Mannakancheri Ayisha vs The Special Tahsildar (Lr)
2022 Latest Caselaw 8666 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                       WP(C) NO. 21993 OF 2022


PETITIONER:

          MANNAKANCHERI AYISHA
          AGED 49 YEARS, W/O. ENTHEEN,
          CHERMUKIL HOUSE, KURUKA,
          KALPAKANCHERY, MALAPPURAM
          PIN - 676551.

          BY ADV P.T.SHEEJISH



RESPONDENTS:

    1     THE SPECIAL TAHSILDAR (LR)
          LAND TRIBUNAL TIRUR,
          CIVIL STATION, TIRUR P.O,
          MALAPPURAM DISTRICT, KERALA - 676101.

    2     THE VILLAGE OFFICER,
          KALPAKANCHERY VILLAGE,
          MALAPPURAM DISTRICT,
          KERALA, PIN - 676551.

          SRI. BIMAL K. NATH, SR.GOVT. PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21993 OF 2022
                                    2




                             T.R. RAVI, J.
             --------------------------------------------
                     W.P.(C). No. 21993 of 2022
               --------------------------------------------
                  Dated this the 6th day of July, 2022

                              JUDGMENT

The prayer made in the writ petition is for an early disposal of

S.M.No.1399 of 2022 pending before the 1st respondent.

In view of the directions which have already been issued by

this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of

2022, this writ petition is disposed of directing the 1 st respondent to

take up S.M.No.1399 of 2022 and dispose of the same within 24

months from the date of receipt of a copy of this judgment.

Sd/-

T.R. RAVI JUDGE

Pn WP(C) NO. 21993 OF 2022

APPENDIX OF WP(C) 21993/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE LAND TAX RECEIPT ISSUED BY THE 2ND RESPONDENT DATED 07.06.2022.

Exhibit P2 TRUE COPY OF CERTIFICATE OF SUOMOTO PROCEEDINGS IN SM NO. 1399/2022.