Joice Mathew George vs The Principal, Mar Augusthinose ...
2022 Latest Caselaw 8494 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
        WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                         WP(C) NO. 9402 OF 2017
PETITIONER/S:

           JOICE MATHEW GEORGE
           AGED 20 YEARS
           S/O.MATHEW GEORGE, PUTHENPURACKAL HOUSE,
           DEVAGIRI, IDUKKI - 685 552. (VITH SEM.B.B.A.ROLL
           NO.140021037482).

           BY ADVS.
           SRI.G.SANTHOSH KUMAR (P).
           SRI.LEYO SEBASTIAN

RESPONDENT/S:

     1     THE PRINCIPAL, MAR AUGUSTHINOSE COLLEGE
           RAMAPURAM BAZAR.P.O., KOTTAYAM- 686 576.

     2     THE VICE-CHANCELLOR
           MAHATMA GANDHI UNIVERSITY, PRIYADARSINI HILLS.P.O.,
           ATHIRAMPUZHA, KOTTAYAM - 686 560.

     3     THE CONTROLLER OF EXAMINATIONS
           MAHATMA GANDHI UNIVERSITY, PRIYADARSINI HILLS.P.O.,
           ATHIRAMPUZHA, KOTTAYAM - 686 560.

     4     THE ASSISTANT REGISTRAR
           MAHATMA GANDHI UNIVERSITY, PRIYADARSINI HILLS P.O.,
           ATHIRAMPUZHA, KOTTAYAM - 686 560.

           BY ADVS.
           SRI.BABY ISSAC ILLICKAL
           SRI.ASOK M. CHERIAN, SC



           SRI SURIN GEORGE IPE, SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION       ON
06.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9402 OF 2017               2



                                   JUDGMENT

When this matter was taken up, the learned counsel appearing

for the petitioner submitted that the prayers sought for in this writ

petition have become infructuous.

The above submission is recorded and this writ petition is closed

as infructuous.

Sd/-

                                          RAJA VIJAYARAGHAVAN V
sru                                             JUDGE



                         APPENDIX OF WP(C) 9402/2017

PETITIONER'S EXHIBITS :

EXHIBIT P1               TRUE COPY OF IDENTITY CARD ISSUED BY THE 1ST
                         RESPONDENT.

EXHIBIT P2               TRUECOPY OF THE HALL TICKET DATED 01/10/2016
                         ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P3               TRUE COPY OF THE LETTER DATED 04/10/2016 ISSUED

BY THE 1ST RESPONDENT TO THE 3RD RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE PAY-IN-SLIP.

EXHIBIT P5 TRUE COPY OF THE EXPLANATION DATED 16/01/2017.

EXHIBIT P6 TRUE COPY OF THE ENQUIRY REPORT DATED 19/01/2017.

EXHIBIT P7 TRUE COPY OF THE FORWARDING REPORT DATED 23/01/2017 ISSUED BY THE 1ST RESPONDENT TO THE 3RD RESPONDENT.

EXHIBIT P8 TRUE COPY OF THE SHOW CAUSE NOTICE DATED 02/02/2017.

EXHIBIT P9 TRUE COPY OF THE PAY-IN-SLIP.

EXHIBIT P10 TRUE COPY OF THE APPLICATION DATED 16/02/2017.

EXHIBIT P11 TRUE COPY OF THE MEDICAL CERTIFICATE DATED 18/03/2017.

RESPONDENTS EXHIBITS : NIL