Arya Vijayan vs State Of Kerala
2022 Latest Caselaw 8488 Ker

                IN THE HIGH COURT OF KERALA   AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR. JUSTICE RAJA    VIJAYARAGHAVAN V
        WEDNESDAY, THE 6TH DAY OF JULY 2022   / 15TH ASHADHA, 1944
                        WP(C) NO. 33735 OF    2017
PETITIONER/S:

     1     ARYA VIJAYAN
           D/O VIJAYAN K.K, KOOVACHIRA HOUSE,
           THOPPUMPADY P.O, ERNAKULAM.

     2     SURYA GAYATHRI S
           ANAMBLAYITHARA, POONITHURA P.O, ERNAKULAM.

     3     SAJAN S.
           GOURISANKARAM, KANDANADU P.O, TRIPUNITHURA,
           ERNAKULAM.

     4     ARJUN BABU
           CHARAMTHOTTIYIL KIZHATADIYOOR, P.O PALA, KOTTAYAM.

     5     ABHIJITH ARUN
           PULIMOOTTIL PARAMBIL, THIRUVALLA,P.O. PATHANAMTHITTA.

     6     REVATHY SREEKUMAR
           THENKOTTU PUTHANVEED, KUNDARA, P.O. KOLLAM.

     7     MIDHU KRISHNA
           PUTHUPARAMBIL MADAPPALLY P.O, KOTTAYAM.

     8     RADHIKA R
           PADINJAREKATTUNKAL THUMPOLY, P.O.ALAPPUZHA.

     9     RESHMA C.R
           CHAKKONPARAMBIL, PONEKKARA P.O, ERNAKULAM.

    10     AKHILA ARAVINDAN
           PUTHENPALLY MADAPPALLY P.O, KOTTAYAM.

    11     GOPIKA T.R
           THAMBANPARAMBIL CHERPU-680561.

    12     AKHILA PRASAD
           PARAVILA VEEDU, VELIYAM WEST P.O, KOLLAM.

    13     MILEVA SHERIN
           RAJU RAJUBHAVANAM, CHARUMOODU, P.O ALAPPUZHA.

    14     SAMBHU P.M
           PULLIKKETHARA, PERINGARA, THIRUVALLA P.O,PATHANAMTHITTA.
 WP(C) NO. 33735 OF 2017          2

    15      MANIKANDAN T
            THENNAMPARA, THRISSUR P.O, THRISSUR.

    16      ABBAD RAM MOHAN
            KEERIKUNNEL, KUREEKADU P.O, ERNAKULAM.

    17      ASWATHI K.R
            ANJALI HOUSE, KARUVISSERY P.O, KOZHIKODE.

    18      NILU P.S
            PARAPPURATHU, NANDIKKARA P.O, THRISSUR.

    19      KRISHNA PRIYA A.R
            ASSARIPARAMBU, PAZHATHOTTAM PO-683565.

    20      REETHA RADHAKRISHNAN
            RAS, THEKKUMKARA, PULLICHIRA P.O. KOLLAM.

            BY ADV SRI.S.R.SREEJITH

RESPONDENT/S:

     1      STATE OF KERALA
            REPRESENTED BY SECRETARY, DEPARTMENT OF EDUCATION,
            KERALA GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM- 695001.

     2      THE VICE CHANCELLOR
            MAHATMA GANDHI UNIVERSITY, KOTTAYAM - 686001.

     3      THE RADHA LEKSHMI VILASAM COLLEGE OF MUSIC AND FINE ARTS
            REPRESENTED BY ITS PRINCIPAL, TRIPUNITHURA,
            ERNAKULAM - 682301.

            BY ADV SRI.ASOK M. CHERIAN, SC

            SRI SURIN GEORGE IPE, SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION           ON
06.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 33735 OF 2017                3




                                    JUDGMENT

When this writ petition was taken up, the learned counsel

appearing for the petitioners submitted that the prayers sought for in

this writ petition have become infructuous.

The above submission is recorded and this writ petition is closed

as infructuous.

Sd/-

RAJA VIJAYARAGHAVAN V sru JUDGE

APPENDIX OF WP(C) 33735/2017

RESPONDENTS EXHIBITS

ANNEXURE R3A A TRUE PHOTOCOPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONERS ALONG WITH A FORWARDING LETTER.

ANNEXURE R3B A TRUE PHOTOCY OF THE EMAIL COMMUNICATION FORWARDED BY THE 3RD RESPONDENT.