Sapna.P.P vs Hareesh Kumar.A
2022 Latest Caselaw 8693 Ker

Mat.Appeal No.313/2022                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                               &
                            THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
             Wednesday, the 6th day of July 2022 / 15th Ashadha, 1944
                    IA.NO.1/2022 IN MAT.APPEAL NO. 313 OF 2022
              IA 01/2021 IN OP 1203/2019 OF FAMILY COURT,KOZHIKODE.
   PETITIONER/APPELLANT:

           SAPNA.P.P., AGED 47, D/O.LATE PADMANABHAN NAIR, "JAPA" MYTHRI NAGAR,
           NEAR SANGEETHA THEATRE, PERINTHALMANNA, MALAPPURAM DISTRICT, PIN-
           679 322

   RESPONDENT/RESPONDENT:

           HAREESH KUMAR.A., AGED 53, S/O.T.RAJAGOPALAN NAIR, "NIMEELITHAM",
           ERANHIKKAL P.O, ELATHUR AMSOM, KARANNUR DESOM, KOZHIKODE TALUK,
           KOZHIKODE DISTRICT (ELATHUR PSL) (KOZHIKKODE MUNSIFF COURT-1 LIMIT)
           PIN 673 303

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the exparte decree and judgment dated 27.01.2021 in O.P.No.1203 of 2019
   on the file of the Family Court, Kozhikode, till the disposal of the
   accompanying Matrimonial Appeal.
        This Application again coming on for orders, upon perusing the
   application and the affidavit filed in support thereof and this court's
   order dated 23/6/2022, and upon hearing the arguments of M/S.B.PREMNATH
   and SARATH M.S. Advocates for the applicant, and of M/S.V.V.SURENDRAN and
   P.A.HARISH Advocates for the respondent, the court passed the following:
                                      ORDER

Interim Order will continue.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

06-07-2022 /True Copy/ Assistant Registrar