The Trichur District Marchants' ... vs The State Of Kerala
2022 Latest Caselaw 8665 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                        WP(C) NO. 25071 OF 2011
PETITIONER:

          THE TRICHUR DISTRICT MARCHANTS' ASSOCIATION
          REG NO.311/1986, THRISSUR DISTRICT, PIN 680 001
          REPRESENTED BY ITS PRESIDENT, DR.M.JAYAPRAKASH, AGED 62
          YEARS, S/O.KOCHUNNI NAIR, MULLAPILLY HOUSE, THRISSUR.
          BY ADV SRI.C.D.DILEEP


RESPONDENTS:

    1     THE STATE OF KERALA
          SECRETARY, DEPARTMENT LOCAL SELF GOVERNMENT,
          SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.
    2     THE THRISSUR CORPORATION,
          REP BY ITS
          SECRETARY, CORPORATION OFFICE,
          THRISSUR, PIN - 680 001
    3     KERALA AGRICULTURAL UNIVERSITY REP BY
          ITS REGISTRAR, VELLANIKKARA,
          THRISSUR, PIN - 680 654.
    4     LALOOR ANTI POLLUTION AGITATION FRONT
          LALOOR, THRISSUR, PIN - 680 003.
    5     PROF. PATHIYOOR GOPINATH,
          COORDINATOR,
          LALOOR MODEL PROJECT FOR
          WASTE MANAGEMENT (LAMPS),
          AGRICULTURAL UNIVERSITY, VELLANIKKARA,
          THRISSUR, PIN - 680 654.
          BY ADVS.
          SRI.K.S.MADHUSOODANAN
          SRI.P.K.RAKESH KUMAR
          SMT.M.A.RUXANA
          SRI. SANTHOSH P.PODUVAL, SC, THRISSUR CORPORATION
          SRI.ROBSON PAUL, SC, KERALA AGRICULTURAL UNIVERSITY
 WP(C) NO. 25071 OF 2011
                                2

            SRI.THOMAS CHAZHUKKARAN
            SRI.THUSHAR NIRMAL SARATHY
            SRI.M.M.VINOD KUMAR



            SMT. VIDYA KURIAKOSE, GP



     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME   UP    FOR
ADMISSION    ON   06.07.2022,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 25071 OF 2011
                                 3




                P.V.KUNHIKRISHNAN, J.
               ------------------------------
              W.P.(C).No. 25071 of 2011
       ----------------------------------------------
         Dated this the 06th day of July, 2022


                      JUDGMENT

When this writ petition came up for consideration,

the learned counsel appearing for the petitioner

submitted that the matter has become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

                                         P.V.KUNHIKRISHNAN
DM                                              JUDGE