Sahala P.A vs University Of Calicut
2022 Latest Caselaw 8487 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
     THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
 WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944

                  WP(C) NO. 19321 OF 2016

PETITIONER/S:

           SAHALA P.A.
           AGED 24 YEARS
           D/O.ABOOBACKER.P.M,
           PARAKKAL THAZHATHETHIL HOUE,
           PERUMPILAVU PO, KARIKKAD, THRISSUR.

           BY ADVS.
           SRI.B.S.SWATHI KUMAR
           SMT.T.RESHMA

RESPONDENT/S:

    1      UNIVERSITY OF CALICUT
           PAREEKSHA BHAVAN, CALICUT UNIVERSITY PO,
           MALAPPURAM PIN 673 635.

    2      THE CONTROL OF EXAMINATION UNIVERSITY OF CALICUT
           PAREEKSHA BHAVAN, CALICUT UNIVERSITY PO,
           MALAPPURAM PIN 673 635.

    3      WEST FORT HIGHER EDUCATION TRUST POTTORE
           MULANGUNNATHKAVU PO, THRISSUR PIN 673 632,
           REPRESENTED BY ITS PRINCIPAL

           BY ADVS.
           SRI.P.C.SASIDHARAN, SC, CALICUT UTY.
           SRI.P.C.SASIDHARAN


     THIS WRIT PETITION     (CIVIL) HAVING COME UP      FOR
ADMISSION ON 06.07.2022,    THE COURT ON THE SAME       DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 19321 OF 2016

                                      2


                                JUDGMENT

This writ petition was filed seeking a direction to the respondents to

permit the petitioner to write the 2nd Semester M.B.A. Examination and

for incidental reliefs.

2. When the matter came up for admission, this Court by an

interim order directed the respondents to provisionally permit the

petitioner to appear for the Examination.

3. The said order has worked itself out and nothing further

survives.

In that view of the matter, the interim order dated 21.06.2016 is

made absolute and this writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

avs WP(C) NO. 19321 OF 2016

APPENDIX OF WP(C) 19321/2016

PETITIONER EXHIBITS

P1 TRUE COPY OF THE NOMINAL ROLL 1ST MASTER OF BUSINESS ADMINISTRATION (REGULAR) EXAMINATION (REGULAR) DECEMBER,

P2 TRUE COPY OF THE 1ST SEMESTER (SUCSS) EXAMINATION 12/2015

P3 TRUE COPY OF THE PROVISIONAL HALL TICKET ISSUED TO THE PETITIONER IN RESPECT OF 1ST SEMESTER MASTER OF BUSINESS ADMINISTRATION (REGULAR), EXAMINATION (REGULAR) DECEMBER

P4 TREU COPY OF THE NOTIFICATION NO. EG-1/51603/2001 DATED 12.5.2016

P5 TRUE COPY OF THE LETTER DATED 25.4.2016 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER

P6 TRUE COPY OF THE LETTER NO. EPR. VI/3/MBA/2013 DATED 16.4.2016

P7 TRUE COPY OF THE LIST OF RECOGINZED /EQUALISED CORRESPONDENTS/PRIVATE DISTANCE/OFF-CAMPUS/OPEN/EXTERNAL COURSES OF OTHER UNIVERSITIES PREPARED ON 12.11.2015

P8 TRUE COPY OF THE EREQUST FILED BY THE PETITIONER BEFORE THE JOINT CONTROLLER OF EXAMINATION OF THE 1ST PETITIONER DATED 11.4.2016

P9 TRUE COPY OF THE LETTER NO. 89195/GA-IV-E3/2016/ADMN DATED 135.2016