Citation : 2022 Latest Caselaw 8495 Ker
Judgement Date : 6 July, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
WP(C) NO. 36740 OF 2017
PETITIONER/S:
PARVATHY P.B.
AGED 25 YEARS
D/O.PRABHAKARAN M.K.,SREEPRABHA P.O,
KARUVASSERY, KOZHIKODE - 673010
BY ADVS.
SRI.P.B.KRISHNAN
SRI.P.M.NEELAKANDAN
SRI.SABU GEORGE
SRI.P.B.SUBRAMANYAN
RESPONDENT/S:
1 UNIVERSITY OF CALICUT
CALICUT UNIVERSITY P.O, MALAPPURAM 673635,
REPRESENTED BY ITS VICE CHANCELLOR.
2 CONTROLLER OF EXAMINATION
UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O,
MALAPPURAM 673635.
3 KMCT MEDICAL COLLEGE
MANASSERY, MUKKAM, KOZHIKODE 673602,
REPRESENTED BY ITS PRINCIPAL.
4 BOARD OF ADJUDICATION OF STUDENTS GRIEVANCES,
UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O,
MALAPPURAM 673635, REPRESENTED BY ITS CHAIRMAN,
VICE CHANCELLOR, UNIVERSITY OF CALICUT.
BY ADVS.
SRI.AMAL KASHA
SRI.T.B.HOOD
SMT.M.ISHA
SRI.P.C SASIDHARAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 36740 OF 2017 2
JUDGMENT
When this writ petition was taken up, the learned counsel
appearing for the petitioner submitted that the prayers sought for in
this writ petition have become infructuous.
The above submission is recorded and this writ petition is closed
as infructuous.
Sd/-
RAJA VIJAYARAGHAVAN V sru JUDGE
APPENDIX OF WP(C) 36740/2017
PETITIONER'S EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE ORDER DATED 20.10.2016 IN WPC.NO. 32388/2016.
EXHIBIT P2 A TRUE COPY OF THE JUDGMENT DATED 06.03.2017 IN WPC.NO. 34275/2016 AND WPC. 32388/2016.
EXHIBIT P3 A TRUE COPY OF THE ORDER DATED 23.03.2017 IN WPC.NO. 34275/2016 AND WPC. 32388/2016.
EXHIBIT P4 A TRUE COPY OF THE MEMORANDUM OF MARK LIST DATED 31.03.2017.
EXHIBIT P5 A TRUE COPY OF THE LETTER DATED 24.04.2017 ISSUED BY RESPONDENT NO.2.
EXHIBIT P6 A TRUE COPY OF THE ORDER DATED 12.05.2017 IN WPC.NO. 15872/2017.
EXHIBIT P7 A TRUE COPY OF THE JUDGMENT DATED 01.11.2017 IN WPC.NO.15872/2017.
EXHIBIT P8 A TRUE COPY OF THE REPRESENTATION DATED 04.11.2017
EXHIBIT P9 A TRUE COPY OF THE ACKNOWLEDGEMENT CARDS.
EXHIBIT P10 A TRUE COPY OF THE NOTIFICATION DATED 01.11.2017 ISSUED BY THE UNIVERSITY OF CALICUT.
EXHIBIT P11 A TRUE COPY OF THE REPRESENTATION DATED 09.11.2017.
EXHIBIT P12 A TRUE COPY OF THE REPRESENTATION DATED 10.11.2017.
EXHIBIT P13 A TRUE COPY OF THE REPRESENTATION DATED 11.11.2017.
RESPONDENTS EXHIBITS : NIL
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