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Maria T.Vadakkumcheril vs The Mahatma Gandhi University
2022 Latest Caselaw 8497 Ker

Citation : 2022 Latest Caselaw 8497 Ker
Judgement Date : 6 July, 2022

Kerala High Court
Maria T.Vadakkumcheril vs The Mahatma Gandhi University on 6 July, 2022
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
      THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
  WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944

                      WP(C) NO. 3793 OF 2016

PETITIONER/S:

           MARIA T.VADAKKUMCHERIL
           AGED 23 YEARS
           D/O.THAMBY VARGHESE,
           VADAKKUMCHERIL HOUSE, HOSTEL JUNCTION,
           MUVATTUPUZHA P.O., PIN-686661.

           BY ADV SRI.P.C.SASIDHARAN

RESPONDENT/S:

    1      THE MAHATMA GANDHI UNIVERSITY
           PRIYADARSHINI HILLS, ATHIRAMPUZHA P.O.,
           KOTTAYAM-686562.

    2      THE CONTROLLER OF EXAMINATIONS
           MAHATMA GANDHI UNIVERSITY, KOTTAYAM-686562.

    3      THE PRINCIPAL
           ILAHIA COLLEGE OF ENGINEERING AND TECHNOLOGY,
           MULAVOOR P.O., MUVATTUPUZHA-686661.

           BY ADVS.


           SRI SURIN GEORGE IPE SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 06.07.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 3793 OF 2016

                                      2


                                 JUDGMENT

This writ petition was filed seeking directions to the respondents to

issue hall ticket to the petitioner and permit her to appear for the 1st

Semester MBA Examination and for incidental reliefs.

2. When the matter came up for admission, this Court by an

interim order directed the respondents to provisionally permit the petitioner

to appear for the Examination.

3. The said order has worked itself out and nothing further

survives.

In that view of the matter, the interim order dated 01.02.2016 is

made absolute and this writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

avs WP(C) NO. 3793 OF 2016

APPENDIX OF WP(C) 3793/2016

PETITIONER EXHIBITS

P1 : TRUE COPY OF THE IDENTITY CARD ISSUED BY THE COLLEGE.

P2 : TRUE COPY OF THE RESULT SHEET OF THE 4TH SEMESTER SUPPLEMENTARY B.TECH COURSE.

P3 : TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE OF B.TECH COURSE.

P4 : TRUE COPY OF THE CONSOLIDATED MARK SHEET/GRADE CARD OF THE 8TH SEMESTER B.TECH DEGREE.

P5 : TRUE COPY OF THE ATTENDANCE SHEET OF THE PETITIONER IN THE MBA COURSE SHOWING 89.25% ATTENDANCE.

P6 : TRUE COPY OF THE FEE RECEIPTS ISSUED BY THE COLLEGE.

P6A : TRUE COPY OF THE FEE RECEIPTS ISSUED BY THE COLLEGE.

P6B : TRUE COPY OF THE FEE RECEIPTS ISSUED BY THE COLLEGE.

P7 : TRUE COPY OF THE LIST OF STUDENTS FORWARD BY THE COLLEGE.

P7A : TRUE COPY OF THE FEE RECEIPT.

P8 : TRUE COPY OF THE JUDGMENT IN WPC 9164/2014.

P9 : TRUE COPY OF THE OBJECTION DT.11-3-2014 RAISED BY THE UNIVERSITY.

 
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