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Aiswarya Rajagopal vs Thahasildar
2022 Latest Caselaw 8654 Ker

Citation : 2022 Latest Caselaw 8654 Ker
Judgement Date : 6 July, 2022

Kerala High Court
Aiswarya Rajagopal vs Thahasildar on 6 July, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
     WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                        WP(C) NO. 21243 OF 2022
PETITIONER/S:

          AISWARYA RAJAGOPAL
          AGED 27 YEARS
          CHEMBANKATTIL HOUSE, PUTHIRITHARA, PAZHAYANOOR,
          THRISSUR DISTRICT, PIN - 680587
          BY ADVS.
          U.JAYAKRISHNAN
          SOORAJ D.
          C.C.ANOOP


RESPONDENT/S:

          THAHASILDAR
          TALAPPILLY, KODUNGALLUR - SHORNUR RD, WADAKKANCHERY,
          KERALA, PIN - 680623
          BY ADV GOVERNMENT PLEADER


OTHER PRESENT:

          SR.GP.JOBY JOSEPH


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21243 OF 2022
                                  2

                          JUDGMENT

Dated this the 6th day of July, 2022

Learned counsel for the petitioner submits that the

issue involved is rendered infructuous. This is recorded and

the writ petition is dismissed as infructuous.

Sd/-

V.G ARUN JUDGE

SJ

 
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