Aiju Thomas vs Lekshmy D
2022 Latest Caselaw 8541 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                         CON.CASE(C) NO. 1914 OF 2021
 AGAINST THE ORDER/JUDGMENT IN WP(C) 13859/2021 OF HIGH COURT OF
                                       KERALA
PETITIONER:

             AIJU THOMAS
             AGED 41 YEARS
             S/O. C.J.THOMAS (LATE), CHARUVILAYIL HOUSE,
             MANAKALA P.O., ADOOR-691551, PATHANAMTHITTA DISTRICT.
             BY ADVS.
             M.U.VIJAYALAKSHMI
             K.JAJU BABU (SR.)
             BRIJESH MOHAN
RESPONDENT:

             LEKSHMY D
             D/O. CHANDRASEKHARA KURUKKAL,
             AGE NOT KNOWN TO THE PETITIONER, SECRETARY,
             ERATHU GRAMA PANCHAYATH, VADAKKADATHUKAVU P.O.,
             ADOOR, PATHANAMTHITTA-691524.
             SRI.K.SHAJ


     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 06.07.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 1914 OF 2021

                                      2




                               JUDGMENT

Dated this the 6th day of July, 2022

This contempt of court case is closed, without prejudice to the

contentions of the petitioner on the merits of the matter.

Sd/-

ANU SIVARAMAN JUDGE NP CON.CASE(C) NO. 1914 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

Annexure A TRUE COPY OF THE WRIT PETITION (C) NO.

13859/2021 ALONG WITH EXHIBITS P1 TO P4 (EXCLUDING EXT.P5).

Annexure B TRUE COPY OF THE COUNTER AFFIDAVIT IN WRIT PETITION (C) NO.13859/2021 ALONG WITH EXT.R3(A) (EXCLUDING EXTS. R3(B) TO R3(D)).

Annexure C TRUE COPY OF THE RESOLUTION OF THE PANCHAYATH COMMITTEE DATED 8.5.2021. Annexure D CERTIFIED COPY OF THE JUDGMENT DATED 7.9.2021 IN WRIT PETITION (C) NO.13859/2021 OF THIS HON'BLE COURT. Annexure E TRUE COPY OF THE COVERING LETTER DATED 15.9.2021 ISSUED BY THE COUNSEL FOR THE PETITIONER TO THE RESPONDENT ALONG WITH ACKNOWLEDGMENT CARD.

Annexure F TRUE COPY OF THE PROCEEDINGS VIDE NO.A4/2210/2020 DATED 5.10.2021 ISSUED BY THE RESPONDENT.

Annexure G TRUE COPY OF THE REQUEST DATED 22.10.2021 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT ALONG WITH RECEIPT.

RESPONDENT'S/S EXHIBITS: NIL