Balasubramanyan P vs M/S. Hindustan News Print
2022 Latest Caselaw 8667 Ker

OP(C) NO. 1584 OF 2017
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               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                  THE HONOURABLE MR.JUSTICE C.S.DIAS
    WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                        OP(C) NO. 1584 OF 2017
   AGAINST THE ORDER/JUDGMENT IN M.T. O.P. 122/2015 OF MUNNAR
                           SPECIAL TRIBUNAL
PETITIONER/S:

          BALASUBRAMANYAN P.
          AGED 67 YEARS
          S/O.POTHI NADAR, C.G.P.11/70,SURYANELLI KARA,
          CHINNAKANAL VILLAGE,UDUMBANCHOLA TALUK.

          BY ADV SRI.BABU PAUL



RESPONDENTS:

    1     M/S. HINDUSTAN NEWS PRINT
          HEAD OFFICE AT VELLOOR, KOTTAYAM,REPRESENTED BY ITS
          MANAGING DIRECTOR - 685 610.

    2     ZONAL MANAGER (FORESTRY)
          M/S.HINDUSTAN NEWS PRINT LTD., MUNNAR,KDH VILLAGE,
          DEVICULAM TALUK 682 612.

    3     SULFIKAR, FOREST CONTRACTOR
          UDIRATH HOUSE, KAVUMKARA BHAGAM,VELLOORKUNNAM KARA,
          MUVATTUPUZHA - 685 610.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 06.07.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1584 OF 2017
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                         JUDGMENT

The learned counsel appearing for the petitioner

submits that the original petition has become infructuous.

The submission is recorded. The original petition is

dismissed as infructuous.

Sd/-

                                     C.S.DIAS
ma/6.7.2022                            JUDGE
 OP(C) NO. 1584 OF 2017

APPENDIX OF OP(C) 1584/2017

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE PLAINT IN O.S.NO.98/2005 NOW TRANSFERRED AND RE NUMBERED AS M.T.(O.P) NO.122/15

EXHIBIT P2 TRUE COPY OF THE INTERIM ORDER O.P(C)NO.2002/16