Biju Ninan vs The District Geologist
2022 Latest Caselaw 8691 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                       WP(C) NO. 19434 OF 2022
PETITIONER/S:

               BIJU NINAN
               AGED 45 YEARS
               S/O.NINAN, PARANKIMAMVILA, PUTHEN VEEDU,
               NELLIKKUNNAM, NELLIKKUNNAM P.O., PIN - 691 527.
               BY ADV M.R.SASITH

RESPONDENT/S:

    1          THE DISTRICT GEOLOGIST
               MINING AND GEOLOGY DEPARTMENT, KESAVANI KETHAM,
               ASRAMAM, KOLLAM - 691 001.
    2          THE SECRETARY
               SOUGHT TO BE IMPLEADED
OTHER PRESENT:

               SRI.SYAMANTHAK B S GP


        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME   UP    FOR
ADMISSION       ON   06.07.2022,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 W.P(C) No. 19434 of 2022         :2:




                           JUDGMENT

Dated this the 6st day of July, 2022

The learned counsel for the petitioner submits that the

petitioner does not want to prosecute the writ petition and a

not press memo is filed.

The writ petition is therefore dismissed as not pressed.

Sd/-

N. NAGARESH, JUDGE smm/08.07.2022