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Sravan Sasikumar vs State Of Kerala
2022 Latest Caselaw 8704 Ker

Citation : 2022 Latest Caselaw 8704 Ker
Judgement Date : 7 July, 2022

Kerala High Court
Sravan Sasikumar vs State Of Kerala on 7 July, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
                         WP(C) NO. 21770 OF 2022
PETITIONERS:

    1       SRAVAN SASIKUMAR,
            AGED 23 YEARS
            S/O. SASIKUMAR K.K, KOLLAMMARUKUDIYIL HOUSE, MEMADANGU
            P.O, ARAKKUZHA, MUVATTUPUZHA 686 672.

    2       AJAY   KRISHNAN P.T,
            AGED   26 YEARS
            S/O.   UNNIKRISHNAN P.T, PUNNPRATHODI HOUSE, KADAMPUZHA
            P.O,   MALAPPURAM 676 553.

    3       ADITHYA U,
            AGED 22 YEARS
            D/O. MURALEEDHARAN, NADUVILEKOOTTUNKAL, S.N.PURAM P.O,
            ALAPPUZHA 688 582.

    4       SRUTHY J.K,
            AGED 22 YEARS
            D/O. JYOTHY, KUNNUPURATHVELI, SN PURAM P.O, ALAPPUZHA
            688 582.

    5       JOSHUA K JOSEY ,
            AGED 25 YEARS
            S/O. JOSEY E, KOLLASSANIYIL HOUSE, PATHIRAPPALLY P.O,
            ALAPPUZHA 688 521.

    6       ELDHOSE SUNNY,
            AGED 22 YEARS
            S/O. SUNNY V.K, KUNNATHU HOUSE, MULAKULAM P.O, KOTTAYAM
            686 610 .

    7       AMMU M.S,
            AGED 22 YEARS
            D/O. M.N. SATHEESAN, MATTATHIL HOUSE, CHARAMANGALAM,
            MAYITHARA P.O, CHERTHALA TALUK, ALAPPUZHA 688 539.

    8       JITHU JAMES,
            AGED 24 YEARS
            S/O. JAMES, VELLARATHIL HOUSE, KATTILAPPOVAM P.O, SN
            MUKHU, THRISSUR 680 028.
 WP(C) NO. 21770 OF 2022
                                 2

          BY ADVS.
          VARGHESE C.KURIAKOSE
          ALBIN A. JOSEPH
          SUSANTH SHAJI
          AMRITHA.J



RESPONDENTS:

    1     STATE OF KERALA,
          REPRESENTED BY ADDITIONAL CHIEF SECRETARY, DEPARTMENT
          OF HIGHER EDUCATION, SECRETARIAT, TRIVANDRUM 695 001.

    2     SREE SANKARACHARYA UNIVERSITY OF SANSKRIT,
          KALADY P.O, ERNAKULAM 683 574, REPRESENTED BY
          REGISTRAR.

    3     VICE CHANCELLOR,
          SREE SANKARACHARYA UNIVERSITY OF SANSKRIT, KALADY,
          ERNAKULAM-683574

    4     CONTROLLER OF EXAMINATION,
          SREE SANKARACHARYA UNIVERSITY OF
          SANSKRIT, KALADY, ERNAKULAM-683574

    5     THE CALICUT UNIVERSITY,
          TIRUR - CALICUT ROAD, THENHIPALAM,
          MALAPPURAM DISTRICT - 673635 REPRESENTED BY ITS
          REGISTRAR

          BY ADV SHRI.DINESH MATHEW J.MURICKEN, SC, SREE
          SANKARACHARYA UNIVERSITY OF SANSKRIT, KALADY




          ADV.PARVATHY K(GP) AND ADV.P C SASIDHARAN,SC C.UTY




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21770 OF 2022
                                     3



                              JUDGMENT

When this matter was called today, the

learned Standing Counsel for the University

submitted that there are 15 vacancies still

available and therefore, that the petitioners

can be allowed to make applications provided,

they have acquired and obtained all relevant

and necessary qualifications.

2. Sri.P.C.Sasidharan - learned Standing

Counsel for the Calicut University, however,

submitted that the results of the petitioners'

examinations in BPE Programme can only be

published on 25.08.2022.

Taking note of the afore submissions, I

order this writ petition with the following

directions:

a) The Calicut University will declare the

results of the BPE Programme of the petitioners

on or before 25.08.2022.

WP(C) NO. 21770 OF 2022

b) Sree Sankaracharya University of

Sanskrit will allow the petitioners to make

their applications to the MPES Programme until

31.08.2022, subject to all other conditions and

criterion being satisfied by them.

Sd/-

DEVAN RAMACHANDRAN JUDGE SAS

To be spoken to on 11.07.2022

This matter has been listed today at the

instance of Sri.P.C.Sasidharan - learned

Standing Counsel for the Calicut University,

who voiced an apprehension that the results of

the BPE Programme of the petitioners may not be

able to be declared before 30.08.2022.

In the afore judgment, I have granted time

till 25.08.2022 for the Calicut University to

complete the said evaluation. If they require

any further time, I leave them liberty to WP(C) NO. 21770 OF 2022

approach this Court before 25.08.2022, so that

appropriate orders can be issued.

I, however, make it clear that every

endeavour will be made by the Calicut

University to comply with the afore time

frames.

Sd/-

DEVAN RAMACHANDRAN JUDGE WP(C) NO. 21770 OF 2022

APPENDIX OF WP(C) 21770/2022

PETITIONERS' EXHIBITS

Exhibit P1 TRUE PHOTOSTAT COPY OF THE ACADEMIC CALENDER ISSUED BY UNIVERSITY OF CALICUT FOR THE YEAR 2020-21.

Exhibit P2 TRUE COPY OF THE COMMUNICATION DATED 28.05.2022 SHOWING THE SCHEDULE FOR THE CONDUCT OF TEACHING PRACTICE/PRACTICAL EXAMINATION FOR THE THIRD SEM BPED EXAM.

Exhibit P3 TRUE COPY OF THE NOTIFICATION ISSUED BY THE 2ND RESPONDENT IN ITS WEBSITE DATED 26.03.2022 SPECIFYING THE LAST DATE FOR APPLICATION AS 22.04.2022.

Exhibit P4 TRUE PHOTOSTAT COPY OF THE PROSPECTUS PUBLISHED BY THE 2ND RESPONDENT DATED 18.04.2022.

Exhibit P5 TRUE PHOTOSTAT COPY OF THE DOWN LOADED VERSION OF THE ONLINE APPLICATION PERTAINING TO THE 2ND PETITIONER DATED 11.04.2022.

Exhibit P6 TRUE PHOTOSTAT COPY OF THE PROVISIONAL RANK LIST ISSUED BY R2.

Exhibit P7 TRUE PHOTOSTAT COPY OF THE INTERVIEW MEMO ISSUED TO THE 2ND PETITIONER BY R2.

Exhibit P8 TRUE PHOTOSTAT OF THE NOTIFICATION DATED 06.06.2022 PUBLISHED BY THE 2ND RESPONDENT.

Exhibit P9 TRUE PHOTOSTAT COPY OF THE COMMON APPLICATION GIVEN BY 8 STUDENTS DATED 16.06.2022 WHICH INCLUDE PETITIONERS 1,2,3,4 AND 8.

Exhibit P10 TRUE COPY OF THE COMMON APPLICATION GIVEN BY THE STUDENTS DATED 27.06.2022 WHICH INCLUDE PETITIONERS 5,6 AND 7.

 
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