K.V.Tomy vs Sudha.P.R
2022 Latest Caselaw 8678 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
          Wednesday, the 6th day of July 2022 / 15th Ashadha, 1944
          CONTEMPT CASE(C) NO. 1269 OF 2022(S) IN WP(C)17663/2020

PETITIONERS/PETITIONERS:


  1. K.V.TOMY, AGED 74 YEARS, KANNANAIKKAL HOUSE, NADATHARA POST AND
     VILLAGE, THRISSUR DISTRICT - 680751
  2. FANCY TOMY, AGED 65 YEARS, W/O.K.V.TOMY, KANNANAIKKAL HOUSE, NH
     BYPASS, NADATHARA POST AND VILLAGE, THRISSUR DISTRICT - 680751

    BY ADVS.M/S.LINDONS C.DAVIS,E.U.DHANYA,SWATHY A.P.,

RESPONDENT/6TH RESPONDENT:


     SUDHA.P.R., THE SPECIAL DEPUTY COLLECTOR, (SLAO) AND COMPETENT
     AUTHORITY (LA), NHDP, TALUK OFFICE, THRISSUR - 680020


     This Contempt of court case (civil) having come up for orders on
06.07.2022, the court on the same day passed the following:

                                                          P.T.O
                                 RAJA VIJAYARAGHAVAN V, J.
                               -------------------------------------
                              Cont.Case (C) No.1269 of 2022
                              -------------------------------------------
                             Dated this the 6th day of July, 2022


                                                ORDER

The learned Government Pleader seeks an adjournment to get

instructions as to whether the directions in the judgment have been complied

with.

Post on 22.7.2022.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE

sru

06-07-2022 /True Copy/ Assistant Registrar