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The Adat Farmers Co-Oprative Bank ... vs The Joint Registrar Of Co-Op ...
2022 Latest Caselaw 8490 Ker

Citation : 2022 Latest Caselaw 8490 Ker
Judgement Date : 6 July, 2022

Kerala High Court
The Adat Farmers Co-Oprative Bank ... vs The Joint Registrar Of Co-Op ... on 6 July, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
             THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                          WP(C) NO. 38905 OF 2016
PETITIONER:

              THE ADAT FARMERS' CO-OPERATIVE BANK LTD. NO.R.689
              PURANAATTUKARA P.O., THRISSUR DISTRICT-680551,
              REPRESENTED BY THE MANAGING DIRECTOR.
no




              BY ADV SRI.GEORGE POONTHOTTAM


RESPONDENTS:

     1        THE JOINT REGISTRAR OF CO-OP SOCIETIES (GENERAL)
              THRISSUR-680 003.
     2        K.S.RAMACHANDRAN
              SENIOR INSPECTOR AND ENQUIRY OFFICER, OFFICE OF
              ASSISTANT REGISTRAR OF CO-OPERATIVE
              SOCIETIES(GENERAL), THRISSUR-680 003.
              BY ADV GOVERNMENT PLEADER



      THIS    WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON

06.07.2022, ALONG WITH WP(C).14016/2017, 33063/2017, THE COURT ON THE SAME

DAY DELIVERED THE FOLLOWING:
                                      2



W.P.(C)No. 38905 of 2016.




                              JUDGMENT

Dated this the 6th day of July, 2022.

By efflux of time this matter has certainly become

infructuous, I, therefore, close this writ petition, however,

leaving liberty to the petitioner to impel any relevant

aspect when the connected matters, namely W.P.

(C).Nos.15859 of 2018 and 14609 of 2020, are heard and

disposed of.

Sd/-

DEVAN RAMACHANDRAN JUDGE

Raj/07.07.2022.

W.P.(C)No. 38905 of 2016.

APPENDIX OF WP(C) 38905/2016

PETITIONER EXHIBITS EXHIBIT P1: TRUE COPY OF THE ORDER NO.CRP 4383/2016 DATED 9.9.2016 PASSED BY THE IST RESPONDENT.

EXHIBIT P2: TRUE COPY OF THE ORDER NO.CRP 6845/11 DATED 4.1.2012 PASSED BY THE IST RESPONDENT.

EXHIBIT P3: TRUE COPY OF THE COMMUNICATION DATED 26.9.2016 GIVEN BY THE 2ND RESPONDENT REQUIRING THE PETITIONER TO PROVIDE THE DETAILS.

EXHIBIT P4: TRUE COPY OF THE LETTER GIVEN ON 18.10.2016 ISSUED BY THE PRESIDENT OF THE PETITIONER BANK.

EXHIBIT P5: TRUE COPY OF THE SPECIAL REPORT SUBMITTED BY THE DEPARTMENTAL AUDITOR OF THE SOCIETY.

 
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