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Leju vs Government Of Kerala
2022 Latest Caselaw 8402 Ker

Citation : 2022 Latest Caselaw 8402 Ker
Judgement Date : 1 July, 2022

Kerala High Court
Leju vs Government Of Kerala on 1 July, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
        FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
                        WP(C) NO. 20991 OF 2022
PETITIONER/S:

           LEJU
           AGED 48 YEARS
           W/O.LATE SUBHASH, KAVANUTHARAYIL, SRAYIKKADU, AZHEEKKAL
           P.O, KOLLAM - 690547
           BY ADVS.
           K.SIJU
           S.ABHILASH
           ANJANA KANNATH
           T.S.SREEKUTTY


RESPONDENT/S:

    1      GOVERNMENT OF KERALA
           REPRESENTED BY SECRETARY TO THE DEPARTMENT OF
           FISHERIES, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM -
           695001
    2      KERALA STATE CO-OPERATIVE FEDERATION FOR FISHERIES
           DEVELOPMENT LTD NO. F(T) 738,
           'MATSYAFED', KAMALESWARAM, MANACAUD P.O.,
           THIRUVANANTHAPURAM-695009, REPRESENTED BY MANAGING
           DIRECTOR
    3      PROJECT OFFICER,
           MATSYAFED, CLUSTER V, AZEEKKAL P.O, KOLLAM-690547
    4      KERALA FISHERMEN'S WELFARE FUND BOARD,
           REGIONAL OFFICE, M.P.APPAN ROAD, VAZHUTHACAUD P.O,
           THIRUVANANTHAPURAM- 685014 ,REPRESENTED BY ITS REGIONAL
           EXECUTIVE.
    5      THE DIVISIONAL MANAGER,
           UNITED INDIA INSURANCE COMPANY LTD., 2ND FLOOR,
           MALANKARA BUILDING, PALAYAM, THIRUVANANTHAPURAM -
           695034
    6      THE DIVISIONAL MANAGER,
           ORIENTAL INSURANCE COMPANY LTD., DIVISIONAL OFFICE,
           MAHESWARI ROAD, M.G.ROAD, THRISSUR - 680022
OTHER PRESENT:

           GP AMMINIKUTTY K; ADV.T.P.PRADEEP FOR R2,3;
           ADV.P.K.MANOJKUMAR FOR R5. ADV.N.SATHEESH FOR R4.
           ADV.K.S.SANTHI FOR R6.
 WP(C) NO. 20991 OF 2022
                                2



     THIS   WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION   ON   01.07.2022,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 20991 OF 2022
                             3

                   JUDGMENT

Dated this the 1st day of July, 2022

Learned Counsel for the petitioner seeks permission

to withdraw the writ petition. Accordingly, the Writ

Petition is dismissed as withdrawn.

Sd/-

V.G.ARUN JUDGE RK

 
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