Citation : 2022 Latest Caselaw 8730 Ker
Judgement Date : 7 July, 2022
WP(C) NO. 25072 OF 2018
& connected cases 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 25072 OF 2018
PETITIONER/S:
1 SWATHY R.
D/O.REGHUNATH, AGED 24 YEARS,
RESIDING AT FLAT C-20, NGO QUARTERS,
MANKUNNU P.O., KOZHIKODE - 673 012, REG.NO.120030054.
2 ARUNIMA GOPAL
D/O.GOPALAKRISHNAN, AGED 23 YRS.,
RESIDING AT KALATHIL HOUSE,VIVEKANANDA ROAD,
MUTHUVARA P.O.,PUZHAKKAL, THRISSUR - 680 553,
REG.NO.120030025.
3 BRINCY KODENKANDATH, AGED 24 YRS.
D/O.BABU.G.KODENKANDATH,,
RESIDING AT KODENKANDATH HOUSE,
ELTHURUTH P.O., THRISSUR - 680 611,REG.NO.120030024.
4 SHAMSAD HAMEED
S/O.HAMEED.K.A., AGED 23 YRS.,
RESIDING AT HARUTHAKKA (H), KADAPPURAM P.O.,
ANCHANGADI - 680 514,REG.NO.120030047.
5 DELSY CARMEL ALEX, AGED 24 YRS.,
D/O.ALEX KUTTY DAVID,
RESIDING AT HOLY CARMEL, PODIYATHUVILA P.O.,
VALAKOM, KOLLAM - 691 532,REG.NO.120030027.
6 SHAHINA NARGEES.P.P.,AGED 23 YRS,
D/O.SHEIK MUHAMMED.P.P.,
RESIDING AT C.M.(H), CHENGARA,IRUVETTY P.O.,
MALAPPURAM - 673 639,REG.NO.130030720.
7 KRISHNA PRIYA.R.
D/O.R.RAJEEV, AGED 24 YRS,RESIDING AT SRI SHILAM,
UDAYAMPEROOR,P.O.THRIPPUNITHURA,
ERNAKULAM - 682 307,REG.NO.130030704.
8 RAMSANA SALIM
D/O.C.M.MUHAMMED SALIM, AGED 24 YRS.,
RESIDING AT CHANDANAPARAMBIL (H),
SEETHATHODU P.O., MOONNUKALLU,
PATHANAMTHITTA - 689 667,REG.NO.130030711.
BY ADV SRI.B.S.SIVAJI
WP(C) NO. 25072 OF 2018
& connected cases 2
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
REPRESENTED BY ITS REGISTRAR,
MULANKUNNATHUKAVU,THRISSUR,PIN - 680 596.
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR,PIN - 680 596.
3 THE PRINCIPAL
AHALIA AYURVEDA MEDICAL COLLEGE,
PALAKKAD DT.,PIN - 678 55.
BY ADVS.
SRI.P.SREEKUMAR,SC,KERALA UTY.HEALTH AND ALLIED
SCIENCE
SRI.GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, ALONG WITH WP(C) NOS.7414/2018, 25707/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 25072 OF 2018
& connected cases 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 7414 OF 2018
PETITIONER/S:
1 JITHIN DAS. C.J.,AGED 24 YEARS,
S/O.CHRISTHUDAS, RESIDING AT KALLIDANTHI, VADAKARA,
MARAYAMUTTOM, THIRUVANANTHAPURAM DT., PIN-695124,
REG.NO.120030549.
2 HANNATH HAMSA V.P., AGED 23 YRS,
D/O.HAMSA M.T.P., RESIDING AT THAZ MAHAL,
PALATHARA, VELLUR P.O.-670348, KANNUR,
REG.NO.120030546.
3 DEEPAK M.P.
S/O.BHAVATHAN P., MAVILA HOUSE, ONAKKUNNU,
KARIVELLUR P.O., KANNUR DT.-670521,
REG.NO.120030542.
4 ANJU A.K., AGED 23 YEARS,
D/O.RADHAKRISHNAN A.K., RESIDING AT ARADHANA,
KAKKUR, NEAR GANAPATHI TEMPLE, NANMINDA,
KOZHIKKODE DT.-673613, REG.NO.120030528.
5 FEBIN FREDINANT, AGED 24 YRS.,
S/O.FREDINANT J., RESIDING AT SIRIRAM, MATHILIL
P.O., KOLLAM-691601, REG.NO.120030544.
BY ADV SRI.B.S.SIVAJI
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
REPRESENTED BY ITS REGISTRAR,
MULANKUNNATHUKAVU, THRISSUR, PIN-680596.
2 THE PRINCIPAL, MVR AYURVEDA MEDICAL COLLEGE
PARASSANIKADAVU, KANNUR DT., PIN-670563.
BY ADV SRI.P.SREEKUMAR,SC,KERALA UNIVERSITY OF HEALTH
SCIENCES
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, ALONG WITH WP(C) NO.25072/2018 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 25072 OF 2018
& connected cases 4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 25707 OF 2018
PETITIONER/S:
SRUTHY LAYA PRASAD,
AGED 23 YEARS,
D/O. K.BINDU PRASAD, RESIDING AT KARTHIKA,
PALLIKKACHIRA P.O., PAIPPAD, CHANGANASSERRY,
KOTTAYAM DT. - 686 537, REG.NO. 120030149.
BY ADV SRI.B.S.SIVAJI
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
REPRESENTED BY ITS REGISTRAR,
MULANKUNNATHUKAVU, THRISSUR, PIN - 680 596.
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR, PIN - 680 596.
3 THE PRINCIPAL
GOVERNMENT AYURVEDA COLLEGE,
THIRUVANANTHAPURAM - 695 001.
BY ADV SRI.P.SREEKUMAR,SC,KERALA UNIVERSITY OF HEALTH
SCIENCES
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, ALONG WITH WP(C)NO.25072/2018 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 25072 OF 2018
& connected cases 5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 25750 OF 2018
PETITIONER/S:
1 AISWARYA E.P.
AGED 22 YEARS
D/O. PREMARAJAN V.V., RESIDING AT DEVINARAYANA,
ATTADAPPA P.O., KANNUR - 670 006, REG.NO. 130030223.
2 ARATHY RADHAKRISHNAN
AGED 21 YEARS
D/O. B. RADHAKRISHNAN NAIR, RESIDING AT KRIPA,
NEELESWARAM, KOTTARAKKARA P.O., KOLLAM DT.
REG.NO. 140030271.
3 ASWATHI P.
AGED 22 YEARS
D/O. K.K PRAKASHAN, RESIDING AT SOUPARNIKA,
NIDUMBRAM P.O., CHOKLI, THALASSERY,
KANNUR, PIN - 670 672, REG.NO. 140030275.
BY ADV SRI.B.S.SIVAJI
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
REPRESENTED BY ITS REGISTRAR,
MULANKUNNATHUKAVU, THRISSUR, PIN - 680 596.
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR, PIN - 680 596.
3 THE PRINCIPAL
MVR AYURVEDA MEDICAL COLLEGE,
PARASSANIKADAVU, KANNUR DT. PIN - 670 563.
BY ADV SRI.P.SREEKUMAR,SC,KERALA UNIVERSITY OF HEALTH
SCIENCES
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, ALONG WITH WP(C).25072/2018 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 25072 OF 2018
& connected cases 6
JUDGMENT
When these writ petitions were taken up, Sri. Sivaji B.S., the learned
counsel appearing for the petitioners submitted that the prayers sought for
in these writ petitions have become infructuous.
The said submission is recorded and these writ petitions are closed.
Sd/-
RAJA VIJAYARAGHAVAN V JUDGE NS WP(C) NO. 25072 OF 2018
APPENDIX OF WP(C) 7414/2018
PETITIONER(S) EXHIBITS :
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE REGULATIONS ISSUED BY THE 1ST RESPONDENT UNIVERSITY.
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF GAZETTE OF INDIA NOTIFICATION NO.24-14/2016 (U.G.REGULATION) DATED 7-11-2016.
EXHIBIT P3 TRUE COPY OF THE ORDER NO.17874/ACJ/KUHS/2015 DATED -07-2017 ISSUED BY THE ACADEMIC COUNCIL.
EXHIBIT P4 TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION DATED 5-2-2018 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER DATED 26-2-
2018 IN WPC NO.6433/2018.
RESPONDENT(S) EXHIBITS : NIL WP(C) NO. 25072 OF 2018
APPENDIX OF WP(C) 25707/2018
PETITIONER(S) EXHIBITS :
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE REGULATIONS ISSUED BY THE 1ST RESPONDENT UNIVERSITY.
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF GAZETTE OF INDIA NOTIFICATION NO 24-
14/2016( U.G.REGULATION)DATED 07.11.2016. EXHIBIT P3 TRUE COPY OF THE ORDER NO.
17874/ACJ/KUHS/2015 DATED .07.2017 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE PROCEEDING NO.14040/EXAM IV/BAMS/2017/KUHS DATED 11.08.2017 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE RELEVANT PAGES OF GAZETTE NOTIFICATION DATED 13.07.2017 AND THE REGULATIONS FOR B.A.M.S. COURSE. EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED 25.07.2018 PASSED IN W.P.C.NO.25072 OF 2018.
RESPONDENT(S) EXHIBITS : NIL WP(C) NO. 25072 OF 2018
APPENDIX OF WP(C) 25750/2018
PETITIONER(S) EXHIBITS :
EXHIBIT P1 A TRUE COPY OF THE RELEVANT PORTIONS OF THE REGULATIONS ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF GAZETTE OF INDIA NOTIFICATION NO. 24-14/2016 (U.G. RAGULATION) DATED 07.11.2016. EXHIBIT P3 TRUE COPY OF THE ORDER NO.
17874/ACJ/KUHS/2015 DATED .07.2017 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE PROCEEDING NO.14040/EXAM IV/BAMS/2017/KUHS DATED 11.08.2017 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE RELEVANT PAGES OF GAZETTE NOTIFICATION DATED 13.07.2017 AND THE REGULATIONS FOR B.A.M.S. COURSE. EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED 25.07.2018 PASSED IN W.P.C NO.25072 OF 2018.
RESPONDENT(S) EXHIBITS : NIL WP(C) NO. 25072 OF 2018
APPENDIX OF WP(C) 25072/2018
PETITIONER(S) EXHIBITS :
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE REGULATIONS ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2 A TRUE COPY OF THE RELEVANT PAGES OF NEW AMENDMENT REGULATION ISSUED BY THE CENTRAL COUNCIL OF INDIAN MEDICINE.
EXHIBIT P3 A TRUE COPY OF THE SAID ORDER NO.17874/ACJ/KUHS/2015 DATED .07/2017. EXHIBIT P4 A TRUE COPY OF THE PROCEEDING NO.14040/EXAMIV/BAMS/2017/KUHS DATED 11/8/2017 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P5 A TRUE COPY OF THE RELEVANT PAGES OF GAZETTE NOTIFICATION DATED 13/7/2017 AND THE REGULATIONS FOR B.A.M.S.COURSE. EXHIBIT P6 A TRUE COPY OF THE INTERIM ORDER DATED 19/7/2018 PASSED IN I.A.NO.13032/2018 IN WPC NO.7414 OF 2018.
RESPONDENT(S) EXHIBITS : NIL
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