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Abbas Ali vs Director Of Panchayaths
2022 Latest Caselaw 8569 Ker

Citation : 2022 Latest Caselaw 8569 Ker
Judgement Date : 6 July, 2022

Kerala High Court
Abbas Ali vs Director Of Panchayaths on 6 July, 2022
WP(C) NO. 22679 OF 2020            1




                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                          WP(C) NO. 22679 OF 2020
PETITIONER/S:

               ABBAS ALI
               AGED 52 YEARS
               S/O. AHAMMEDUTTY PANNIKKODAN HOUSE, PATHAPIRIYAM
               EDVANNA P.O. MALAPPURAM DISTRICT 676 123.

               BY ADVS.
               K.MOHANAKANNAN
               SMT.T.V.NEEMA



RESPONDENT/S:

      1        DIRECTOR OF PANCHAYATHS
               PUBLIC OFFICE BUILDING, MUSEUM P.O.
               THIRUVANANTHAPURAM 695 033.

      2        DEPUTY DIRECTOR OF PANCHAYATH,
               CIVIL STAION RD, UP HILL, MALAPPURAM 676 505.,

      3        STATION HOUSE OFFICER,
               EDAVANA POLICE STATION, MALAPPURAM 676 541.

      4        GEOLOGIST DEPARTMENT OF MINING AND GEOLOGY,
               MINI CIVIL STATION, NEAR DISTRICT COURT,
               VELLARANGAL, MANJERI, KERALA 676 517.

      5        EDAVANA GRAMA PANCHAYATH
               REPRESENTED BY ITS SECRETARY , EDAVANNA P.O.
               MALAPPURAM DISTRICT 676 541.

      6        THE SECRETARY
 WP(C) NO. 22679 OF 2020                 2




               EDAVANNA GRAMA PANCHAYATH EDAVANNA P.O. MALAPPURAM
               DISTRICT 676 541.

      7        HE PANCHAYATH COMMITTEE
               REPRESENTED BY ITS PRESIDENT, EDAVANNA GRAMA
               PANCHAYATH EDAVANNA P.O MALAPPURAM DISTRICT 676 541.

      8        MUJEEB RAHMAN,
               S/O. VEERAN, ARAYILAKATH HOUSE, EDAVANNA P.O.
               MALAPPURAM DISTRICT 676 541.

      9        HABEEB RAHMAN,
               S/O. VEERAN, ARAYILAKATH HOUSE, EDAVANNA P.O.
               MALAPPURAM DISTRICT 676 541.

     10        FATHIMA SUHARA,
               D/O.VEERAN, ARAYILAKATH HOUSE, EDAVANNA P.O.
               MALAPPURAM DISTRICT 676 541.

     11        NAMSHID,
               S/O. VEERAN ARAYILAKATH HOSE, EDAVANNA P.O.
               MALAPPURAM DISTRICT 676 541.

              BY ADVS.
              SRI.K.M.SATHYANATHA MENON
              SRI.P.SAMSUDIN
              SRI.M.ANUROOP
              SMT.KAVERY S THAMPI,
              SMT.VIDYA KURIAKOSE, GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   06.07.2022,          THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 22679 OF 2020               3




                         P.V.KUNHIKRISHNAN, J
                   --------------------------------------------
                       W.P.(C) No.22679 of 2020
                      --------------------------------------
                  Dated this the 6th day of July, 2022


                                JUDGMENT

The learned counsel for the petitioner submitted that he

wants to withdraw this writ petition.

Therefore, this writ petition is dismissed as withdrawn.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

 
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