Bijeesh Babu vs Biju C
2022 Latest Caselaw 8695 Ker

Con.Case(C) No.1278/2022                          1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                             THE HONOURABLE MR.JUSTICE N.NAGARESH
                 Wednesday, the 6th day of July 2022 / 15th Ashadha, 1944
                 CONTEMPT CASE(C) NO. 1278 OF 2022(S) IN WP(C)12847/2021

   PETITIONER/PETITIONER:


           BIJEESH BABU, AGED 34 YEARS,S/O.BABU AMBUJAKSHAN, "LAKSHMI VILASAM",
           VANMALA, VETTITHITTA P.O, PUNALUR, KOLLAM - 689 696.

         BY ADV. V.V.SURESH

   RESPONDENTS/RESPONDENTS NO 3 & 2 IN W.P.(C):


       1. BIJU C,THE MANAGER, FEDERAL BANK, PATHANAPURAM BRANCH,
          KOLLAM-689695.
       2. HARIKRISHNAN NAMBOODIRI.K, CHIEF EXECUTIVE OFFICER, NORKA CENTER,
          NORKA ROOTS, NEAR GOVT. GUEST HOUSE, THYCAUD,
          THIRUVANANTHAPURAM-695014.


        This Contempt of court case (civil) having come up for orders on
   06.07.2022, the court on the same day passed the following:

                                             ORDER

Standing Counsel representing the 2nd respondent submits that there is no direction against the 2nd respondent in the judgment dated 22.02.2022.

Post after two weeks.

Sd/- N.NAGARESH JUDGE

06-07-2022 /True Copy/ Assistant Registrar