Kerala High Court
Manager vs State Of Kerala on 7 July, 2022
WP(C)Nos.21794 OF 2022
& connected cases 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 21794 OF 2022
PETITIONERS:
1 MANAGER,
MANJAPPARA V.H.S.S, MANJAPPARA PO, AYOOR, KOLLAM,
ARUN SHAH.A.K, S/O.O.ABDUL VAHEED, AGED 40 YEARS,
MANAPPARA VILA VEEDU, MANJAPPARA PO, AYUR (VIA),
KOLLAM -691 533
2 MANAGER,
MATHA VOCATIONAL HIGHER SECONDARY SCHOOL,
VILAKKUPARA PO, EROOR, ANCHAL, KOLLAM-691 312,
ARUN SHAH.A.K, S/O.O.ABDUL VAHEED, AGED 40 YEARS,
MANAPPARA VILA VEEDU, MANJAPPARA PO, AYUR (VIA),
KOLLAM-691 533
BY ADVS.
K.MOHANAKANNAN
H.PRAVEEN (KOTTARAKARA)
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001
2 DIRECTOR OF GENERAL EDUCATION,
GENERAL EDUCATION DEPARTMENT, JAGATHY,
THIRUVANANTHAPURAM-695014
3 THE ASSISTANT DIRECTOR,
VOCATIONAL HIGHER SECONDARY EDUCATION,
KOLLAM-691 008
WP(C)Nos.21794 OF 2022
& connected cases 2
4 THE ASSISTANT DIRECTOR,
VOCATIONAL HIGHER SECONDARY EDUCATION,
CHENGANNUR - 689121
SMT NISHA BOSE, SR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.07.2022, ALONG WITH WP(C).21822/2022 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C)Nos.21794 OF 2022
& connected cases 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 21822 OF 2022
PETITIONER:
MANAGER, ST. JOHNS VOCATIONAL HIGHER SECONDARY
SCHOOL ,
UMMANNOOR, KOTTARAKARA,
KOLLAM DISTRICT - 691 520 ,
MARIAMMA GEORGE, D/O.LATE K.G.GEORGE, AGED 69
YEARS, PAZHINJATHUJYOTHI, UMMANNOOR PO,
KOTTARAKARA, KOLLAM DISTRICT -691 520
BY ADVS.
K.MOHANAKANNAN
H.PRAVEEN (KOTTARAKARA)
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001
2 DIRECTOR OF GENERAL EDUCATION,
GENERAL EDUCATION DEPARTMENT, JAGATHY,
THIRUVANANTHAPURAM-695014
3 THE ASSISTANT DIRECTOR,
VOCATIONAL HIGHER SECONDARY EDUCATION,
KOLLAM-691 008
4 THE ASSISTANT DIRECTOR,
VOCATIONAL HIGHER SECONDARY EDUCATION,
CHENGANNUR - 689 121
SMT.NISHA BOSE, SR.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.07.2022, ALONG WITH WP(C).21794/2022 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C)Nos.21794 OF 2022
& connected cases 4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 21842 OF 2022
PETITIONERS:
1 MANAGER
VIVEKANANDA HIGHER SECONDARY SCHOOL & VHSS,
POREDOM PO, CHADAYAMANGALM, KOLLAM-691 534
M.BADARUDHEEN, AGED 53 YEARS, S/O. MUHAMMED
HANEEFA, NIHAL VILLA, POREDOM PO, CHADAYAMANGALM
KOLLAM -691 534.
2 MANAGER,
K.R.K.P,M.B.H.S & V.H.S.S, KADAMPANAD, KADAMPANAD
SOUTH PO, PATHANAMTHITTA DISTRICT -691 553
P.SREELEKSHMI, AGED 50 YEARS, W/O. S.K.ANILKUMAR,
VAISAKHOM, KADAMPANAD SOUTH PO, PATHANAMTHITTA
DISTRICT.
BY ADVS.
K.MOHANAKANNAN
H.PRAVEEN (KOTTARAKARA)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 DIRECTOR OF GENERAL EDUCATION,
GENERAL EDUCATION DEPARTMENT, JAGATHY,
THIRUVANANTHAPURAM - 695014.
3 THE ASSISTANT DIRECTOR,
VOCATIONAL HIGHER SECONDARY EDUCATION, KOLLAM-
691 008.
4 THE ASSISTANT DIRECTOR,
VOCATIONAL HIGHER SECONDARY EDUCATION, CHENGANNUR
WP(C)Nos.21794 OF 2022
& connected cases 5
- 689 121.
SMT.NISHA BOSE, SR.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.07.2022, ALONG WITH WP(C).21794/2022 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C)Nos.21794 OF 2022
& connected cases 6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 21856 OF 2022
PETITIONERS:
1 MANAGER
KRGPMVHS & HIGHER SECONDARY SCHOOL, ODANAVATTOM,
KOTTARAKKARA - 691 512, JAYADEVI T., AGED 59
YEARS, D/O.LATE K.R.BALAKRISHNA PILLAI,
"KRISHNA", KAIRALI NAGAR-I, KIZHAKKEKARA,
KOTTARAKKARA - 691 506.
2 MANAGER
BJSM MADATHIL VHSS, THAZHAVA NORTH,
KOLLAM - 690 523, L.CHANDRAMANI, AGED 79 YEARS,
D/O.K.MADHAVAN PILLAI, MADATHIL HOUSE,
MADATHILKARUNMA P.O., OCHIRA - 690 526.
BY ADVS.
K.MOHANAKANNAN
H.PRAVEEN (KOTTARAKARA)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 DIRECTOR OF GENERAL EDUCATION
GENERAL EDUCATION DIRECTORATE, JAGATHY,
THIRUVANANTHAPURAM - 695 014.
3 THE ASSISTANT DIRECTOR
VOCATIONAL HIGHER SECONDARY EDUCATION, KOLLAM -
691 008.
WP(C)Nos.21794 OF 2022
& connected cases 7
4 THE ASSISTANT DIRECTOR
VOCATIONAL HIGHER SECONDARY EDUCATION, CHENGANNUR
- 689 121.
SMT.NISHA BOSE, SR.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.07.2022, ALONG WITH WP(C).21794/2022 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C)Nos.21794 OF 2022
& connected cases 8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 21882 OF 2022
PETITIONERS:
1 PRIVATE SCHOOL (AIDED) MANAGERS ASSOCIATION,
REPRESENTED BY ITS ASSISTANT GENERAL SECRETARY,
THOMAS KOSHY, S/O.T.T.THOMAS, AGED 59 YEARS,
RESIDING AT THAZHATHILLATH KRIPANILAYAM,
VADASSERIKKARA PO, PATHANAMTHITTA-689 662.
2 THOMAS KOSHI,
MANAGER, TTTMVHSS, VADASSERIKKARA PO,
PATHANAMTHITTA - 689 662.
3 MANAGER,
APPMVHSS, AVANEESWARAM, KUNNIKKODE PO, KOLLAM
DISTRICT -691 508.
4 K.SAINABA BEEVI,
MANAGER, VHSS & HSS, THADIKKAD, KOLLAM DISTRICT-
691 306.
5 SARASU GEORGE,
MANAGER, ST.MARY'S VHSS, VALIYAKUNNAM,
THEEYADIKKAL PO, THIRUVALLA,
PATHANAMTHITTA-689 613.
BY ADVS.
K.MOHANAKANNAN
H.PRAVEEN (KOTTARAKARA)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
WP(C)Nos.21794 OF 2022
& connected cases 9
THIRUVANANTHAPURAM - 695 001.
2 DIRECTOR OF GENERAL EDUCATION,
GENERAL EDUCATION DEPARTMENT, JAGATHY,
THIRUVANANTHAPURAM - 695014.
3 THE ASSISTANT DIRECTOR,
VOCATIONAL HIGHER SECONDARY EDUCATION,
KOLLAM-691 008.
4 THE ASSISTANT DIRECTOR,
VOCATIONAL HIGHER SECONDARY EDUCATION,
CHENGANNUR - 689 121.
SMT.NISHA BOSE, SR.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.07.2022, ALONG WITH WP(C).21794/2022 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C)Nos.21794 OF 2022
& connected cases 10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 22126 OF 2022
PETITIONER:
MANAGER,
VOCATIONAL HIGHER SECONDARY SCHOOL, IRIMPANAM,
TRIPUNITHURA, ERNAKULAM -682309, M.I.ANDREWS,
AGED 77 YEARS, MUKKADAKKAL HOUSE, NEAR VHSS
IRIMPANAM, -682 309
BY ADVS.
K.MOHANAKANNAN
H.PRAVEEN (KOTTARAKARA)
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001
2 DIRECTOR OF GENERAL EDUCATION,
GENERAL EDUCATION DEPARTMENT, JAGATHY,
THIRUVANANTHAPURAM-695014
3 THE ASSISTANT DIRECTOR,
VOCATIONAL HIGHER SECONDARY EDUCATION,
KOLLAM-691 008
4 THE ASSISTANT DIRECTOR,
VOCATIONAL HIGHER SECONDARY EDUCATION, 4TH FLOOR,
KUNNUMPURAM - CIVIL STATION ROAD, VAZHAKKALA,
KAKKANAD, KERALA-682030
SMT NISHA BOSE, SR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.07.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C)Nos.21794 OF 2022
& connected cases 11
JUDGMENT
These writ petitions are filed challenging Circular No.L1/1598/2022
dated 08.06.2022 issued by the 3rd respondent wherein, among other
conditions, it was stipulated that while conducting the interview for the
appointment of teachers in Aided Vocational Higher Secondary Schools,
the guidelines which are applicable to Government schools are to be
followed.
2. This Court, in view of the contention raised by the petitioner
that the 3rd respondent had no jurisdiction to impose a condition in the
nature of Ext.P6 had directed the learned Government Pleader to get
instructions.
3. It is submitted by the learned Government Pleader that the
Circular which is impugned in this writ petition was withdrawn as early as
on 30.06.2022. Further, it is submitted that it has also been ordered that
daily wage teachers shall only be appointed as per the guidelines issued
in the previous years subject to permission and gratification of the
WP(C)Nos.21794 OF 2022
Asst.Director. In that view of the matter, the petitioners cannot have any
further grievance.
These writ petitions are closed.
Sd/-
RAJA VIJAYARAGHAVAN V
JUDGE
IAP
WP(C)Nos.21794 OF 2022
APPENDIX OF WP(C) 21822/2022
PETITIONER'S EXHIBITS:
Exhibit P1 TRUE COPY OF THE GO(RT)NO.2079/2017/G.EDN
DATED 28/06/2017
Exhibit P2 TRUE COPY OF THE GO(MS)1841/2018/G.EDN.
DATED 18-5-2018
Exhibit P3 TRUE COPY OF THE GO(RT) 2016/2019/GEDN DATED
3-6-2019
Exhibit P4 TRUE COPY OF THE GO(MS)4754/2021/GEDN DATED
22-10-2021
Exhibit P5 TRUE COPY OF THE GO(MS)88/2022/GEDN DATED
27-5-2022
Exhibit P6 TRUE COPY OF THE CIRCULAR NO.L1/1598/2022
DATED 8-6-2022 ISSUED BY THE 3RD RESPONDENT
RESPONDENTS' EXHIBITS:
NIL
WP(C)Nos.21794 OF 2022
APPENDIX OF WP(C) 21842/2022
PETITIONERS' EXHIBITS:
Exhibit P1 TRUE COPY OF THE GO(RT)NO.2079/2017/G.EDN
DATED 28.06.2017.
Exhibit P2 TRUE COPY OF GO(MS)1841/2018/G.EDN. DATED
18-5-2018.
Exhibit P3 TRUE COPY OF GO(RT) 2106/2019/GEDN DATED
3-6-2019.
Exhibit P4 TRUE COPY OF GO(MS)4754/2021/GEDN DATED 22-
10-2021.
Exhibit P5 TRUE COPY OF THE GO(MS)88/2022/GEDN DATED
27-5-2022.
Exhibit P6 TRUE COPY OF THE CIRCULAR NO.L1/1598/2022
DATED 8-6-2022 ISSUED BY THE 3RD
RESPONDENT.
RESPONDENTS' EXHIBITS:
NIL
WP(C)Nos.21794 OF 2022
APPENDIX OF WP(C) 21856/2022
PETITIONERS' EXHIBITS:
Exhibit P1 TRUE COPY OF THE GO(RT) NO.2079/2017/G.EDN.
DATED 28/06/2017.
Exhibit P2 TRUE COPY OF THE GO(MS) 1841/2018/G.EDN.
DATED 18/5/2018.
Exhibit P3 TRUE COPY OF THE GO(RT) 2016/2019/GEDN DATED
3/6/2019.
Exhibit P4 TRUE COPY OF THE GO(MS) 4754/2021/GEDN DATED
22/10/2021.
Exhibit P5 TRUE COPY OF THE GO(MS) 88/2022/GEDN DATED
27/5/2022.
Exhibit P6 TRUE COPY OF THE CIRCULAR NO.L1/1598/2022
DATED 8/6/2022 ISSUED BY THE 3RD RESPONDENT.
RESPONDENTS' EXHIBITS:
NIL
WP(C)Nos.21794 OF 2022
APPENDIX OF WP(C) 21882/2022
PETITIONERS' EXHIBITS:
Exhibit P1 TRUE COPY OF GO(RT)NO. 2079/2017/G.EDN
DATED 28/06/2017.
Exhibit P2 TRUE COPY OF GO(MS) 1841/2018/G.EDN. DATED
18-5-2018.
Exhibit P3 TRUE COPY OF GO(RT) 2016/2019/GEDN DATED
3-6-2019.
Exhibit P4 TRUE COPY OF GO(MS)4754/2021/GEDN DATED
22-10-2021.
Exhibit P5 TRUE COPY OF GO(MS)88/2022/GEDN DATED
27-5-2022.
Exhibit P6 TRUE COPY OF THE CIRCULAR NO.L1/1598/2022
DATED 8-6-2022 ISSUED BY THE 3RD
RESPONDENT.
RESPODNENTS' EXHIBITS:
NIL
WP(C)Nos.21794 OF 2022
APPENDIX OF WP(C) 21794/2022
PETITIONERS' EXHIBITS:
Exhibit P1 TRUE COPY OF THE GO(RT) NO.2079/2017/G.EDN
DATED 28.6.2017
Exhibit P2 TRUE COPY OF THE GO(MS)1841/2018/G.EDN.
DATED 18-5-2018
Exhibit P3 TRUE COPY OF THE GO(RT)2016/2019/GEDN DATED
3-6-2019
Exhibit P4 TRUE COPY OF THE GO(MS)4754/2021/GEDN DATED
22-10-2021
Exhibit P5 TRUE COPY OF THE GO(MS)88/2022/GEDN DATED
27-5-2022
Exhibit P6 TRUE COPY OF THE CIRCULAR NO.L1/1598/2022
DATED 8-6-2022 ISSUED BY THE 3RD RESPONDENT
RESPONDENTS' EXHIBITS:
NIL
WP(C)Nos.21794 OF 2022
APPENDIX OF WP(C) 22126/2022
PETITIONER'S EXHIBITS:
Exhibit P1 TRUE COPY OF THE GO(RT)NO.2079/2017/
G.EDN DATED 28.6.2017
Exhibit P2 TRUE COPY OF THE GO(MS)1841/2018/G.EDN
DATED 18-5-2018
Exhibit P3 TRUE COPY OF THE GO(RT)2016/2019/GEDN
DATED 3-6-2019
Exhibit P4 TRUE COPY OF THE GO(MS)4754/2021/GEDN
DATED 22-10-2021
Exhibit P5 TRUE COPY OF THE GO(MS)88/2022/GEDN
DATED 27-5-2022
Exhibit P6 TRUE COPY OF THE CIRCULAR
NO.L1/1598/2022 DATED 8-6-2022 ISSUED
BY THE 3RD RESPONDENT
RESPODNENTS' EXHIBITS
NIL
