Muhammed K.M vs V,R Premkumar
2022 Latest Caselaw 8638 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
         WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                       CON.CASE(C) NO. 930 OF 2022
   AGAINST THE ORDER/JUDGMENT IN WP(C) 14936/2021 OF HIGH COURT OF
                                 KERALA
PETITIONERS/PETITIONERS:

     1       MUHAMMED K.M
             AGED 59 YEARS
             S/O KUNHIMOIDEEN MUSLIAR , KARUMBIL MIKACHA HOUSE,
             KARUMBIL, VENNIYOOR P.O., THIRURANGADI,
             MALAPPURAM, PIN - 676 306

     2       JUVAIRIYA KARUMBIL MIKACHA,
             AGED 29 YEARS
             D/O ABDULLA KARUMBIL MIKACHA,
             KARUMBIL MIKACHA HOUSE ,KARUMBIL,
             VENNIYUR P.O., THIRURANGADI,
             MALAPPURAM, PIN - 676 306

             BY ADV K.V.GOPINATHAN NAIR


RESPONDENTS/RESPONDENTS:

     1       V.R. PREMKUMAR
             FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             AGED ABOUT 50 YEARS
             CHAIRMAN, REGIONAL TRANSPORT AUTHORITY
             MALAPPURAM, CIVIL STATION, UP HILL POST ,
             MALAPPURAM, PIN - 676 505

     2       SUJITHDAS. S
             FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             AGED ABOUT 50 YEARS
             DISTRICT POLICE CHIEF ,
             MEMBER REGIONAL TRANSPORT AUTHORITY,
             MALAPPURAM, CIVIL STATION, UP HILL POST,
             MALAPPURAM, PIN - 676505

     3       MP.JAMES
             FATHER'S NAME NOT KNOWN TO THE PETITIONER,
 CON.CASE(C) NO. 930 OF 2022
                                2

          AGED ABOUT 50 YEARS
          DISTRICT TRANSPORT COMMISSIONER, MEMBER ,
          REGIONAL TRANSPORT AUTHORITY, MALAPPURAM,
          CIVIL STATION, UP HILL POST,
          MALAPPURAM - 676505

    4     SURESH KUMAR.K.K
          FATHER'S NAME NOT KNOWN TO THE PETITIONER,
          AGED 54 YEARS
          THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
          MALAPPURAM , CIVIL STATION, UP HILL POST ,
          MALAPPURAM - 676505



          SR GP SRI V K SUNIL


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.07.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 930 OF 2022
                                 3


                            JUDGMENT

It is submitted that the judgment dated 13.08.2021 has been

complied with. No cause of action survives in this contempt

petition. Accordingly, closed.

Sd/-

AMIT RAWAL JUDGE nak CON.CASE(C) NO. 930 OF 2022

APPENDIX OF CON.CASE(C) 930/2022

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P.(C) NO: 14936 OF 2021 DATED 13.8.2021

Annexure A2 A TRUE COPY OF THE DECISION OF THE REGIONAL TRANSPORT AUTHORITY SIGNED FOR COMMUNICATION ON 11.4.2022