. COLLEGE, MALIANKARA,ERNAKULAM
DISTRICT.
6 DR. LINU M.N., ASSISTANT PROFESSOR, DEPARTMENT OF
MATHEMATICS & STATISTICS, S.N.M. COLLEGE, MALIANKARA,
MOOTHAKUNNAM P.O., ERNAKULAM DISTRICT.
7 DR. URMILA K.S., ASSISTANT PROFESSOR, DEPARTMENT OF
PHYSICS, S.N.M. COLLEGE, MALIANKARA, MOOTHAKUNNAM
P.O., ERNAKULAM DISTRICT.
8 DR. BINCY DOMINIC, ASSISTANT PROFESSOR, DEPARTMENT OF
MALAYALAM, ST. PETERS COLLEGE, KOLENCHERY, ERNAKULAM
DISTRICT - 682311.
9 DR. CEBY GEORGE, ASSISTANT PROFESSOR, DEPARTMENT OF
WP(C) NO. 8213 OF 2020 and Con.Cases
-11-
PHYSICAL EDUCATION, ST. PETERS COLLEGE, KOLENCHERY,
ERNAKULAM DISTRICT 682311.
10 DR. SOLVIN MATHEW, ASSISTANT PROFESSOR, DEPARTMENT OF
POLITICAL SCIENCE, ST. PETERS COLLEGE, KOLENCHERY,
ERNAKULAM DISTRICT - 682311.
11 BASIL B. MATHEW, ASSISTANT PROFESSOR, DEPARTMENT OF
POLITICAL SCIENCE, ST. PETERS COLLEGE, KOLENCHERY,
ERNAKULAM DISTRICT - 682311.
12 DR. MIDHUN DOMINIC C.D., ASSISTANT PROFESSOR,
DEPARTMENT OF CHEMISTRY, SACRED HEART COLLEGE,
THEVARA, ERNAKULAM DISTRICT - 682
013.
13 DR. MATHEW KURUVILLA, ASSISTANT PROFESSOR, DEPARTMENT
OF CHEMISTRY, ST. THOMAS COLLEGE, RANNI,
PATHANAMTHITTA-689673.
14 DR. MARTIZ KURLAN, ASSISTANT PROFESSOR, DEPARTMENT OF
HISTORY, ST. THOMAS COLLEGE, KOZHENCHERY,
PATHANAMTHITTA-689641.
15 DR. NIDHI P. RAMESH, ASSISTANT PROFESSOR, DEPARTMENT
OF STATISTICS, MAR ATHANASIUS COLLEGE, KOTHAMANGALAM,
ERNAKULAM DISTRICT: -686666.
16 DR. GILS M. GEORGE, ASSISTANT PROFESSOR, DEPARTMENT
OF ENGLISH, MAR ATHANASIUS COLLEGE (AUTONOMOUS),
KOTHAMANGALAM, ERNAKULAM DISTRICT - 686666.
17 DR. ELDHOSE A.Y., ASSISTANT PROFESSOR, DEPARTMENT OF
ENGLISH, MAR ATHANASIUS COLLEGE (AUTONOMOUS),
KOTHAMANGALAM, ERNAKULAM DISTRICT - 686666.
18 DR. JIBHI BHASKARAN, ASSISTANT PROFESSOR, DEPARTMENT
OF ENGLISH, VIMALA COLLEGE (AUTONOMOUS), THRISSUR -
680009.
19 DR. ANAMIYA BABY, ASSISTANT PROFESSOR, DEPARTMENT OF
STATISTICS, VIMALA COLLEGE (AUTONOMOUS), THRISSUR -
680009.
20 DR. PREETHI JOHN, ASSISTANT PROFESSOR, DEPARTMENT OF
WP(C) NO. 8213 OF 2020 and Con.Cases
-12-
STATISTICS, VIMALA COLLEGE (AUTONOMOUS), THRISSUR
680009.
21 DR. BINU ANN KURIACHAN, ASSISTANT PROFESSOR,
DEPARTMENT OF ECONOMICS, VIMALA COLLEGE (AUTONOMOUS),
THRISSUR 680009.
22 DR. REENU GEORGE, ASSISTANT PROFESSOR, DEPARTMENT OF
ENGLISH, VIMALA COLLEGE (AUTONOMOUS), THRISSUR -
680009.
23 DR. SILVY MATHEW, ASSISTANT PROFESSOR, DEPARTMENT OF
BOTANY VIMALA COLLEGE (AUTONOMOUS), THRISSUR 680009.
24 DR. JAISY DAVID, ASSISTANT PROFESSOR, DEPARTMENT OF
MALAYALAM, M.E.S. ASMABI COLLEGE, P.VEMBALLUR,
KODUNGALLUR, THRISSUR DISTRICT - 680671.
25 DR. DHANYA P.R., ASSISTANT PROFESSOR, DEPARTMENT OF
AQUACULTURE, M.E.S. ASMABI COLLEGE, P.VEMBALLUR,
KODUNGALLUR, THRISSUR DISTRICT - 680671.
26 DR. ANSAR E.B., ASSISTANT PROFESSOR, DEPARTMENT OF
CHEMISTRY, M.E.S. ASMABI COLLEGE, P.VEMBALLUR,
KODUNGALLUR, THRISSUR DISTRICT - 680671.
27 DR. VANAJA V.S., ASSISTANT PROFESSOR, DEPARTMENT OF
SANSKRIT, VIMALA COLLEGE (AUTONOMOUS),
THRISSUR - 680009.
28 DR. SRILAKSHMI P. BHASKAR, ASSISTANT PROFESSOR,
DEPARTMENT OF CHEMISTRY, VIMALA COLLEGE (AUTONOMOUS),
THRISSUR - 680009.
29 DR. JIJI ABRAHAM, ASSISTANT PROFESSOR, DEPARTMENT OF
CHEMISTRY, VIMALA COLLEGE (AUTONOMOUS),
THRISSUR 680009.
30 DR. ANEESH GEORGE, ASSISTANT PROFESSOR, DEPARTMENT OF
PHYSICS, VIMALA COLLEGE (AUTONOMOUS),
THRISSUR - 680009.
31 DR. JERIN PAUL, ASSISTANT PROFESSOR, DEPARTMENT OF
STATISTICS, VIMALA COLLEGE (AUTONOMOUS),
WP(C) NO. 8213 OF 2020 and Con.Cases
-13-
THRISSUR - 680009.
32 SREEKUMAR V., ASSISTANT PROFESSOR, DEPARTMENT OF
HISTORY, VIMALA COLLEGE (AUTONOMOUS), THRISSUR -
680009.
BY ADVS.GEORGE POONTHOTTAM (SR.)
NISHA GEORGE
A.L.NAVANEETH KRISHNAN
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695001.
2 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT, DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, PALAYAM, THIRUVANANTHAPURAM-695 033.
4 UNIVERSITY GRANTS COMMISSION, BAHADUR SHAH ZAFAR MARG,
NEW DELHI-110002, REPRESENTED BY THE CHAIRMAN,
[email protected]
BY ADV SRI.S.KRISHNAMOORTHY, CGC
SMT.RESMI THOMAS, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, ALONG WITH WP(C).8213/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 8213 OF 2020 and Con.Cases
-14-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 18802 OF 2020
PETITIONERS:
1 DR.AJESH S.R., AGED 36 YEARS, S/O K.K.RAMACHANDRAN
PILLAI, ASSISTANT PROFESSOR, DEPARTMENT OF COMMERCE,
KSMDB COLLEGE, SASTHAMCOTTA COLLEGE, KOLLAM,
RESIDING AT NEERAJANAM, MANAKKARA, SASTHAMCOTTA,
KOLLAM-690521.
2 DR.BIJU JOHN.M, AGED 50 YEARS,
S/O.JOHN.M.J, ASSOCIATE PROFESSOR AND HEAD OF
DEPARTMENT OF COMMERCE, ST.THOMAS COLLEGE, THRISSUR,
RESIDING AT MAILITPALTHINGAL HOUSE,HARMONY STREET,
LORDUPURAM, EAST FORT, THRISSUR-680005.
3 DR.LEKSHMI.S, AGED 39 YEARS,
D/O.DR.K.N.SANKARA PILLAI, ASSISTANT PROFESSOR,
DEPARTMENT OF PHYSICS, SD COLLEG, ALAPPUZHA, RESIDING
AT KIZHAKKELETHU, NEERVILAKOM.P.O, CHENGANNUR-689122.
4 DR.JIM CHACKO, AGED 40 YEARS, S/O.CHACKO.V.G,
ASSISTANT PROFESSOR, DEPARTMENT OF PHYSICS,CHRISTIAN
COLLEGE,CHENGANNUR, RESIDING AT VALLIYATH,
VALIYAKAVU.P.O, RANNI-689675.
5 DR.ALKA E.VARGHESE, AGED 42 YEARS,
W/O.BIJU ABRAHAM,ASSISTANT PROFESSOR,
DEPARTMENT OF BOTANY,CHIRISTIAN COLLEGE, CHENGANNUR,
RESIDING AT KADAVIL THEKKETHIL, KUTTAMPEROOR.P.O,
MANNAR-689623.
6 DR.VINOD.P, AGED 48 YEARS,
S/O.K.PRABHAKARAN PILLAI, ASSISTANT PROFESSOR,
DEPARTMENT OF ZOOLOGY, NSS COLLEGE, PANDALAM,
RESIDING AT VINOD VILLA, SOUTH MONKUZHI,
PULLIKANAKKU.P.O, KAYAMKULAM, ALAPPUZHA-690537.
WP(C) NO. 8213 OF 2020 and Con.Cases
-15-
7 DR.SIJI RACHEL COLLEGE, AGED 44 YEARS,
W/O.REV.FR.GEORGE MATHEW, ASSISTANT PROFESSOR AND
HEAD OF DEPARTMENT OF POLITICAL SCIENCE,ST.CYRIL'S
COLLEGE,ADOOR,RESIDING AT POOKKOTTU HOUSE,KULAKKADA
EAST.P.O, KOTTARAKKARA-691521.
8 DR.SUSAN ALEXANDER, AGED 45 YEARS,
W/O.JOHN.C.DANIEL,ASSISTANT PROFESSOR AND HEAD OF
P.G.DEPARTMENT ENGLISH ST.CYRIL'S
COLLEGE,ADOOR,RESIDING AT CHARUVILA PUTHEN
VEEDU,KULAKKADA EAST.P.O, KOTTARAKKARA-691521.
9 DR.NISHA MATHEW, AGED 34 YEARS,
W/O.JIBU JACOB,ASSISTANT PROFESSOR,
DEPARTMENT ENGLISH ST.CYRIL'S COLLEGE,ADOOR,RESIDING
AT KALIYILIL,KANJAVELI.P.O, KOLLAM-691602.
10 DR.RESHMI.R, AGED 35 YEARS, W/O.JYOTHISANKAR.S,
ASSISTANT PROFESSOR,DEPARTMENT OF ZOOLOGY,
M.M.N.S.S.COLLEGE, KOTTIYAM, RESIDING AT GEETHA
NIVAS, NEENDAKARA.P.O, KOLLAM-691582.
11 DR.JITHIN JOSE.P, AGED 38 YEARS,
S/O LATE JOSE PANAKKAL, ASSISTANT PROFESSOR,
DEPARTMENT OF PHYSICAL EDUCATION, ST.JOHN'S COLLEGE,
ANCHAL, RESIDING AT PANAKKAL HOUSE,
MEDICAL COLLEGE P.O, CALICUT-673008.
12 DR.VINEETH CHANDRA.K.S, AGED 35 YEARS,
S/O.R.KRISHNA PILLAI, ASSISTANT PROFESSOR,
DEPARTMENT OF COMMERCE, SANADANA DHARMA COLLEGE,
ALAPPUZHA, RESIDING AT VIPIN NIVAS,
KADAMBATTUKONAM, KILIMANOOR.P.O,
THIRUVANANTHAPURAM-695601.
13 DR.BENOY KURIEN MYLAMPARAMBIL, AGED 40 YEARS,
S/O.KURIEN, ASSISTANT PROFESSOR, DEPARTMENT OF
ENGLISH, ST.GEORGE COLLEGE, ARUTHURA, RESIDING AT
MYLAMPARAMBIL, THEKOY.P.O, KOTTAYAM-686580.
14 DR.P.LEKSHMI DEVI MENON, AGED 38 YEARS,
W/O.ANISH .C.I, ASSISTANT PROFESSOR, DEPARTMENT OF
ZOOLOGY N.S.S.COLLEGE, OTTAPALAM, RESIDING AT 10A,
SECOND FLOOR,YOGAKSHEMAM APARTMENTS,
KALLINGAL LANE, THRISSUR-620680.
WP(C) NO. 8213 OF 2020 and Con.Cases
-16-
15 DR.JAYASHREE.K.M, AGED 38 YEARS,
W/O.ANANTHAKRISHNAN.K.M, ASSISTANT PROFESSOR,
DEPARTMENT OF MALAYALAM, M.E.S.COLLEGE, PONNANI,
RESIDING AT KANAKKOTU MATAM, ERAMANGALAM.P.O,
MALAPPURAM-679587.
16 DR.JAYAKRISNAN.K, AGED 47 YEARS,
S/O.RADHAKRISHNAN.K, ASSISTANT PROFESSOR,
DEPARTMENT OF PHYSICS,M.E.S.COLLEGE,PONNANI,RESIDING
AT SOUPARNIKA,PONNANI SOUTH,MALAPPURAM-679586.
17 DR.SMITHA.R, AGED 43 YEARS,
W/O.DR.ANILKUMAR.R, ASSISTANT PROFESSOR,
N.S.S.TRAINING COLLEGE, OTTAPALAM, RESIDING AT
ATHIRA, HOUSE NO.45, NANJAPPA NAGAR,
OLAVAKKODE, PALAKKAD-678002.
18 DR.IBRAHIM CHOLAKKAL, AGED 45 YEARS, S/O.HAMSA,
ASSISTANT PROFESSOR,P.G.AND RESEARCH DEPARTMENT OF
ECONOMICS,E.M.E.A.COLLEGE OF ARTS AND SCIENCE,
KONDOTTI,MALAPPURAM, RESIDING AT CHOLAKKAL HOUSE,
THURAKKAL.P.O, MALAPPURAM-679321.
19 DR.JUBAILIYA.P, AGED 50 YEARS, W/O.ABOOBACKER C.K,
ASSOCIATE PROFESSOR, DEPARTMENT OF ARABIC,
A.I.W.A.COLLEGE, MONGAM, RESIDING AT ADEEBA MANZIL,
MONGAM.P.O., MALAPPURAM-676523.
20 DR.JAFAR.M, AGED 42 YEARS, S/O.MUHAMMEDALI,ASSISTANT
PROFESSOR, DEPARTMENT OF ARABIC, A.I.W.A.COLLEGE,
MONGAM, RESIDING AT MANDAYI HOUSE, KUTTATHI.P.O,
MALAPPURAM -676523.
21 DR.SAJU.M.I, AGED 50 YEARS, S/O.M.V.ITTIYRA,ASSISTANT
PROFESSOR, DEPARTMENT OF MATHEMATICS,ST.THOMAS
COLLEGE,THRISSUR,RESIDING AT MAMBILLY HOUSE,
IRINJALAKUDA.P.O,THRISSUR-680121.
22 DR.ADABIYA.H, AGED 36 YEARS, W/O.MUHAMMED IQBAL,
ASSISTANT PROFESSOR, DEPARTMENT OF HISTORY, IQBAL
COLLEGE, PERINGAMMALA, RESIDING AT KONATH VEEDU,
VARKALA.P.O, THIRUVANANTHAPURAM-695141.
23 DR.BINDU.P.NAIR, AGED 39 YEARS, W/O SUBODH.G,
ASSISTANT PROFESSOR, DEPARTMENT OF CHEMISTRY,MAHATHMA
GANDHI COLLEGE, THIRUVNANANTHAPURAM, RESIDING AT
WP(C) NO. 8213 OF 2020 and Con.Cases
-17-
ARADHANA, 392/A,PERUKAVU.P.O, THIRUVANANTHAPURAM-
695573.
24 DR.BINU KUMAR.B.J, AGED 39 YEARS,
S/O.BHUVNACHANDRAN NAIR.K, ASSISTANT PROFESSOR,
DEPARTMENT OF ECONOMICS, MAHATHMA GANDHI COLLEGE,
THIRUVANANTHAPURAM, RESIDING AT DEVANAMDANAM (BINU
BHAVAN), VENJARAMOODU, THIRUVANANTHAPURAM-695607.
25 DR.N.PRADEEP KUMAR, AGED 42 YEARS,
ASSISTANT PROFESSOR,DEPARTMENT OF COMMERCE,MAHATHMA
GANDHI COLLEGE, THIRUVANANTHAPURAM, RESIDING AT
PADMASREE, TC 52/1530,PLANKALA JUNCTION,
THIRUVANANTHAPURAM-695019.
26 DR.SREEJA SANKAR.R, AGED 43 YEARS,
W/O.P.VIJAYAKUMAR, ASSISTANT PROFESSOR, DEPARTMENT OF
MALAYALAM, V.T.M.N.S.S.COLLEGE, DHANUVACHAPURAM,
RESIDING AT DEVIKA, ARAYOOR.P.O,
THIRUVANANTHAPURAM-695122.
27 DR.RESMI.V.G, AGED 37 YEARS, W/O.RAJESH.V.S,ASSISTANT
PROFESSOR, DEPARTMENT OF CHEMISTRY MAHATHMA GANDHI
COLLEGE, THIRUVANANTHAPURAM,RESIDING GIRIJA BHAVAN,
MADAVOOR.P.O,KILIMANOOR, THIRUVANANTHAPURAM-695602.
28 DR.SANITHA BEEVI.A, AGED 40 YEARS, W/O.SHAMNAD.S.A,
ASSISTANT PROFESSOR, DEPARTMENT OF HISTORY,IQBAL
COLLEGE, PERINGAMMALA,RESIDING AT IRAL, PULIPARA.P.O,
KADAKKAL,KOLLAM-691536.
29 DR.THOMAS P.JOHN, AGED 52 YEARS,
S/O.N.T.JOHN,ASSISTANT PROFESSOR,DEPARTMENT OF
HISTORY, ST.XAVIER'S COLLEGE,THUMBA,RESIDING AT
PAZHAMANNIL,BNRA 77C,BENEDICT NAGAR,
THIRUVANANTHAPURAM-695015.
30 DR.DIVYA THOMAS, AGED 38 YEARS,W/O.JERALD.P.JOSE,
ASSISTANT PROFESSOR, DEPARTMENT OF CHEMISTRY
ST.XAVIER'S COLLEGE, THUMBA, RESIDING AT POOTHAKUZHI,
THUMBA, THIRUVANANTHAPURAM-695586.
31 DR.HARI.K, AGED 34 YEARS, S/O.DR.S.KRISHNAN NAIR,
ASSISTANT PROFESSOR, DEPARTMENT OF COMMERCE, MAHATMA
GANDHI COLLEGE,THIRUVANANTHAPURAM,RESIDING AT TC
WP(C) NO. 8213 OF 2020 and Con.Cases
-18-
24/1750,THAYCAUD.P.O,THIRUVANANTHAPURAM-695573.
32 DR.K.M.RAJASREE, AGED 46 YEARS, W/O.R.RAJAN,
ASSISTANT PROFESSOR, DEPARTMENT OF ZOOLOGY,
N.S.S.COLLEGE PANDALAM, RESIDING AT KALIEECKAL HOUSE,
PALLICKAL EAST, MAVELIKKAR-690107.
33 EDNA RICHARD, AGED 39 YEARS,
W/O.SHIBU GEORGE, ASSISTANT PROFESSOR,
DEPARTMENT OF CHEMISTRY ST.XAVIER'S COLLEGE,THUMBA,
RESIDING AT TC 13/558, KV 22 A, KUNNUKUZHI,
THIRUVANANTHAPURAM-695001.
34 JILU ANI JOHN, AGED 48 YEARS, W/O.SHINE P.JAMES,
ASSOCIATE PROFESSOR, DEPARTMENT OF ENGLISH, ST.GEORGE
COLLEGE, ARUTHURA,RESIDING AT PARATHAZHATHU,
PALA.P.O, KOTTAYAM-686575.
35 SINI JACOB, AGED 41 YEARS, W/O.ALBYT ANTO, ASSISTANT
PROFESSOR, DEPARTMENT OF ENGLISH,ST.GEORGE COLLEGE,
ARUTHURA, RESIDING AT VEMBIL, CHEMMALAMATTAM,
KOTTAYAM-686508.
BY ADVS.ARUN.B.VARGHESE
SMT. AISWARYA V.S.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY,
DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT OF KERALA,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 UNIVERSITY GRANTS COMMISSION, REPRESENTED BY ITS
SECRETARY,BAHADUR SHAH ZAFAR MARG,NEW DELHI-110002.
BY ADVS.SRI.S.KRISHNAMOORTHY, CGC,
SRI.P.SREEKUMAR, AMICUS CURIAE
SMT.RESMI THOMAS, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, ALONG WITH WP(C).8213/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 8213 OF 2020 and Con.Cases
-19-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 24840 OF 2020
PETITIONERS:
1 DR.ANIL P.V., AGED 37 YEARS,
S/O. P.V.VELAYUDHAN, ASSISTANT PROFESSOR, PAZHASSI
RAJA NSS COLLEGE, MATTANNUR, KANNUR, RESIDING AT
CHERUVADY HOUSE, MADAKKIMALA P.O., KALPETTA, WAYANAD
DISTRICT-687122.
2 DR.NEBU JOHN, AGED 37 YEARS, S/O. E.YOHANNAN,
ASSISTANT PROFESSOR, DEPARTMENT OF CHEMISTRY, MAR
THOMA COLLEGE, THIRUVALLA, RESIDING AT IRUPPAYIL,
MUKKOODU P.O., KARIPPURAM, MULAVANA, KOLLAM-691 503.
3 DR.PREETHA S.PILLAI, AGED 47 YEARS, W/O.MADHU
MADHAVAN, ASSISTANT PROFESSOR, DEPARTMENT OF COMMERCE,
D.B.PAMPA COLLEGE, PATHANAMTHITTA, RESIDING AT
KIZHAKKETHIL HOUSE, OMALLOOR P.O., PARAYANALI,
PATHANAMTHITTA-689 647.
4 DR.SUBALEKSHMI.G.S., AGED 38 YEARS,
D/O. SUKUMARAN NAIR.S., ASSISTANT PROFESSOR,
DEPARTMENT OF SOCIOLOGY, M.G COLLEGE,
THIRUVANANTHAPURAM, RESIDING AT GAZHAL TC 47/3041(2),
CRAG 25, VANIYATHU LANE, DECENT JUNCTION, POOJAPPURA
P.O., THIRUVANANTHAPURAM-695 012.
5 DR.MERIN SARA THOMAS, AGED 33 YEARS, D/O.P.M.THOMAS,
ASSISTANT PROFESSOR, DEPARTMENT OF CHEMISTRY, MAR
THOMA COLLEGE, THIRUVALLA, RESIDING AT PAIKATTU PUTHEN
VEEDU, OMALLOOR P.O., MANJINIKKARA, PATHANAMTHITTA-689
647.
6 DR.C.K.FRANCIS, AGED 58 YEARS,
S/. K.R CHERIA, ASSISTANT PROFESSOR AND HEAD OF THE
DEPARTMENT OF ECONOMIC (RETIRED) ST.THOMAS COLLEGE,
THRISSUR, RESIDING AT KALLERY HOUSE, B-1 MEGHNA
RESIDENCY, KUNNAMKULANGARA, KOORKENCHERY, THRISSUR-680
WP(C) NO. 8213 OF 2020 and Con.Cases
-20-
007.
7 DR.GEORGE ALEX, AGED 57 YEARS,
S/O. M.V CHANDY, ASSOCIATE PROFESSOR AND HEAD OF THE
DEPARTMENT OF HISTORY (RETIRED), ST.THOMAS COLLEGE,
THRISSUR, RESIDING AT MANJAKALAYIL HOUSE., B-3 MEGHNA
RESIDENCY, KUNNAMKULANGARA, KOORKENCHERY, THRISSUR-680
007.
8 DR.PAUL JOSE.P., AGED 56 YEARS, S/O. P.L.JOSE,
ASSISTANT PROFESSOR AND RESEARCH GUIDE (RETIRED),
RESEARCH DEPARTMENT OF COMMERCE, ST.THOMAS COLLEGE
(AUTONOMOUS), THRISSUR, RESIDING AT ALAPPATT
PALATHINGAL HOUSE, SWEET BAZAR ROAD, IRINJALAKUDA
THRISSUR -680 121.
9 DR.SEBASTIAN JOSEPH, AGED 57 YEARS, S/O. K.J.JOSEPH,
ASSOCIATE PROFESSOR AND HEAD OF THE DEPARTMENT OF
MALAYALAM (RETIRED) CHRIST COLLEGE (AUTONOMOUS),
IRINJALAKUDA, RESIDING AT SYMPHONY, CHERUR P.O.,
THRISSUR-680 125.
BY ADVS.ARUN.B.VARGHESE
SMT. AISWARYA V.S.
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY,
DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT OF KERALA,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 UNIVERSITY GRANTS COMMISSION,
REPRESENTED BY ITS SECRETARY,
BAHADUR SHAH ZAFAR MARG, NEW DELHI-110 002.
BY ADVS SRI.S.KRISHNAMOORTHY, CGC
SMT.RESMI THOMAS, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, ALONG WITH WP(C).8213/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 8213 OF 2020 and Con.Cases
-21-
C.R.
JUDGMENT
[WP(C) Nos.8213/2020, 14247/2020, 17983/2022, 18009/2022, 18802/2020, 24840/2020]
Since the issues canvassed, projected and
impelled in these matters are common, I have heard
them together and propose to dispose them of
through this judgment.
2. The constitutive issue involved is whether
there is any conflict between the Government of
India Order (hereinafter referred to as "GOI Pay
Scale Order"), accepting the recommendations of
the Pay Review Committee (PRC) of the University
Grants Commission (UGC) with respect to the pay
scales of teachers and equivalent cadres in
Universities and Colleges, on the one hand; and
between the "UGC Regulations on minimum
qualifications for appointment of teachers and
other academic staff in Universities and Colleges WP(C) NO. 8213 OF 2020 and Con.Cases
and measures for the Maintenance of Standards in
Higher Education, 2018 (hereinafter referred to as
the "UGC Regulations, 2018"), on the other.
3. This question has arisen because it is
admitted that the Government of Kerala adopted
both these orders and Regulations respectively,
through valid proceedings; but then, while
adopting the 'UGC Regulations 2018', through order
dated 29.09.2019, it introduced a caveat that, in
the event of any conflict between the provisions
of the said Regulations and the order of the
Government of Kerala adopting the 'GOI Pay Scale
Order', the latter would prevail.
4. This particular condition incorporated by
the Government in the aforementioned order, gave
rise to a question whether the advance increments
mentioned in 'UGC Regulations 2018' would become
ungrantable to the petitioners, because the
Government of Kerala Order adopting the 'GOI Pay WP(C) NO. 8213 OF 2020 and Con.Cases
Scale Order' contained a stipulation - couched in
Clause 6.1.7 thereof - that no incentives in the
form of advance increments may be available to any
person for obtaining the degree of M.Phil/Ph.D.
5. The petitioners contend that Government of
Kerala was wrong in making the afore inhibition
because there can be no conflict between the 'GOI
Pay Scale Order' and the 'UGC Regulations 2018';
especially since the latter was issued at a
subsequent point of time and which was in
continuation of the earlier UGC Regulations of the
year 2010 ('UGC Regulations 2010').
6. I have heard Sri.George Poonthottam,
learned Senior Counsel - instructed by
Sri.A.L.Navaneeth Krishnan, Sri.Deepu Lal Mohan,
Sri.Arun B.Varghese - learned counsel appearing
for the petitioners; Sri.S.Krishnamoorthy -
learned Standing Counsel for the UGC; Smt.Parvathy
K. - learned Government Pleader and WP(C) NO. 8213 OF 2020 and Con.Cases
Sri.P.Sreekumar who assisted this Court
commendably as Amicus Curiae.
7. Noticing the rather complex issues
projected and the ramifications it may hold in
future, I though it necessary to requisition the
assistance of an Amicus Curiae and requested
Sri.P.Sreekumar to do so. His inputs and
assistance in this matter certainly helped this
Court in arriving at the judgment that I am
presently delivering.
8. For the purpose of this judgment, I
propose to treat WP(C)No.8213/2020 as the lead
case and all reference to the documents and
parties will be as reflected therein, unless
otherwise specified.
9. Sri.George Poonthottam, learned Senior
Counsel and Sri.Deepu Lal Mohan, learned counsel,
made vehement submissions to the effect that
Government of Kerala has mixed up two different WP(C) NO. 8213 OF 2020 and Con.Cases
Regulations and has virtually said that the
provisions of one will override the other. They
argued that since the 'GOI Pay Revision Order' and
the 'UGC Regulations' - be that the 2010 or the
2018 - operate on different spheres, there can be
no conflict between them; and consequently, one
cannot override the other. They predicated that
the 'GOI Pay Revision Order' was intended to
regulate the Pay and Allowances of teachers under
the UGC Scheme; while 'UGC Regulations 2010/2018'
are intended to promote excellence in teaching and
to incentivise it appositely. They argued that,
therefore, the incentives stipulated in the 'UGC
Regulations 2010/2018' would become applicable to
the teachers on the specific criteria therein
being satisfied; notwithstanding what is stated in
the 'GOI Pay Revision Order'. They thus prayed
that these Writ Petitions be allowed.
10. Sri.P.Sreekumar - learned Amicus Curiae, WP(C) NO. 8213 OF 2020 and Con.Cases
submitted that, on the edifice of the research
done by him, the afore submissions of the
petitioners certainly are worthy. He explained,
referring to the specific documents in
WP(C)No.8213/2020, that there are two different
and distinct Order and Regulations involved in
these cases, namely the 'GOI Pay Revision Order'
and the 'UGC Regulations 2010/UGC Regulations
2018'. He pointed out that the 'GOI Pay Revision
Order' is Ext.P4 dated 02.11.2017, which was
issued accepting the recommendations of the Pay
Review Committee under the University Grants
Commission. He then showed me that 'UGC
Regulations 2010' and the 'UGC Regulations 2018'
have been placed on record as Exts.P2 and P5
respectively, and that they have been brought into
force by the UGC under Section 14 of the
University Grants Commission Act, 1956, for the
purpose of incentivising and promoting excellence WP(C) NO. 8213 OF 2020 and Con.Cases
in teaching and other academic activities.
11. Sri.P.Sreekumar then submitted that Ext.P4
was adopted by the Government of Kerala through
Ext.P6; but that since there was a small mistake
therein, Ext.P7 was issued to correct it and hence
that Ext.P4 holds adoption by the Government under
Exts.P6 and P7. He then added that, as far as
Ext.P5 'UGC Regulations 2018' is concerned, it has
been adopted by the Government through Ext.P8 and
argued that, therefore, paragraph 5 of the said
order - which seems to stipulate that if there is
any inconsistency between the said Regulations and
the 'GOI Pay Revision Order', the latter would
prevail - is absolutely impermissible and totally
superfluous because, as said above, the 'GOI Pay
Revision Order' and the 'UGC Regulations' operate
on different fields and distinctly, under separate
criteria. He closed his submissions saying that,
therefore, paragraph 5 of Ext.P8 order is not WP(C) NO. 8213 OF 2020 and Con.Cases
merely impermissible but was unnecessary; and that
in any event, incapable of being implemented.
12. In response, however, the learned
Government Pleader - Smt.Parvathy K., submitted
that law has been well settled that the Government
of Kerala can adopt any UGC Regulation or
instruction, either in full or in part. She
submitted that this is exactly what has been done
through Ext.P8 order, through which, even though
the 'UGC Regulations 2018' has been adopted, it
has been made clear that if there is any provision
in Ext.P6/P7 inconsistent with it, then the latter
will prevail. She vehemently asserted that this
was within the freedom of the Government to do and
therefore, that the impugned paragraph in Ext.P8
cannot be interdicted; thus praying that it be not
done.
13. The stand of the rival parties being so
placed on record, I am certainly obliged to WP(C) NO. 8213 OF 2020 and Con.Cases
consider whether there is any conflict between the
'GOI Pay Revision Order' and the 'UGC Regulations
2018'.
14. I, therefore, asked Sri.S.Krishnamoorthy -
learned Standing Counsel for the UGC, about this
and he submitted that there can be no conflict
between the afore two and that they are intended
to operate differently, but complementary to each
other. He added that every benefit entitled to
teachers under the 'GOI Pay Revision Order' and
'UGC Regulations 2018', or for that matter 'UGC
Regulations 2010', would be entitled to them,
without any conflict and in an adjunct manner. He,
however, added that the 'UGC Regulations 2018' is
only prospective, though conceding that 'UGC
Regulations 2010' is verbatim of the same and
would operate to teachers who were appointed prior
to 18.07.2018.
15. The afore submissions of WP(C) NO. 8213 OF 2020 and Con.Cases
Sri.S.Krishnamoorthy and the inputs given by
Sri.P.Sreekumar render the field rather limpid
now.
16. The Government of Kerala, no doubt,
adopted Ext.P4 'GOI Pay Revision Order' through
Exts.P6 and P7 and then proceeded to adopt Ext.P5
- 'UGC Regulations 2018' through Ext.P8 order.
Contrary to the afore submissions of Smt.Parvathy
K. - learned Government Pleader, the Government
did not use their freedom to adopt the order and
the Regulations in part, but in its entirety,
without any exception being carved out. Obviously,
therefore, they could not have restrained or
constrained the operation of one among them by the
conditions/criteria available in the other; and to
that extent, certainly, what has been stated in
the impugned paragraph of Ext.P8 appears to be
either made thoughtlessly or erroneously.
17. To paraphrase, when the Government of WP(C) NO. 8213 OF 2020 and Con.Cases
Kerala adopted the 'GOI Pay Revision Order'
through Exts.P6 and P7, stipulations therein
became applicable to all teachers and academic
staff; and when they went on to adopt 'UGC
Regulations 2018' thereafter, the incentives and
other benefits under it also became additionally
available to them; and I fail to gather how they
could say that the provisions of the former would
govern that of the latter in the case of conflict
among them, when there can be no such. This is
more so because, the UGC takes the affirmative
stand before this Court that the benefits in the
Order and the Regulations are independent of each
other, but complementary and additional.
18. In that perspective, obviously, the
impugned paragraph in Ext.P8 order of the
Government can only be seen to be in error - if
they still maintain that it was done deliberately
- and without properly understanding the ambit of WP(C) NO. 8213 OF 2020 and Con.Cases
Exts.P4 and P5.
19. The sum total is that teachers who entered
service subsequent to the 'UGC Regulations 2010'
or the 'UGC Regulations 2018' with Ph.D/M.Phil
Degree would certainly be entitled to the advanced
increments mentioned therein, de hors any
stipulation in Ext.P4 'GOI Pay Revision Order',
and in addition to the benefits therein. As far as
teachers who have entered service on the strength
of M.Phil and then obtained a Ph.D, they stand
governed by Clause 19.1 IV(a) of the 'UGC
Regulations 2018' and Clause 9.4(1) of the 'UGC
Regulations 2010', as the case may be, depending
upon the year in which they were recruited, since
the UGC says that operation of both of them is
only prospective in nature.
In summation, I order these Writ Petitions
declaring that the benefits eligible to the
teachers and other academic staff covered by 'UGC WP(C) NO. 8213 OF 2020 and Con.Cases
Regulations 2010/UGC Regulations 2018' will be in
addition to the benefits entitled to them under
Ext.P4 'GOI Pay Revision Order' accepting the Pay
Revision recommendations of the UGC; and
therefore, that they will be entitled to obtain
all such without any impediment.
As a corollary to the above declarations, I
further clarify that paragraphs 5 and 6 of the
Government Order, bearing No.GO(P)No.28/2019/H.Edn
dated 29.09.2019, would stand invalid and would
not affect any accrued right of the teachers and
academic staff based on the "UGC Regulations,
2018"/"UGC Regulations, 2010".
Needless to say, all consequences of this
declaration shall follow forthwith.
Before I close, I must gratefully record the
incisive and exhaustive assistance offered to this
Court by Sri.P.Sreekumar, learned Amicus Curiae. WP(C) NO. 8213 OF 2020 and Con.Cases
He has also made available research documents and
his notes for such purpose, without which,
certainly, the ease at which the issues were
decided by this Court would not have been
possible.
Sd/-
DEVAN RAMACHANDRAN JUDGE SAS/RR/akv WP(C) NO. 8213 OF 2020 and Con.Cases
APPENDIX OF WP(C) 14247/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF UGC REGULATIONS ON MINIMUM QUALIFICATIONS FOR APPOINTMENT OF TEACHERS AND OTHER ACADEMIC STAFF IN UNIVERSITIES AND COLLEGES AND MEASURES FOR THE MAINTENANCE OF STANDARDS IN HIGHER EDUCATION 2018.
EXHIBIT P2 TRUE COPY OF GO(P)NO.18/2019/HEDN DATED 29.06.2019 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P3 TRUE COPY OF GO(P)NO.28/2019/HEDN DATED 29.09.2019 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE LETTER BEARING NO.1-7/2015-
U.11(1) DATED 2.11.2017 ISSUED BY THE MINISTRY OF HUMAN RESOURCE DEVELOPMENT, GOVERNMENT OF INDIA.
EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED 18.03.2020 SUBMITTED BY THE 2ND WRIT PETITIONER BEFORE THE 1ST RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE REPRESENTATION DATED 02.03.2020 SUBMITTED BY THE 4TH WRIT PETITIONER BEFORE THE 1ST RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE REPRESENTATION DATED 27.02.2020 SUBMITTED BY THE 1ST WRIT PETITIONER BEFORE THE 1ST RESPONDENT.
EXHIBIT P8 TRUE COPY OF THE PRESS RELEASE DATED 13.06.2018 ISSUED BY THE PRESS INFORMATION BUREAU GOVERNMENT OF INDIA.
EXHIBIT P9 TRUE COPY OF LETTER NO 120 (22) EDN(U)/EH/IU-
77 DATED 3.2.2020 ISSUED BY THE GOVERNMENT OF WEST BENGAL
EXHIBIT P10 TRUE COPY OF THE RELEVANT PORTION OF THE LETTER ISSUED BY THE FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA, HIGHER EDUCATION DEPARTMENT. WP(C) NO. 8213 OF 2020 and Con.Cases
APPENDIX OF WP(C) 17983/2022
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE RELEVANT PORTION OF THE UGC REGULATIONS ON MINIMUM QUALIFICATIONS FOR APPOINTMENT OF TEACHERS AND OTHER ACADEMIC STAFF IN UNIVERSITIES AND COLLEGES AND MEASURES FOR THE MAINTENANCE OF STANDARDS OF HIGHER EDUCATION 2018 DATED 18.07.2018.
EXHIBIT P2 TRUE COPY OF THE GOVERNMENT ORDER BEARING G.O.
(P)NO. 18/2019/HEDN DATED 29.06.2019.
EXHIBIT P3 TRUE COPY OF THE COMMUNICATION NO. 1-7/2015-
U.II(1) DATED 02.11.2017 ISSUED BY THE GOVERNMENT OF INDIA.
EXHIBIT P4 TRUE COPY OF THE GOVERNMENT ORDER G.O.(P) NO.
28/2019/H.EDN. DATED 29.09.2019.
EXHIBIT P5 TRUE COPY OF THE GOVERNMENT ORDER BEARING G.O.
(P)NO. 38/2020/H.EDN. DATED 06.11.2020.
EXHIBIT P6 TRUE COPY OF THE GOVERNMENT ORDER BEARING G.O.
(P)NO.3/2021/HEDN. DATED 06.11.2020.
EXHIBIT P7 TRUE COPY OF THE GOVERNMENT ORDER BEARING G.O.
(MS)NO.120/2021/FIN DATED 13.10.2021.
EXHIBIT P8 TRUE COPY OF THE RELEVANT PORTION OF THE GOVERNMENT ORDER BEARING G.O.MS.NO.15 DATED 29.06.2019 ISSUED BY THE GOVERNMENT OF TELENGANA.
EXHIBIT P9 TRUE COPY OF THE RELEVANT PORTION OF THE GOVERNMENT ORDER BEARING G.O.(MS) NO. 19 DATED 14.01.2020 ISSUED BY THE GOVERNMENT OF TAMIL NADU.
EXHIBIT P10 TRUE COPY OF THE RELEVANT PORTION OF THE COMMUNICATION ISSUED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF HARYANA DATED NIL. WP(C) NO. 8213 OF 2020 and Con.Cases
EXHIBIT P11 TRUE COPY OF THE RELEVANT PORTION OF THE NOTIFICATION NO.F.CONF/13-5/ORD/99/VOL.VII/-131 ISSUED BY THE NORTH EASTERN HILL UNIVERSITY DATED 25.07.2019.
EXHIBIT P12 TRUE COPY OF THE RELEVANT PORTION OF THE NOTIFICATION ISSUED BY THE CENTRAL UNIVERSITY TAMIL NADU DATED 16.02.2022.
EXHIBIT P13 TRUE COPY OF THE OFFICE ORDER DATED 19.03.2019 ISSUED BY THE VISVA BHARATI SANTINIKETHAN.
RESPONDENT'S/S EXHIBITS : NIL.
//TRUE COPY// P.A. TO JUDGE WP(C) NO. 8213 OF 2020 and Con.Cases
APPENDIX OF WP(C) 18009/2022
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE RELEVANT PORTION OF THE UGC REGULATIONS ON MINIMUM QUALIFICATIONS FOR APPOINTMENT OF TEACHERS AND OTHER ACADEMIC STAFF IN UNIVERSITIES AND COLLEGES AND MEASURES FOR THE MAINTENANCE OF STANDARDS OF HIGHER EDUCATION 2018 DATED 18.07.2018.
EXHIBIT P2 TRUE COPY OF THE GOVERNMENT ORDER BEARING G.O.(P)NO. 18/2019/HEDN DATED 29.06.2019.
EXHIBIT P3 TRUE COPY OF THE COMMUNICATION NO. 1-
7/2015-U.II(1) DATED 02.11.2017 ISSUED BY THE GOVERNMENT OF INDIA.
EXHIBIT P4 TRUE COPY OF THE GOVERNMENT ORDER G.O.(P) NO. 28/2019/H.EDN. DATED 29.09.2019.
EXHIBIT P5 TRUE COPY OF THE GOVERNMENT ORDER BEARING G.O.(P)NO. 38/2020/H.EDN. DATED 06.11.2020.
EXHIBIT P6 TRUE COPY OF THE GOVERNMENT ORDER BEARING G.O.(P)NO. 3/2021/HEDN DATED 23.01.2021.
EXHIBIT P7 TRUE COPY OF THE GOVERNMENT ORDER G.O.
(MS)NO. 120/2021/FIN DATED 13.10.2021.
EXHIBIT P8 TRUE COPY OF THE RELEVANT PORTION OF THE GOVERNMENT ORDER BEARING G.O.MS.NO.15 DATED 29.06.2019 ISSUED BY THE GOVERNMENT OF TELENGANA.
EXHIBIT P9 TRUE COPY OF THE RELEVANT PORTION OF THE
DATED 14.01.2020 ISSUED BY THE GOVERNMENT OF TAMIL NADU.
EXHIBIT P10 TRUE COPY OF THE RELEVANT PORTION OF THE COMMUNICATION ISSUED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF HARYANA WP(C) NO. 8213 OF 2020 and Con.Cases
DATED NIL.
EXHIBIT P11 TRUE COPY OF THE RELEVANT PORTION OF THE NOTIFICATION NO.F.CONF/13-
5/ORD/99/VOL.VII/-131 ISSUED BY THE NORTH EASTERN HILL UNIVERSITY DATED 25.07.2019.
EXHIBIT P12 TRUE COPY OF THE RELEVANT PORTION OF THE NOTIFICATION ISSUED BY THE CENTRAL UNIVERSITY TAMIL NADU DATED 16.02.2022.
EXHIBIT P13 TRUE COPY OF THE OFFICE ORDER DATED 19.3.2019 ISSUED BY THE VISVA BHARATI SANTINIKETHAN.
RESPONDENT'S/S EXHIBITS : NIL.
//TRUE COPY// P.A. TO JUDGE WP(C) NO. 8213 OF 2020 and Con.Cases
APPENDIX OF WP(C) 18802/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF UGC REGULATIONS ON MINIMUM QUALIFICATIONS FOR APPOINTMENT OF TEACHERS AND OTHER ACADEMIC STAFF IN UNIVERSITIES AND COLLEGES AND MEASURES FOR THE MAINTENANCE OF STANDARDS,IN HIGHER EDUCATION 2018
EXHIBIT P2 TRUE COPY OF G.O(P)NO.18/2019/HEDN DATED 29.06.2019 ISSUED BY THE 1ST RESPONDENT
EXHIBIT P3 TRUE COPY OF G.O.(P)NO.28/2019/HEDN DATED 29.09.2019 ISSUED BY THE 1ST RESPONDENT
EXHIBIT P4 TRUE COPY OF THE LETTER BEARING NO.1-
7/2015-U.11(1)DATED 2.11.2017 ISSUED BY THE MINISTRY OF HUMAN RESOURCE DEVELOPMENT,GOVERNMENT OF INDIA
EXHIBIT P5 TRUE COPY OF THE PRESS RELEASE DATED 13.06.2018 ISSUED BY THE PRESS INFORMATION BUREAU GOVERNMENT OF INDIA.
RESPONDENT'S/S EXHIBITS : NIL.
//TRUE COPY// P.A. TO JUDGE WP(C) NO. 8213 OF 2020 and Con.Cases
APPENDIX OF WP(C) 24840/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF UGC REGULATIONS OF MINIMUM QUALIFICATIONS FOR APPOINTMENT OF TEACHERS AND OTHER ACADEMIC STAFF IN UNIVERSITIES AND COLLEGES AND MEASURES FOR THE MAINTENANCE OF STANDARDS IN HIGHER EDUCATION 2018
EXHIBIT P2 TRUE COPY OF G.O(P) NO.18/2019/HEDN DATED 29.06.2019 ISSUED BY THE 1ST RESPONDENT
EXHIBIT P3 TRUE COPY OF G.O(P) NO.28/2019/HEDN DATED 29.09.2019 ISSUED BY THE 1ST RESPONDENT
EXHIBIT P4 TRUE COPY OF THE LETTER BEARING NO.1-
7/2015-U.11(1) DATED 2.11.2017 ISSUED BY THE MINISTRY OF HUMAN RESOURCE DEVELOPMENT, GOVERNMENT OF INDIA
EXHIBIT P5 TRUE COPY OF THE PRESS RELEASE DATED 13.06.2018 ISSUED BY THE PRESS INFORMATION BUREAU GOVERNMENT OF INDIA
RESPONDENT'S/S EXHIBITS : NIL.
//TRUE COPY// P.A. TO JUDGE WP(C) NO. 8213 OF 2020 and Con.Cases
APPENDIX OF WP(C) 8213/2020
PETITIONER EXHIBITS
EXHIBIT P1 THE PHOTOCOPY OF GO (P) NO 58/2010/H.EDN DATED 27.3.2010 (WITHOUT APPENDIX) ISSUED BY THE 2ND RESPONDENT
EXHIBIT P2 THE PHOTOCOPY OF CLAUSE 9 OF THE SCHEDULE FRAMED IN TERMS OF CLAUSE 6.8.0 OF THE UGC REGULATIONS 2010 INCENTIVES FOR PH.D/M.PHIL AND OTHER HIGHER QUALIFICATIONS.
EXHIBIT P3 THE PHOTOCOPY OF GO(P) NO 392/2010/H.EDN DATED 10.12.2010 ISSUED BY THE 2ND RESPONDENT
EXHIBIT P4 THE PHOTOCOPY OF THE LETTER NO 1-7/2015-
U1191) DATED 2.11.2017 ISSUED BY THE 1ST RESPONDENT TO THE 3RD RESPONDENT (WITHOUT ANNEXRES)
EXHIBIT P5 THE PHOTOCOPY OF THE RELEVANT PAGES OF NOTIFICATION NO F 1-2/2017 (EC/PS) DATED 18.7.2018 UGC REGULATIONS ON MINIMUM QUALIFICATION FOR APPOINTMENT OF TEACHERS AND OTHER ACADEMIC STAFF IN UNIVERSITIES AND COLLEGES AND MEASURES FOR THE MAINTENANCE OF STANDARDS IN HIGHER EDUCATION, 2017, ISSUED BY THE 3RD RESPONDENT
EXHIBIT P6 THE PHOTOCOPY OF GO(P) NO 18.2.2019/H.EDN DATED 29.6.2019 ISSUED BY THE 2ND RESPONDENT
EXHIBIT P7 THE PHOTOCOPY OF GO (P) NO 29/2019/H,EDN DATED 30.9.2019 ISSUED BY THE 2ND RESPONDENT
EXHIBIT P8 THE PHOTOCOPY OF GO (P) NO 28/20/19/H.EDN DATED 20.9.2019 ISSUED BY THE 2ND RESPONDENT
EXHIBIT P9 THE PHOTOCOPY OF THE CIRCULAR UGC CELL 2/5027/19/COLL EDU DATED 18.3.2019 ISSUED BY THE 4TH RESPONDENT WITH ENGLISH TRANSLATION WP(C) NO. 8213 OF 2020 and Con.Cases
RESPONDENT'S/S EXHIBITS :
EXHIBIT R2(a) TRUE COPY OF THE CLARIFICATION SENT BY THE 2ND RESPONDENT TO UGC.
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