Citation : 2022 Latest Caselaw 8413 Ker
Judgement Date : 4 July, 2022
WP(C) Nos.31633 & 32859 of 2015,
15819 & 18682 of 2016, 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
MONDAY, THE 4TH DAY OF JULY 2022 / 13TH ASHADHA, 1944
WP(C) NO. 31633 OF 2015
PETITIONER/S:
HAREESH R.
AGED 22 YEARS
S/O.REGHU.V., VTH SEMESTER B-TECH
(MECHANICAL ENGINEERING) K.M.P.COLLEGE OF
ENGINEERING, CHERUKUNNAM, PERUMBAVOOR-683542
(RESIDING AT REMYA NIVAS, THOTTAPALLY P.O.,
ALAPPUZHA DISTRICT)
BY ADV SRI.M.R.SUDHEENDRAN
RESPONDENT/S:
1 MAHATMA GANDHI UNIVERSITY
REPRESENTED BY ITS REGISTRAR, M.G.UNIVERSITY,
PRIYADERSHINI HILLS, KOTTAYAM-686560.
2 COMPTROLLER OF EXAMINATIONS
M.G.UNIVERSITY, PRIYADARSHINI HILLS,
KOTTAYAM-686560.
3 THE PRINCIPAL
K.M.P.COLLEGE OF ENGINEERING, CHERUKUNNAM,
PERUMBAVOOR-683542.
BY ADVS.
SRI.VARUGHESE M.EASO, SC, M.G.UNIVERSITY
SRI.P.M.SANEER
SRI.SHAJIN S.HAMEED
SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.07.2022, ALONG WITH WP(C).15819/2016 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.31633 & 32859 of 2015,
15819 & 18682 of 2016, 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
MONDAY, THE 4TH DAY OF JULY 2022 / 13TH ASHADHA, 1944
WP(C) NO. 15819 OF 2016
PETITIONER/S:
DILMON OUSEPH, AGED 21 YEARS,
S/O.A.C.OUSEPH, VITH SEMESTER B.TECH
(ELECTRONICS AND COMMUNICATION ENGINEERING)
RESIDING ARACKAL HOUSE, NORTH KIDANGOOR,
KIDANGOOR P.O., ANGAMALY, ERNAKULAM DISTRICT.
BY ADV SRI.K.SUNILKUMAR
RESPONDENT/S:
1 THE MAHATMA GANDHI UNIVERSITY
REPRESENTED BY ITS REGISTRAR,
KOTTAYAM, PIN: 686 560.
2 THE CONTROLLER OF EXAMINATIONS
MATHMA GANDHI UNIVERSITY,
KOTTAYAM, PIN: 686 560.
3 THE PRINCIPAL
K.M.P COLLEGE OF ENGINEERING,
CHERUKUNNAM, PERUMBAVOOR, PIN: 683 549.
BY ADVS.
SRI.VARUGHESE M.EASO, SC, M.G.UNIVERSITY
SRI.P.M.SANEER
SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY
SRI.SHAJIN S.HAMEED
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.07.2022, ALONG WITH WP(C).31633/2015 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.31633 & 32859 of 2015,
15819 & 18682 of 2016, 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
MONDAY, THE 4TH DAY OF JULY 2022 / 13TH ASHADHA, 1944
WP(C) NO. 18682 OF 2016
PETITIONER/S:
HAREESH .R, S/O REGHU V.,
AGED 22 YEARS, VITH SEMESTER B-TECH(MECHANICAL
ENGINEERING),KMP COLLEGE OF ENGINEERING,
CHERUKUNNAM, PERUMBAVOOR-683 542.
(RESIDING AT REMYA NIVAS, THOTTAPALLY P.O.,
ALAPPUZHA DISTRICT).
BY ADV SRI.M.R.SUDHEENDRAN
RESPONDENT/S:
1 MAHATMA GANDHI UNIVERSITY
REPRESENTED BY ITS REGISTRAR,
M.G.UNIVERSITY,PRIYADARSHINI HILLS,
KOTTAYAM-686 560.
2 COMPTROLLER OF EXAMINATIONS
M.G.UNIVERSITY, PRIYADARSHINI HILLS,
KOTTAYAM-686 560.
3 THE PRINCIPAL
KMP COLLEGE OF ENGINEERING, CHERUKUNNAM,
PERUMBAVOOR-683 542.
BY ADVS.
SRI.VARUGHESE M.EASO, SC, M.G.UNIVERSITY
SRI.P.M.SANEER
SRI.SHAJIN S.HAMEED
SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.07.2022, ALONG WITH WP(C).31633/2015 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.31633 & 32859 of 2015,
15819 & 18682 of 2016, 4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
MONDAY, THE 4TH DAY OF JULY 2022 / 13TH ASHADHA, 1944
WP(C) NO. 32859 OF 2015
PETITIONER/S:
DILMON OUSEPH, AGED 20 YEARS,
S/O. A.C.OUSEPH, VTH SEMESTER B.TECH
(ELECTRONICS AND COMMUNICATION ENGINEERING),
RESIDING AT ARACKAL HOUSE, NORTH KIDANGOOR,
KIDANGOOR P.O., ANGAMALY, ERNAKULAM DISTRICT.
BY ADV SRI.K.SUNILKUMAR
RESPONDENT/S:
1 THE MAHATMA GANDHI UNIVERSITY
REPRESENTED BY ITS REGISTRAR,
KOTTAYAM, PIN-686560.
2 THE CONTROLLER OF EXAMINATIONS
MAHATMA GANDHI UNIVERSITY, KOTTAYAM, PIN-686560.
3 THE PRINCIPAL
K.M.P.COLLEGE OF ENGINEERING, CHERUKUNNAM,
PERUMBAVOOR, PIN-683549.
BY ADVS.
SRI.VARUGHESE M.EASO, SC, M.G.UNIVERSITY
SRI.P.M.SANEER
SRI.SHAJIN S.HAMEED
SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.07.2022, ALONG WITH WP(C).31633/2015 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos.31633 & 32859 of 2015,
15819 & 18682 of 2016, 5
JUDGMENT
When these writ petitions were taken up, the learned counsel appearing
for the petitioners submitted that the prayers sought for in these writ petitions
have become infructuous.
The above submission is recorded and these writ petitions are closed.
Sd/-
RAJA VIJAYARAGHAVAN V JUDGE NS WP(C) Nos.31633 & 32859 of 2015,
APPENDIX OF WP(C) 15819/2016
PETITIONER(S) EXHIBITS :
Ext.P1 A TRUE COPY OF THE ORDER DATED 29/10/2015 IN WPC NO.32859/2015 OF THIS HON'BLE COURT.
RESPONDENT(S) EXHIBITS :
Ext.R2(a) TRUE COPY OF MEMO EK.III/C/C/PR-
133/1411/2015 DT.02.07.2015. WP(C) Nos.31633 & 32859 of 2015,
APPENDIX OF WP(C) 18682/2016
PETITIONER(S) EXHIBITS :
Ext.P1 A COPY OF THE INTERIM ORDER DTD.16.10.2015 IN WPC NO.31633/2015.
Ext.P2 TRUE COPY OF THE INTERIM ORDER DTD.26.4.2016 IN WPC NO.15819/2016.
RESPONDENT(S) EXHIBITS : NIL WP(C) Nos.31633 & 32859 of 2015,
APPENDIX OF WP(C) 32859/2015
PETITIONER(S) EXHIBITS :
Ext. P1 A TRUE COPY OF THE ORDER DATED 16-10-2015 IN WPC NO. 31633/2015 OF THIS HON'BLE COURT.
RESPONDENT(S) EXHIBITS :
EXT.R3(a) TRUE COPY OF THE COMMUNICATION NO.C3/540/2015 DATED 27.05.2015 SENT BY THIS RESPONDENT TO THE 2ND RESPONDENT. EXT.R3(b) TRUE COPY OF THE REQUEST ADDRESSED TO THE 2ND RESPONDENT SENT BY THE PETITIONER DATED 27.05.2015 EXT.R3(c) TRUE COPY OF THE COMMUNICATION NO.C3/540/2015 DATED 28.05.2015 SENT BY THIS RESPONDENT TO THE VICE CHANCELLOR MG UNIVERSITY, KOTTAYAM EXT.R3(d) TRUE COPY OF THE COMMUNICATION NO.C3/540/2015 DATED 1.6.2015 SENT BY THIS RESPONDENT TO THE VICE CHANCELLOR MG UNIVERSITY, KOTTAYAM EXT.R3(e) TRUE COPY OF THE COMMUNICATION NO.C3/540/15 DATED 4.6.2015 SENT BY THIS RESPONDENT TO THE 2ND RESPONDENT EXT.R3(f) TRUE COPY OF THE COMMUNICATION SENT BY THE ASSISTANT REGISTRAR III (ACAD) TO THIS RESPONDENT NO.
AC.AIV/1/DEFECT/APPLICATION/15 DATED 24.06.2015.
WP(C) Nos.31633 & 32859 of 2015,
APPENDIX OF WP(C) 31633/2015
PETITIONER(S) EXHIBITS :
RESPONDENT(S) EXHIBITS :
EXT.R3(a) TRUE COPY OF THE COMMUNICATION NO.C3/540/2015 DATED 27.05.2015 SENT BY THIS RESPONDENT TO THE 2ND RESPONDENT. EXT.R3(b) TRUE COPY OF THE REQUEST ADDRESSED TO THE 2ND RESPONDENT SENT BY THE PETITIONER DATED 27.05.2015 EXT.R3(c) TRUE COPY OF THE COMMUNICATION NO.C3/540/2015 DATED 28.05.2015 SENT BY THIS RESPONDENT TO THE VICE CHANCELLOR MG UNIVERSITY, KOTTAYAM EXT.R3(d) TRUE COPY OF THE COMMUNICATION NO.C3/540/2015 DATED 1.6.2015 SENT BY THIS RESPONDENT TO THE VICE CHANCELLOR MG UNIVERSITY, KOTTAYAM EXT.R3(e) TRUE COPY OF THE COMMUNICATION SENT BY THE ASSISTANT REGISTRAR III (ACAD) TO THIS RESPONDENT NO.
AC.AIV/1/DEFECT/APPLICATION/15 DATED 24.06.2015.
EXT.R3(f) TRUE COPY OF THE LETTER SENT DATED 4.7.2015 SENT BY THIS RESPONDENT TO REGHU V.
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