Ebi K. Poulose vs The District Collector
2022 Latest Caselaw 8614 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                        WP(C) NO. 6683 OF 2020
PETITIONER:

          EBI K. POULOSE
          AGED 42 YEARS
          S/O POULOSE, KIZHAKKUMTHALA HOUSE, CHELAMATTAM VILLAGE,
          CHELAMATTAM KARA, OKKAL P.O., ERNAKULAM DISTRICT.

          BY ADVS.
          LIJI.J.VADAKEDOM
          JOHNY CHERIAN
          REXY ELIZABETH THOMAS
          RAJEEV JYOTHISH GEORGE


RESPONDENTS:

    1     THE DISTRICT COLLECTOR
          COLLECTORATE, CIVIL STATION, KAKKANAD, ERNAKULAM
          DISTRICT, PIN-682 030

    2     THE EXECUTIVE ENGINEER,
          OFFICE OF THE EXECUTIVE ENGINEER, PWD ROADS & BRIDGES
          DEPARTMENT, THRIKKAKARA P.O., ERNAKULAM, PIN-682 021.

    3     THE SPECIAL TAHSILDAR (LA.),
          OFFICE OF THE SPECIAL TAHSILDAR (LA), NATIONAL HIGHWAY
          NO 2, ALUVA, PIN-683 101.

    4     STATE OF KERALA,
          REPRESENTED BY THE SECRETARY, PUBLIC WORKS DEPARTMENT,
          SECRETARIAT, THIRUVANANTHAPURAM-695 001.

          SMT. V. DEEPA. GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6683 OF 2020

                                      2



                             T.R. RAVI, J.
               --------------------------------------------

                      W.P.(C)No.6683 of 2020
                   --------------------------------------------
                Dated this the 06th day of July, 2022

                              JUDGMENT

When the case is taken up today, the petitioner seeks to

withdraw the writ petition with liberty to file a fresh petition.

The liberty is granted. The writ petition is dismissed as

withdrawn.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 6683 OF 2020

APPENDIX OF WP(C) 6683/2020

PETITIONER EXHIBITS

EXHIBIT P1 THE COPY OF THE REQUEST DATED 28.7.2017 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT-EXECUTIVE ENGINEER.

EXHIBIT P2 THE COPY OF THE LETTER NO A2-1013/14(1) DATED 21.12.2017 ISSUED BY THE 3RD RESPONDENT -TAHSILDAR (LA) TO THE 2ND RESPONDENT EXECUTIVE ENGINEER

EXHIBIT P3 THE COPY OF THE COMMUNICATION NO A2-561/12 DATED 17.4.2018 ISSUED BY THE 2ND RESPONDENT-EXECUTIVE ENGINEER TO THE 1ST RESPONDENT DISTRICT COLLECTOR

EXHIBIT P4 THE COPY OF THE COMMUNICATION NO.

DCEKM/6487/2017-C1 DATED 13.8.2018 ISSUED BY THE 1ST RESPONDENT -DISTRICT COLLECTOR TO THE 2ND RESPONDENT-EXECUTIVE ENGINEER.