Shan V.James vs Pushpagiri Institute Of Medical ...
2022 Latest Caselaw 8650 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
      THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
  WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944

                   WP(C) NO. 6328 OF 2016

PETITIONER/S:

           SHAN V.JAMES
           AGED 30 YEARS
           S/O. P.K.JAMES,
           PUTHENVEEDU HOUSE, VAKAYAR P.O.,
           KONNI, PATHANAMTHITTA DISTRICT-689 698.

           BY ADV SRI.N.RAGHURAJ

RESPONDENT/S:

    1      PUSHPAGIRI INSTITUTE OF MEDICAL SCIENCES & RESEARCH
           CENTRE
           THIRUVALLA, PATHANAMTHITTA DISTRICT-689 101.

    2      MAHATMA GANDHI UNIVERSITY
           PRIYADARSINI HILLS P.O., KOTTAYAM-686 560.

    3      THE CONTROLLER OF EXAMINATIONS
           MAHATMA GANDHI UNIVERSITY, PRIYADARSINI HILLS P.O.,
           KOTTAYAM-686 560.

    4      THE VICE CHANCELLOR
           MAHATMA GANDHI UNIVERSITY, PRIYADARSINI HILLS P.O.,
           KOTTAYAM-686 560.

    5      KERALA UNIVERSITY OF HEALTH SCIENCES
           MEDICAL COLLEGE P.O., THRISSUR DISTRICT-680 596.

           BY ADVS.
           SRI.P. SREEKUMAR, SC

           SRI SURIN GEORGE IPE SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 06.07.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 6328 OF 2016

                                      2


                                JUDGMENT

When this writ petition was taken up, the learned counsel appearing

for the petitioner submitted that the reliefs sought for in this writ petition

have become infructuous.

The above submission is recorded and this writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

avs