Latha Rajappan @ Latha ... vs The Authorized Officer
2022 Latest Caselaw 8698 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                       WP(C) NO. 19674 OF 2022
PETITIONER/S:

          LATHA RAJAPPAN @ LATHA KRISHNAKUMAR,
          AGED 59 YEARS
          W/O. KRISHNAKUMAR VASU, PADINJARE THOPPIL HOUSE,
          THATTARAMBALAM P.O., MAVELIKKARA, ALAPPUZHA DISTRICT-
          690103, (NOW RESIDING AT CHOTHI, NIRANAM P.O.,
          THIRUVALLA, PATHANAMTHITTA DISTRICT)
          BY ADV ANCHAL C.VIJAYAN


RESPONDENT/S:

    1     THE AUTHORIZED OFFICER,
          SOUTH INDIAN BANK LIMITED, REGIONAL OFFICE,
          THIRUVALLA, RAMANCHIRA, MUTHOOR P.O., PATHANAMTHITTA
          DISTRICT-689107.
    2     THE SOUTH INDIAN BANK LTD.,
          THIRUVALLA BRANCH, M.T. COMMERCIAL CENTER, T.K. ROAD,
          NEAR SCS JUNCTION, THIRUVALLA, PATHANAMTHITTA
          DISTRICT-689101, REPRESENTED BY ITS MANAGER.
          BY ADVS.
          SUNIL SHANKER
          SANDHRA.S


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).19674/22                          2



                                 JUDGMENT

Learned counsel for the petitioner seeks permission to withdraw the writ

petition. Permission granted. The writ petition is dismissed as withdrawn.

Sd/-

GOPINATH P.

JUDGE okb/6.7.22 //True copy// P.S. to Judge