E.T.Radhakrishnan vs Secretary, Grama Panchayat, ...
2022 Latest Caselaw 8692 Ker

WP(C) NO. 9583 OF 2012            1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
      WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                          WP(C) NO. 9583 OF 2012
PETITIONER/S:

               E.T.RADHAKRISHNAN
               AGED 42 YEARS
               EZHUMAVIL, KAVUMBHAM P.O., CHERUVALLY, PIN-686 519,
               KOTTAYAM DISTRICT.

               BY ADVS.
               SRI.V.B.PREMACHANDRAN
               SRI.S.MOHANDAS



RESPONDENT/S:

      1        SECRETARY, GRAMA PANCHAYAT, CHIRAKKADAVU
               CHIRAKKAKAM, PONKUNNAM P.O., KOTTAYAM DISTRICT, PIN-
               686 506. REPRESENTED BY ITS SECRETARY

      2        SECRETARY
               BLOCK PANCHAYAT, CHAMAMPATHAL P.O., KOTTAYAM
               DISTRICT, PIN-686 517.REPRESENTED BY ITS SECRETARY

               BY ADV SMT.SARITHA THOMAS




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9583 OF 2012                2




                          P.V.KUNHIKRISHNAN, J
                    --------------------------------------------
                         W.P.(C) No.9583 of 2012
                       --------------------------------------
                   Dated this the 6th day of July, 2022


                                 JUDGMENT

The counsel for the petitioner submitted that he is not

pressing the writ petition.

Therefore, this writ petition is dismissed as not pressed.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS