Divakaran vs Radhamma
2022 Latest Caselaw 8662 Ker

RSA No.741/2021                                     1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                               PRESENT
                               THE HONOURABLE MRS.JUSTICE M.R.ANITHA
                        Wednesday, the 6th day of July 2022 / 15th Ashadha, 1944
                                  IA.NO.1/2021 IN RSA NO. 741 OF 2021
                             OS 350/2009 OF MUNSIFF COURT,KAYAMKULAM
                       AS 50/2013 OF III ADDITIONAL DISTRICT COURT, MAVELIKKARA
   PETITIONER/APPELLANT:

          DIVAKARAN, AGED 73 YEARS, S/O.KUNJU PILLAI, SUNITHALAYAM VEEDU, KARAZHMA MURI,
          VALLIKKUNNAM VILLAGE.

   RESPONDENTS/RESPONDENTS:

      1. RADHAMMA, AGED 71 YEARS, W/O.LATE GOPALAKURUP, ELAVAKATTU VEEDU, ILIPPAAKULAM
          MURI, VALLIKKUNNAM VILLAGE - 690 501.
      2. NIRMALA, AGED 45 YEARS, ELAVAKATTU VEEDU, ILIPPAKULAM MURI, VALLIKKUNNAM VILLAGE
          - 690 501.
      3. THULASEEDHARAN PILLAI, AGED 42 YEARS, S/O.GOPALAKURUP, ELAVAKATTU VEEDU,
          ILIPPAKULAM MURI, VALLIKKUNNAM VILLAGE - 690 501 (REPRESENTED BY COURT GUARDIAN,
          SRI.G.ASHOK KUMAR, ADVOCATE KAYAMKULAM).


          Application praying that in the circumstances stated in the affidavit filed therewith the
   High Court be pleased to stay the operation of the decree and judgment dated 24.03.2021 in
   AS.No.50 of 2013 of the Additional District Court-III, Mavelikkara, pending final disposal of
   this appeal.


          This Application again coming on for orders upon perusing the application and the
   affidavit filed in support thereof and this Court's order dated 06.04.2022 and upon hearing
   the arguments of M/S.GEORGE VARGHESE PERUMPALLIKUTTIYIL, A.R.DILEEP, P.J.JOE PAUL,
   MANU SRINATH & RAJAN G. GEORGE, Advocates for the petitioner and of
   SRI.J.OMPRAKASH,Advocate for Respondents 1 and 3, the court passed the following:

                                                ORDER

Interim order is extended for three months.

Sd/- M.R.ANITHA. JUDGE

06-07-2022 /True Copy/ Assistant Registrar