Ninitha vs Saju
2022 Latest Caselaw 8694 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                               &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                  MAT.APPEAL NO. 690 OF 2019
  AGAINST THE JUDGMENT IN OP 454/2016 OF FAMILY COURT,
                           PALAKKAD
APPELLANT/S:

            NINITHA,
            AGED 30 YEARS
            D/O.LATE P.N.PRBHAKARAN, PARAKKAL HOUSE, THENUR
            P.O., PARALI, PALAKKAD DISTRICT.

            BY ADV VANAJA RAMASAMY



RESPONDENT/S:

    1       SAJU,
            AGED 40 YEARS
            S/O.RAMAKRISHNAN EZUTHACHAN, POTTAKADU HOUSE,
            MULLUKKARA, THRISSUR- 680853.

    2       RAMAKRISHNAN EZUTHACHAN,
            AGED 67 YEARS
            POTTAKADU HOUSE, MULLUKKARA, THRISSUR- 680853.

    3       RUGMINI,
            AGED 60 YEARS
            W/O.RAMAKRISHNAN EZUTHACHAN, POTTAKADU HOUSE,
            MULLUKKARA, THRISSUR- 680853.

    4       RAMESH,
            AGED 44 YEARS
            S/O.SREEAIYAPPAN, AYYANTHOKKARAN HOUSE,
            MULLURKARA, THRISSUR- 680853.

            BY ADV SRI.RAJESH SIVARAMANKUTTY




        THIS MATRIMONIAL APPEAL HAVING COME UP FOR ADMISSION
ON 06.07.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 MAT.APPEAL NO. 690 OF 2019




                     J U D G M E N T

The learned counsel for the appellant submits that

the parties have resolved their disputes out of Court and

therefore, the appellant is not interested in pursuing the

matter further. Accordingly, recording the said

submission, the appeal is dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SOPHY THOMAS JUDGE ms