Sheeba Kuriakose vs Punjab National Bank
2022 Latest Caselaw 8403 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
       FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
                        WP(C) NO. 11911 OF 2022
PETITIONER/S:

          SHEEBA KURIAKOSE
          AGED 55 YEARS
          S/O.C.JPAUL, KAVALAKKATT CHIRAPPANATH (H), ZION VILLA,
          R.S.ROAD, IRINJALAKUDA-680 121
          BY ADV LIZA P.CHERIAN


RESPONDENT/S:

          PUNJAB NATIONAL BANK
          PUNJAB NATIONAL BANK, IRINJALAKUDA BRANCH,
          E.K.K.COMPLEX, THANA, IRINJALAKUDA, TRICHUR-680 121
          BY ADV C.Ajith Kumar




          SRI. SANTHEEP ANKARATH (SC)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                         JUDGMENT

When this matter is taken up for consideration today,

learned counsel appearing for the petitioner seeks permission

to withdraw the writ petition. Accordingly, the writ petition

is dismissed as withdrawn.

sd/-

GOPINATH P.

JUDGE APPENDIX OF WP(C) 11911/2022

PETITIONER EXHIBITS Exhibit P1 THE ADVOCATE COMMISSIONER NOTICE DATED 26.3.2022 Exhibit P2 TRUE COPY OF THE OTS OFFER ISSUED FROM THE RESPONDENT DATED 11.3.2022 Exhibit P3 THE TRUE COPY OF THE OTS REPLY ISSUED BY THE PETITIONER DATED 29.3.2022 Exhibit P4 THE TRUE COPY OF CMP 5578/2017 Exhibit P5 THE TRUE COPY OF MEDICAL REPORT DATED 8.3.22 Exhibit P6 TRUE COPY OF THE LETTER ISSUED BY RESPONDENT BANK Exhibit P7 TRUE COPY OF THE OTS OFFER ISSUED FROM THE RESPONDENT DATED 11/3/2022 Exhibit P8 THE TRUE COPY OF CJM PROCEEDINGS SHEET OF CRL MP 5788/2017