A.Nizamudeen vs Anand Singh Ias
2022 Latest Caselaw 8503 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
     WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                      CON.CASE(C) NO. 1229 OF 2021
 AGAINST THE ORDER/JUDGMENT IN WP(C) 23830/2020 OF HIGH COURT OF
                                 KERALA
PETITIONER/S:

          A.NIZAMUDEEN
          AGED 57 YEARS
          S/O.ALIKKANNU, THOPPIL VEEDU, THOLIKUZHI, ADAYAMON P.O,
          KILIMANOOR, THIRUVANANTHAPURAM - 695 614, MANAGING
          DIRECTOR OF THOPPIL CONTRACTORS (INDIA) PVT.LTD.,
          THOLIKKUZHY, ADAYAMON P.O., KILIMANOOR,
          THIRUVANANTHAPURAM.
          BY ADV AJITH KRISHNAN


RESPONDENT/S:

    1     ANAND SINGH IAS
          (AGE AND FATHERS NAME NOT KNOW TO THE PETITIONER),
          PRINCIPAL SECRETARY, STATE OF KERALA, PUBLIC WORKS
          DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
          - 695 001.
    2     AJITH RAMACHANDRAN
          (AGE AND FATHERS NAME NOT KNOW TO THE PETITIONER),
          CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT (ROADS), PUBLIC
          OFFICE, THIRUVANANTHAPURAM - 695 033.
    3     SUDHA
          (AGE AND FATHERS NAME NOT KNOW TO THE PETITIONER),
          SUPERINTENDING ENGINEER, PUBLIC WORKS DEPARTMENT ROADS
          (SC), PUBLIC OFFICE, THIRUVANANTHAPURAM - 695 033.
    4     JYOTHI
          (AGE AND FATHERS NAME NOT KNOW TO THE PETITIONER)
          EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT (ROADS
          DIVISION), P.M.G.JUNCTION, THIRUVANANTHAPURAM - 695
          033.
    5     SAJITH
          (AGE AND FATHERS NAME NOT KNOW TO THE PETITIONER) THE
          ASSISTANT EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT,
          ROADS SUB DIVISION, NEDUMANGAD, THIRUVANANTHAPURAM -
          695 541.
    6     SINDHU
          (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER)
          MANAGING DIRECTOR, THE KERALA STATE CONSTRUCTION
 CON.CASE(C) NO. 1229 OF 2021
                               2

         CORPORATION LIMITED, 30/1521-A BAY UNDER THE
         BRIDGE, NORTHERN SIDE RAILWAY, PONNURUNNI,
         VYTTILA, ERNAKULAM - 682 019.
    7    RAMA
         (AGE AND FATHER'[S NAME NOT KNOW TO THE
         PETITIONER) GENERAL MANAGER, KERALA STATE
         CONSTRUCTION CORPORATION LIMITED, 30/1521-A BAY
         UNDER THE BRIDGE, NORTHERN SIDE OF RAILWAY,
         PONNURUNNI, VYTTILA, ERNAKULAM - 682 019.
         BY ADVS.
         GOVERNMENT PLEADER
         M.RAJAGOPALAN NAIR
         G.BIJU


OTHER PRESENT:

         SR.GP.JOBY JOSEPH


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.07.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 1229 OF 2021
                                     3

                               JUDGMENT

Dated this the 6th day of July, 2022

In view of the payment effected, the contempt of court case is

closed, reserving the petitioner's liberty to move afresh, if

warranted.

Sd/-

V.G ARUN JUDGE

SJ CON.CASE(C) NO. 1229 OF 2021

APPENDIX OF CON.CASE(C) 1229/2021

PETITIONER ANNEXURES Annexure A CERTIFIED COPY OF THE JUDGMENT DATED 04/02/2021 IN WP(C) NO.2383/2020 ON THE FILE OF THIS HON'BLE COURT.