The Regional Director vs H.E .Mohammed Babu Sait
2022 Latest Caselaw 8401 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE SATHISH NINAN
        FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
                        INS.APP NO. 31 OF 2021
    AGAINST THE JUDGMENT DATED 24-12-2020 IN IC.NO.27/2015 OF
                EMPLOYEES INSURANCE COURT, ALAPPUZHA
APPELLANTS / OPPOSITE PARTIES:

    1       THE REGIONAL DIRECTOR
            ESI CORPORATION, MALU 'S COMPLEX, KALOOR, KOCHI 682 017

    2       THE RECOVERY OFFICER,
            ESI CORPORATION, MALU 'S COMPLEX, KALOOR, KOCHI,
            ERNAKULAM 682 017

            BY ADVS.
            ADARSH KUMAR
            SHASHANK DEVAN



RESPONDENT/APPLICANT:

            H.E .MOHAMMED BABU SAIT
            MANAGER, M/S. AASIA BAI HIGHER SECONDARY SCHOOL, IQBAL
            LIBRARY ROAD, MATTANCHERRY, KOCHI 682 002


     THIS   INSURANCE   APPEAL   HAVING    COME   UP   FOR   ADMISSION   ON
01.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                 2
INS.APP NO. 31 OF 2021




                         Sathish Ninan, J.
                  ==============================
                     INS.Appeal.No.31 of 2021
                    ==========================
               Dated this the 1st day of July, 2022

                            JUDGMENT

It is reported that the matter has been settled between

the parties. In the light thereof, the appellant seeks for

permission to withdraw the appeal. Permission granted.

The Insurance Appeal is dismissed as withdrawn.

Sd/-

Sathish Ninan, Judge rsr