Sujith A.K vs The Federal Bank Ltd
2022 Latest Caselaw 8652 Ker

OP(C) No.1611/2021                               1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                             THE HONOURABLE MR.JUSTICE C.S.DIAS

                Wednesday, the 6th day of July 2022 / 15th Ashadha, 1944

                                  OP(C) NO. 1611 OF 2021


         E.P. NO.65/2019 IN OS 363/2010 OF I ADDITIONAL SUB COURT, KOZHIKODE

   PETITIONERS/APPLICANTS/JUDGMENT DEBTORS:

      1. SUJITH A.K., AGED 42 YEARS, S/O.BALAN, 8/394, NADUVANCHALIL HOUSE,
         KURIYANCHERI BUILDINGS, NANMANDA-13, BALUSSERY, KOZHIKODE
         DISTRICT-673 613.

            AND ANOTHER

   RESPONDENT/RESPONDENT/DECREE HOLDER:

          THE FEDERAL BANK LTD., MAVOOR ROAD BRANCH, REPRESENTED BY ITS DEPUTY
          VICE PRESIDENT & DIVISION HEAD, FEDERAL BANK LTD., LCRD, KOZHIKODE
          DIVISION, KOZHIKODE-673.


        OP (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in E.P No.65/2019 in O.S No.363/2010 on the files
   of the Court of the Subordinate Judge, Kozhikode pending disposal of the
   Original Petition (Civil).


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   10.12.2021 and upon hearing the arguments of M/S.K.M.SATHYANATHA MENON &
   KAVERY S THAMPI, Advocates for the petitioners and of M/S MOHAN JACOB
   GEORGE, NIGI GEORGE, REENA THOMAS & P.V PARVATHY, Advocates for the
   respondent, the court passed the following:

                                     ORDER

Sri. Mohan Jacob george enters appearance for the respondent. The interim order dated 23.09.2021 will stand revived and extended by one month.

Sd/- C.S.DIAS, JUDGE

06-07-2022 /True Copy/ Assistant Registrar