A.M.George @ Mathew George vs The Pindimana Gramapanchayath
2022 Latest Caselaw 8642 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                        WP(C) NO. 17571 OF 2012
PETITIONER:

          LISSY JOY
          AMBAZHAPPUMKUDIYIL,
          BHOOTHATHANKETTU P.O, ERNAKULAM DISTRICT.
          BY ADV SRI.P.SREEKUMAR


RESPONDENTS:

    1     DEPUTY DIRECTOR OF PANCHAYATHS
          KAKKANAD, ERNAKULAM DISTRICT - 682 021.
    2     THE SECRETARY
          PINDIMANA GRAMA PANCHAYATH, PINDIMANA,
          BHOOTHATHANKETTU, ERNAKULAM DISTRICT.
    3     SAJILAL
          THE SECRETARY, PINDIMANA GRAMA PANCHAYATH, PINDIMANA,
          BHOOTHATHANKETTU, ERNAKULAM DISTRICT.
    4     M.GEORGE @ MATHEW GEORGE
          AMBAZHAPPUMKUDIYIL, BHOOTHATHANKETTU P.O.,
          ERNAKULAM DISTRICT.
          BY ADVS.
          SRI.ALEXANDER JOSEPH
          SRI.ANTONY XAVIER
          SRI.DENU JOSEPH
          SRI.SAJI MATHEW



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.07.2022, ALONG WITH WP(C).5871/2012, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 17571 & 5871 OF 2012
                                 2



        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
     THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                  WP(C) NO. 5871 OF 2012
PETITIONER:

          A.M.GEORGE @ MATHEW GEORGE
          AGED 67 YEARS
          AMBAZHAPPUMKUDIYIL, BHOOTHATHANKETTU.P.O.,
          PINDIMANA, KOTHAMANGALAM.
          BY ADVS.
          SRI.SAJI MATHEW
          SRI.DENU JOSEPH
          SRI.ABLE C.KURIAN
          SRI.ANTONY XAVIER


RESPONDENTS:

    1     THE PINDIMANA GRAMAPANCHAYATH
          PINDIMANA, ERNAKLAM DISTRICT-686698.
          REPRESENTED BY ITS SECRETARY.
    2     THE DISTRICT MEDICAL OFFICER OF HEALTH
          ERNAKULAM DISTRICT, ERNAKULAM PIN-682011.
    3     THE SENIOR ENVIRONMENTAL ENGINEER
          KERALA STATE POLLUTION CONTROL BOARD,
          ERNAKULAM DISTRICT OFFICE, GANDHI NAGAR,
          ERNAKULAM-682020.
    4     THE SUB INSPECTOR OF POLICE
          KOTHAMANGALAM POLICE STATION, KOTHAMANGALAM,
          ERNAKULAM DISTRICT-686691.
    5     MR. JOY CHERIAN
          S/O. CHERIAN, AMBAZHAPPUMKUDIYIL,
          BHOOTHATHANKETTU.P.O.,
          ERNAKULAM DISTRICT-686691.
 WP(C) NO. 17571 & 5871 OF 2012
                                 3

    6      ADDL.R6: MRS.LISSY JOY
           W/O.MR.JOY CHERIAN,
           AMBAZHAPPUMKUDIYIL,
           BHOOTHATHANKETTU.P.O.,
           ERNAKULAM DISTRICT, PIN: 686691.
           (IS IMPLEADED AS PER ORDER DATED 7.77.12 IN
           I.A 14505/12)
           BY ADVS.
           C.H.ABDUL RASAC
           SRI.ALEXANDER JOSEPH



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.07.2022, ALONG WITH WP(C).17571/2012,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17571 & 5871 OF 2012
                                 4




               P.V.KUNHIKRISHNAN, J.
              ------------------------------
       W.P.(C).Nos. 17571 and 5871 of 2012
      ----------------------------------------------
        Dated this the 06th day of July, 2022


                      JUDGMENT

The counsel appearing for the petitioner in

W.P.(C)No.5871/2012 and the 4th respondent in

W.P.(C)No.17571/2012 submitted that the matter has

become infructuous. The poultry farm is not

functioning now.

In the light of the above submission, these two

writ petitions are dismissed as infructuous.

Sd/-

                                       P.V.KUNHIKRISHNAN
DM                                           JUDGE