- Elampal Service Co Operative ... vs Mini Antony, I.A.S
2022 Latest Caselaw 8655 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
     WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                        CON.CASE(C) NO. 1020 OF 2022
 AGAINST THE ORDER/JUDGMENT IN WP(C) 17791/2021 OF HIGH COURT OF
                                      KERALA
PETITIONER/PETITIONER IN W.P.(C):

             ELAMPAL SERVICE CO OPERATIVE BANK LTD. NO.604,
             ELAMPAL.P.O., PUNALUR, KOLLAM DISTRICT - 691 322
             REPRESENTED BY ITS SECRETARY, P.MANI,
             AGED 56 YEARS, W/O.N.SASIDHARAN NAIR,
             MANGALATHU VEEDU, EDAYAM.P.O., PUNALUR
             , PIN - 691322

             BY ADV M.R.ANISON



RESPONDENT/1ST RESPONDENT:

             MINI ANTONY, I.A.S,
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             SECRETARY TO GOVERNMENT, DEPARTMENT OF CO-OPERATION,
             GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001



     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 06.07.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                   2
CON.CASE(C) NO. 1020 OF 2022




                        Sathish Ninan, J.
                 ==============================
                 Cont.Case (C).No.1020 of 2022
                   ==========================
              Dated this the 7th day of July, 2022

                               JUDGMENT

It is reported that the direction in the judgment has

since been complied with. The contempt case is closed.

Sd/-

Sathish Ninan, Judge rsr

CON.CASE(C) NO. 1020 OF 2022

APPENDIX OF CON.CASE(C) 1020/2022

PETITIONER ANNEXURES

Annexure A1 A CERTIFIED COPY OF THE JUDGMENT DATED 02.09.2021 IN W.P.(C) NO.17791/2021